Section 412A(b) in The Mumbai Municipal Corporation Act, 1888
(b)use any place in [Brihan Mumbai] [These words were substituted for the words 'Greater Bombay' by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).] for the sale of milk, [butter [ghee] [These words were inserted by Bombay 6 of 1916, Section 8.] or other milk products].]
