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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(3)Rows of seats between aisles shall not have more than 14 seats and in the case of such rows opening to an aisles at one end only, the number of seats shall not be more than 7.