Kerala High Court
Chinna K.P vs State Poverty Eradication Mission on 17 January, 2022
Author: V.G.Arun
Bench: V.G.Arun
WP(C) No.25700/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE V.G.ARUN
Monday, the 17th day of January 2022 / 27th Pousha, 1943
WP(C) NO. 25700 OF 2020(J)
PETITIONER:
CHINNA K.P, AGED 49 YEARS, D/O KARAPPAN (LATE),KOTTUPARAMBIL
HOUSE,P.O.KURUKA,KALPAKANCHERRY VIA,MALAPPURAM DISTRICT,PIN-676551.
RESPONDENTS:
1. STATE POVERTY ERADICATION MISSION, REPRESENTED BY EXECUTIVE
DIRECTOR, SECOND FLOOR,TRIDA RAHABILITATION BUILDING, CHALAKKUZHY
ROAD,MEDICAL COLLEGE.P.O, THIRUVANANTHAPURAM-695004.
2. EXECUTIVE DIRECTOR, KUDUMBASHREE MISSION-STATE POVERTY ERADICATION
MISSION,SECOND FLOOR, TRIDA RAHABILITATION BUILDING,CHALAKKUZHY
ROAD, MEDICAL COLLEGE.P.O, THIRUVANANTHAPURAM-695012.
3. DISTRICT MISSION COORDINATOR, KUDUMBASHREE DISTRICT MISSION-
MALAPPURAM,CIVIL STATION,MALAPPURAM-676001.
4. COMMUNITY DEVELOPMENT SOCIETY-PERUMANNAKLARI, REPRESENTED BY ITS
MEMBER-SECRETARY, PERUMANNAKLARI GRAMA PANCHAYATH,KLARI.P.O,
MALAPPURAM DISTRICT,PIN-676501.
5. VALSALAMARATHADATHIL, CHAIRPERSON-COMMUNITY DEVELOPMENT SOCIETY-
PERUMANNAKLARI,PERUMANNAKLARI GRAMA PANCHAYATH,KLARI.P.O,MALAPPURAM
DISTRICT, PIN-676501.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 3rd and 4th respondents to place the 5th respondent
under suspension, pending the above Writ Petition(Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
15-12-2021 and upon hearing the arguments of SRI. NICHU WILLINGTON,
Advocate for the petitioner, GOVERNMENT PLEADER for respondents 1 to
3(B/o.) and of SMT.K.DEEPA (PAYYANUR) Advocate for respondent 5, the
court passed the following:-
ORDER
Post on 24-01-2022.
Interim order extended by two weeks.
Sd/- V.G.ARUN, JUDGE 17-01-2022 /True Copy/ Assistant Registrar