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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(1)(b) in Tripura Panchayats Act, 1993

(b)The members of the Lagislative Assembly of the State representing constituencies which comprise wholly or partly the Panchayat Samiti, ex-officio ; and Composition of Panchayat Samiti.