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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(e) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(e)to assign work, and to give directions, to the Investigating Officers in matters of verification of membership of unions, and investigation of complaints relating to unfair labour practices;