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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Mineral Concession Rules, 1960

(2)The reconnaissance permit may contain such other conditions as may be imposed by the Central Government which, inter alia , may include the condition that the representative of the Directorate General, Civil Aviation or Ministry of Defence shall be present during the aerial surveys.