Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 3] [Entire Act] Union of India - Subsection Section 3(i) in The Mines And Minerals (Development And Regulation) Act, 1957 (i)the expressions, "mine" and "owner", have the meanings assigned to them in the “the Occupational Safety, Health andWorking Conditions Code, 2020.”
