Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Himachal Pradesh - Subsection Section 26(2) in Arni University (Establishment and Regulation) Act, 2009 (2)The first statutes shall be made by the Government and published in the Official Gazette, and a copy thereof shall be laid before the State Legislative Assembly.
