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Ramalingam vs Bhuvaneswari Ramalingam (Dead) ... on 16 July, 2021

     ITEM NO.25                       REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION XII

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                          No(s).     13631/2020

     RAMALINGAM                                                                  Petitioner(s)

                                                        VERSUS

     BHUVANESWARI RAMALINGAM (DEAD) THROUGH LR. & ORS.                           Respondent(s)


     Date : 16-07-2021 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Abhinav Agarwal, Adv.
                                        Ms. Parul Shukla, AOR

     For Respondent(s)
                                        Mr. B. Ragunath, Adv.
                                        Mrs. N.C. Kavitha, Adv.
                                        Mr. Sriram P., Adv.
                                        Mr. Vijay Kumar, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Four weeks' time, as last opportunity, is granted to respondent Nos.1 to 3 for filing counter affidavit.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.

RAJESH KUMAR GOEL Registrar