Karnataka High Court
Sri Basava Kumar vs Sri B S Ramaprasad on 13 June, 2011
Bench: V.G.Sabhahit, Ravi Malimath
IN THE HIGH COURT or-' K'.'i_!§'§\!Vg'-\TA2K'A 'A? Ep;,:r$:::i;«L.QVR.E
TH..,_ ,1 7';
DATED THIS THE&§SE%;f% QE Ju:\1EA;vg11F
THE HON'BLE ME: \}'.;_:S§S..'SfjAEsM:-aAHIT
THE HEEEEE57aw5%EEEwt»LIMATH
BETWEEN:::'
1.
SR: BASAVA EQUMAR S/OREVANA;
AGEED----AE»_G:JT 48; YEARS.
BISALEHALEY,WH«1.RI'~{u'E_POST
ARAKALAGUD i'm_L'uy<,"~E.__ ~ '
HASSAN DISTRICT. " ._
SRI KES_H"AvAI'AH 'C LS"/'=0 LAKKAIAH
AGED AB"OLJTV-46 YEARS
,§'.§HIKJ\RAKALAGUD AND POST
__ ~ .E._A'Rzg-KA LAGUD TALu'K
«, E, HASSAN DISTRICT
E "SRI"vBASi\\;'_A'P:AJU K N
"(:1/0N':..NsEVv'GOwDA
'AGED !3'--.S5€',UT 42 YEARS
"'««.Kur;A'K-I.J«--NDI, CHAGACHGERE POST
GANDASI HOBLI, ARASIKERE TALUK
AA _ HASSAN DISTRICT
Mxwlwm S
SR1 SRENIVAS H R S/C} RAME GOWDA
AGED ABOUT 41 YEARS
HONAKUMARANAHALLI
LALANAKERE POST, GANDASI HQ$AL.Z._
ARASIKERE TALLIK
HASSAN DISTRICT
SRI GOVINDE GDWDA _
S/o HANUMANTHE GDWDA _
AGED ABOUT 44 YEARS "
BELAGUDI, KUNDUR POST . .
CHANNARAYARATNA:«*TALuK.I*"" -
HASSAN DISTRICT j _
SRI B H ANANTHARAJU '
S/O HANUMAIAH A
AGED ABouTj45 YEARS "~
C/O B R CHAf§:D'?Lb.SF--8EKiAF{
TEACHER, "R.4EN.I_.w;<iA'T«I.II_AYA .
SUBHASH NAGAR} ARASSvI.K&ERE TQ
HASSAN"D,I'sTI2.;__c_T *
SR1 P SHANv:<A«RA'NA'IK V3,./.__C: PEERANAIK
AGED A.4BouT'43-YEA.R'S..I '
SIDRAHAI,LI, 'AGGAUNDA POST
ARASIKERE-TAL-|_JK',. HASSAN DISTRICT
SR1 MAHAl_"INGAIAH' S/O RANGAIAH
'AG ED ATBOuT"47...xzE«ARS
_ S"SID"DjARu~RA, MUDUDI POST
-GAN_DAS«1.HO_BLI, ARASIKERE TALUK
HASSAN DfiSTRIcT
. 'SR1 H 'KI:'§'%fi-QZASHEKAR S/O KALLAPRA
*-.AGED' ABOUT 42 YEARS
HQSAHALLI, MADAL POST
ARz3»..€'IKERE TALUK
" 'GT1-RASSAN DISTRICT
SRI K G RUDRE GOWDA
S/O GANGARRA GOWDA
AGED ABOUT 49 YEARS
D.KODIHALLI, GONDENAHALLI _
POST, BINDIGENHALLI HOBLT
NAGAMANGALA TALUK
MANDYA DISTRICT
SR1 C L LOKESHA S/O LINGE 'G.OwDA
AGED ABOUT 44 YEARS
CHIKKENAHALLI _ ._ .
CHANNAPATNA TALUKET _ ,
BANGALORE RURAL DTSTR1CfT' 1
SR: HARISH4 +j<"UMAR;T" S/O }'rE{:MfM.,_ IA-Hg.'
