Madhya Pradesh High Court
Mahendra Kumar Tiwari vs Senior Area Manager Ipcl Indene Area ... on 3 March, 2016
WP-17342-2012 (MAHENDRA KUMAR TIWARI Vs SENIOR AREA MANAGER IPCL INDENE AREA OFFICE BLOCK-3) 03-03-2016
None for the petitioner even when the matter is taken up in the second round.
It appears that the petitioner has lost interest in prosecuting the writ petition.
Accordingly, the writ petition is dismissed for want of prosecution.
(ALOK ARADHE) JUDGE