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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(5) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(5)Where the seats remain unfilled due to non-availability of candidates in the list specified in Sub-sections (3) and (4) or where student out of such lists leaves after selection to such seats, the same shall be filled up by the candidates belonging to the general category from the merit list of the JEE.