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[Cites 0, Cited by 0] [Section 257(1)] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(1)(c) in Rajasthan Municipalities Act, 2009

(c)for the purpose of extinguishing the fire-break into or through or pull down or cause to be broken into or through or pulled down or used for the passage of house or other appliances any building or land;