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Calcutta High Court

Meenakshi Periwal vs Arvind Kumar Newar And Ors on 30 September, 2020

Author: Shampa Sarkar

Bench: Shampa Sarkar

                  IN THE HIGH COURT AT CALCUTTA
                   CIVIL APPELLATE JURISDICTION
                           ORIGINAL SIDE


                          APO 94 OF 2020
                        I.A.NO. GA/1/2020
                       MEENAKSHI PERIWAL
                             VERSUS
                  ARVIND KUMAR NEWAR AND ORS.

                          APO 92 OF 2020
                           TS 6 OF 2004
                        I.A.NO. GA/1/2020
                     HARSH VARDHAN LODHA
                             VERSUS
                  ARVIND KUMAR NEWAR AND ORS.

                          APO 98 OF 2020
                        I.A.NO. GA/1/2020
                      ADITYA VIKRAM LODHA
                             VERSUS
                  ARVIND KUMAR NEWAR AND ORS.


BEFORE :

THE HON'BLE CHIEF JUSTICE THOTTATHIL B. RADHAKRISHNAN
   And
THE HON'BLE JUSTICE SHAMPA SARKAR

Date : 30th September, 2020

(VIA VIDEO CONFERENCE)

                              Appearance:-

                              Mr.Saktinath Mukherjee,Sr.Advocate
                              Mr. Arindam Banerjee, Adv
                              Mr. Paritosh Sinha, Adv.
                              Mr. Saubhik Chowdhury, Adv.
                              Mr. Dripto Majumdar, Adv.
                              ...for Universal Cables Limited..

                              Mr. Ranjan Kr. Bachawat, Sr. Adv.
                              Mr. Anubhav Sinha, Adv.
                              Mr. Sayan Roychowdhury, Adv.
  2


Mr. Satyaki Mukherjee, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
....for Birla Cables Limited.

Mr.   Kalyan Kumar Bandopadhyay, Sr. Adv.
Mr.   Amitesh Banerjee, Sr. Adv.
Mr.   Sakya Sen, Adv.
Mr.   Paritosh Sinha, Adv.
Mr.   Dripto Majumdar, Adv.
        ...for Vindhya Telelinks Ltd.

Mr. Jaydip Kar, Sr. Adv.
Mr. Aspi Chinoy, Sr.Adv.
Mr. Vineet Naik, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
...for Birla Corporation Limited

Mr.Anindya Kumar Mitra,Sr.Adv.
Mr.Abhrajit Mitra,Sr.Advocate
Mr.Debanjan Mandal,Advocate
Mr.Sanjiv Trivedi,Advocate
Mr.Soumya Roychowdhury,Advocate
....for Harsh Vardhan Lodha.

Mr.Jayanta Kumar Mitra,Sr.Adv.
Mr.Jishnu Chowdhury,Adv.
Mr.Kunal Vajani,Advocate
Mr.Rachit Lakhmani,Advocate
Mr.Sanket Sarawgti,Advocate
Mr.Sarvapriya Mukherjee,Adv.
Mr.Shaunak Mitra,Advocate.
....for Meenakshi Pariwal.

Mr.Partha Sarathi Sengupta,Sr.Adv.
Mr.Deepan Kumar Sarkar,Adv.
Ms.Iram Hassan,Adv.
...for Aditya Vikram Lodha.

Mr. S.K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Hirak Kr. Mitra, Sr.Adv.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. K V Viswanathan, Sr. Adv.
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Swarnendu Ghosh, Adv.
Dr. Birendra Saraf, Adv.
                                       3


                                     Mr. Janak Dwarkadas, Adv.
                                     Mr. Mahesh Aggarwal, Adv.
                                     Mr. Malay Seal, Adv.
                                     Mr. Mukul Rohatgi, Adv.
                                     Ms. Namrata Vinod, Adv.
                                     Mr. N.G. Khaitan, Adv.
                                     Mr. Prasun Ghosh, Adv.
                                     Mr. Pratik Mukhopadhyay, Adv.
                                     Mr. Rohan Dakshini, Adv.
                                     Ms. Suchismita Chatterjee, Adv.
                                     Ms. Vaibhavi Pandey, Adv.
                                     Ms. Vineeta Meharia, Adv.
                                     Ms. Debdutta Sen, Adv.
                                                            ...for the respondent

Mr. Hirak Kumar Mitra, Sr.Adv. Ms. Debdutta Sen, Adv.

Mr. Prasun Ghosh, Adv.

...for respondents Mr.Joy Saha,Sr.Advocate Ms. Asmita Raychaudhuri, Adv. Mr.Rajesh Upadhyay,Adv. Mr.Yash Vardhan Deora,Adv.

......For Intervenor.

Hearing concluded on the point of interim order. Order reserved.

(THOTTATHIL B. RADHAKRISHNAN, C.J.) (SHAMPA SARKAR, J.) GH/S.kumar