Bombay High Court
Satish S/O Shankar Raut vs Asstt. Commissioner (Backlog Cell), ... on 16 April, 2026
Author: Mukulika Shrikant Jawalkar
Bench: Mukulika Shrikant Jawalkar
(1) 910 wp 1469-2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 1469 OF 2025
Satish S/o Shankar Raut
Vs.
Assistant Commissioner (Backlog Cell), Amravati and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri N.R. Saboo, Advocate for petitioner
Shri S.V. Narale, AGP for respondent/State
Shri S.D. Paliwal, Advocate for respondent No.4
CORAM : SMT. M.S. JAWALKAR AND
NANDESH S. DESHPANDE, JJ.
DATED : 16.04.2026 The learned Counsel for the petitioner tenders across the Bench a copy of the rejoinder.
2. Shri Paliwal, learned Counsel for respondent No.4, seeks some accommodation to file any counter, if required, and for going through it.
3. The counter would be filed till 30.04.2026.
4. Stand over to 05.05.2026.
(NANDESH S. DESHPANDE, J.) (SMT. M.S. JAWALKAR, J.) Jayashree..