Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2) in The Gujarat Veterinary Practitioners Act, 1969

(2)The State Government may, on receiving the draft regulations, sanction or refuse to sanction them or sanction them subject to such modifications as it may think fit, or return them to the Council for further consideration.