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Union of India - Section

Section 11 in The Petroleum Rules, 2002

11. Prohibition of smoking, fires, lights, etc

.-Unless expressly provided in these rules, no person shall smoke and no matches, fires, lights or articles or substances capable of causing ignition of petroleum shall be allowed, at any time in proximity to a place where petroleum is refined, stored or handled or in a vehicle's carriage or vessel in which petroleum is transported.