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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Kerala - Subsection

Section 106(1)(a) in Kerala Police Act, 2011

(a)to decide on complaints and appeals in respect of service matters like transfer, promotion, etc. of police officers of and below the rank of Inspector after detailed examination of related Acts and rules or submit suitable recommendations in this regard;