Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52P(1)] [Section 52P] [Entire Act] Union of India - Subsection Section 52P(1)(iii) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (iii)in the event of violation of any of the provisions of the Act or rules and orders made there under.