Jharkhand High Court
Mongia Steel Ltd. Through Its vs State Of Jharkhand & Ors on 7 December, 2011
Author: Jaya Roy
Bench: Chief Justice, Jaya Roy
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (T) No. 6636 of 2011
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Mongia Steel Ltd. ... ... ... ... ...Petitioner
Vs.
The State of Jharkhand & Ors... ... ... ...Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE JAYA ROY
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For the Petitioner : Mr. Indrajit Sinha
For the Respondents : A.A.G
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Order No. 02 ------ Dated 7th December, 2011
In the identical matter, W.P. (T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.
List this matter on 12th December, 2011 along with W.P. (T) No. 5000 of 2011.
(Prakash Tatia, C J) (Jaya Roy, J) Alankar/-