Delhi High Court - Orders
Girnar Software Private Limited & Ors vs Cars24 Services Private Limited & Ors on 21 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 535/2020 & I.A. 11394/2020, 428/2021, 4990/2021
GIRNAR SOFTWARE PRIVATE LIMITED
& ORS. ..... Plaintiffs
Through: Mr. Rohan Swarup and Mr. Kiratraj
Sadana, Advocates.
versus
CARS24 SERVICES PRIVATE LIMITED
& ORS. ..... Defendants
Through: Mr. Amit Sibal, Senior Advocate with
Mr. Ankit Jain, Mr. Mohit Goel, Mr. Deepankar
Mishra and Mr. Aditya Goel, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.04.2022 A pass-over is sought on behalf of the learned counsel for the Plaintiffs which is not possible on account of the heavy board and Full Court Reference today.
At request, list on 13.05.2022.
JYOTI SINGH, J APRIL 21, 2022/st Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.04.2022 16:37:31