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Delhi High Court - Orders

Girnar Software Private Limited & Ors vs Cars24 Services Private Limited & Ors on 21 April, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~45
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 535/2020 & I.A. 11394/2020, 428/2021, 4990/2021
                                 GIRNAR SOFTWARE PRIVATE LIMITED
                                 & ORS.                              ..... Plaintiffs
                                             Through: Mr. Rohan Swarup and Mr. Kiratraj
                                             Sadana, Advocates.

                                                    versus

                                 CARS24 SERVICES PRIVATE LIMITED
                                 & ORS.                                    ..... Defendants
                                              Through: Mr. Amit Sibal, Senior Advocate with
                                              Mr. Ankit Jain, Mr. Mohit Goel, Mr. Deepankar
                                              Mishra and Mr. Aditya Goel, Advocates.

                                 CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 21.04.2022 A pass-over is sought on behalf of the learned counsel for the Plaintiffs which is not possible on account of the heavy board and Full Court Reference today.

At request, list on 13.05.2022.

JYOTI SINGH, J APRIL 21, 2022/st Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.04.2022 16:37:31