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Bombay High Court

Satish S/O Shankar Raut vs Asstt. Commissioner (Backlog Cell), ... on 16 April, 2026

Author: Mukulika Shrikant Jawalkar

Bench: Mukulika Shrikant Jawalkar

                                                  (1)                            910 wp 1469-2025

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH : NAGPUR


                             WRIT PETITION NO. 1469 OF 2025

                                    Satish S/o Shankar Raut
                                                  Vs.
             Assistant Commissioner (Backlog Cell), Amravati and others
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                  Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
--------------------------------------------------------------------------------------------------------
                        Shri N.R. Saboo, Advocate for petitioner
                        Shri S.V. Narale, AGP for respondent/State
                        Shri S.D. Paliwal, Advocate for respondent No.4

                        CORAM :        SMT. M.S. JAWALKAR AND
                                       NANDESH S. DESHPANDE, JJ.

DATED : 16.04.2026 The learned Counsel for the petitioner tenders across the Bench a copy of the rejoinder.

2. Shri Paliwal, learned Counsel for respondent No.4, seeks some accommodation to file any counter, if required, and for going through it.

3. The counter would be filed till 30.04.2026.

4. Stand over to 05.05.2026.

(NANDESH S. DESHPANDE, J.) (SMT. M.S. JAWALKAR, J.) Jayashree..