AGED ABOUT"'AE'YEA--_RS% " _
vIJAYA{s2AGARA_,.E'><T'E.;§:SION
(D.M H;'\LL1j);_,KANDALI..'jP.OST..T* 3
HASSAN"'T.A'LUE:<:,__ T-TASSA_N DIS_T_RI.CT
SR1 CHANDRE G'O\/vDA~,.._D N --
S/O,NANJUNDE--.GOwDA"'=-- '
AGED ABOUT_4'E.jY»EAR.S"
DODDAg<ARAD'E_RU,. T<UA;.DUR POST
CHAN NARAYAPA'TNFa TALUK
"EIAVSSAN DISTRICT V
-._S~RT_NAGEGOWDA--S/O MALALIGOWDA
AGED ABOUT 49 YEARS
=H:Rv:TSAM"UVDRA, CHIKKAYARAGUNALU
POST;~«.(3/»\ND;'%SI HOBLI
. 'ARASTi<E_RE TALUK
"'«..HASSii.N..~DISTRICT
SRIDHANANJAYA
S/OTHIMME GOWDA
" 'STE-AGED ABOUT 46 YEARS
V? T.-HITAMARANAHALLI
MYNAKANAHOSAHALLI POST ._
CHANNARATNA TALUK :
BANGALDRE RURAL DISTRICT
:5. SR1 SHANTHA MURTHY Y S _
S/O SIDDARAMAIAH ' '
AGED ABOUT 45 YEARS ,
YADAVANAHALLI, GANDASI HDEVLT
ARASIKERE TALUK --
HASSAN DISTRICT ' _
:7. SRI M N HANUME GOWDA
S/D NANJE GQWDA _
AGED ABOUT:-'41 YEARS ' ' » _ _ -
MADALAPL:3'RA,7:}.<UNDAR€ POST" _' =
CHANNAR.A»YARAT.NA TALDK
HASSAR DI.ST_RIC'F . " .
18. SR1 _M_ALt,!3.,P'P/ix1.;'f{l N _
S/0' MAr*%EAES.HWAfRAPPA "
AGED ABOU'T,4».QYEARS-.,.___ « '
SIN'CA'TAGERE ~ «POST, _.K"ADL.'R TA LU K
CHIcr<.MAGALuR"D'ISTR1::'r
19. SR: H M"-«TH'OTAP_PA_S/Q'MALLAPPA
AGED ABOUT 43 YEARS
BAVDODR HoSAHADL,LI,
A '*TARiT<ERE TALUK
' ~ _cH.:,cRM«AGA_LUR DISTRICT
A R229. S Ri»B'--«Sx RASASHEKAR
. 'S/0 SRANRARARRA
'=.A<3EY:.>~ ABOUT 40 YEARS
EELAYALLY, KOLAGUNDA POST COMPLAINANTS
JAVAGAL HOBLI, ARASIKERE TALUK
A -HASSAN DISTRICT
SRI M V RAMESH JOIS, ADV. FOR
M'/S. JDTS ASSOCIATES)
L SEI SS AAMAERASAD V
SECRETARY, DEPARTMENT
OF INDUSTRIES AND COMMERCE
M.S. BUILDINGS
BANGALORE -- 560 001
SR1; T. HALASWMY .
MANAGING DIRECTOR , ,
THE KARNATAKA STATE CCER DEv*E.I_c;~I:%M..E--I\3T
CGRPoRATI_D*N_LTD;;f" j 1
\/ITC BUI:;DINC'; KA=STUR;€iBA'ARO~AD......f
BANGALORE%}_5.60vOO_1'g , "ACCUSED
THI.s.:._.S_c'<;:c;"E:-:=;,E,D --.L_J'i'T1_D'ER'SECTION 11 & 12 DE THE
CONTEMPT c=*j3UaTa_'AcT. PRAYING To INITIATE
PROCEEVD_IN_aSV *AGAI'NST»__'T.HE- ACCUSED FOR WILFUL
DISOBEDIENCE -OFVf7!THE.._"DIRECTIONS PASSED IN vv.A.
1486/2010,», DATED "0'5..1'0--..S2o1o \/IDE ANNEXURE--B AND
EXTENDED BY'-ORDVERS DATED 24.01.2011.
;Ti**§IS CCEAA COMING ON FOR ORDERS, THIS DAY,
EU
. A_vSABVH'A§HIT'3.,R MADE T.EI._E. §-'OLLOWING:-
ORDER
R Counsei appearing for the complainants SU'b:._T_NtS V.*:.hD'%;.'R:;the directions Essued by this Court in 'V.yv.p.No~I,:u5.S1o/2009 dated 26.02.2010 have been compfied { V .
A 'Q9 «U2 E 5 § E s 5 a a 2, In view of the submissions made Vb§<._4:"'€f}e ieamed Counsel appearmg for the complair}§3'r1t$',\*'. unnecessary to proceed further in the matten.2¥§:CC'%din.gij!g"
cdmpiaint is dismissed. Responderjts are iiiéghiafg-e4d'g.'~..__V f Prs*