Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S. Bearing Point Property Services ... on 10 May, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.11 + 46                             COURT NO.8                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15762/2019

     (Arising out of impugned final judgment and order dated 16-07-2018
     in ITA No. 44/2015 passed by the High Court Of Karnataka At
     Bengaluru)

     THE COMMISSIONER OF INCOME TAX & ANR.                               Petitioner(s)

                                                    VERSUS

     M/S. BEARING POINT PROPERTY SERVICES
     PRIVATE LIMITED                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.76192/2019-CONDONATION OF DELAY
     IN FILING )
      WITH

     DIARY NO. 15505 OF 2019
     I.A. NO. 76574/2019- CONDONATION OF DELAY IN FILING

     DIARY NO. 7798/2019
     I.A. NO. 78543/2019- CONDONATION OF DELAY IN FILING. AND
     78545/2019- CONDONATION OF REFILING.

     Date : 10-05-2019 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                 Mr. D.L. Chidananda, Adv.
                                       Mr. Kanu Agrawal, Adv.
                                       Mr. Md. Akhil, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag along SLP(C) No. 5228 of 2019 and other connected matters, if any.

(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER