Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 101 in The U.P. Municipalities Act, 1916 101. Minimum closing balance shown in budget. - In framing a budget a [Municipality] [Substituted by U.P. Act No. 12 of 1994.] shall provide for the maintenance of such minimum closing balance (if any) as the State Government may by order prescribe.
