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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Neha Grower vs . Pnb & Others A/W on 14 July, 2023

Author: Virender Singh

Bench: Virender Singh

Neha Grower vs. PNB & others a/w .

connected matters.

CMP(M) No.735 of 2022 & 738 of 2022 a/w RSA Nos.128 & 129 of 2022.

CMP(M) No.735 of 2022 & 738 of 2022 14.07.2023 Present: Mr. Varun Chauhan, Advocate, for the applicant(s).

Mr.Rohit, Advocate, vice Mr. Sumit Goel, Advocate, for respondent No.1.

Mr. Janesh Gupta, Advocate, for non-

applicant/proforma respondent No 4.

RSA Nos.128 & 129 of 2022 Mr. Janesh Gupta, Advocate, for the appellant(s).

Mr.Rohit, Advocate, vice Mr. Sumit Goel, Advocate, for respondent No.1.

Mr. Varun Chauhan, Advocate, for respondent No.3.

CMP(M)s No.735 & 738 of 2022 Despite service of notice, respondent No.3 has not bothered to put appearance.

Steps for service of respondents No.2 not taken. Let steps for the service of the said respondent be taken within seven days. Thereafter, notice to the said respondent be issued for 18.08.2023.

RSA Nos.128 & 129 of 2022 Despite service of notice, respondent No.4 has not bothered to put appearance.

::: Downloaded on - 15/07/2023 20:37:21 :::CIS

Steps for service of respondents No.2 not .

taken. Let steps for the service of the said respondent be taken within seven days. Thereafter, notice to the said respondent be issued for 18.08.2023.

( Virender Singh ) Judge July 14, 2023 (Pathania) ::: Downloaded on - 15/07/2023 20:37:21 :::CIS