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[Cites 0, Cited by 0] [Section 442] [Entire Act]

State of Uttar Pradesh - Subsection

Section 442(8) in The U.P. Co-operative Societies Rules, 1968

(8)The Election Officer shall take up scrutiny of nomination papers in alphabetical order on the date specified and the candidate, his proposer or seconder may be present at the time of scrutiny.