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State of Odisha - Section

Section 30 in The Orissa Government Servants' Conduct Rules, 1959

30. Purchase through subordinates.

- No Government servant shall himself ask or permit his wife, or any other member of his family living with him, to ask any Government servant who is subordinate to him, to make purchases, locally or from out-station on behalf of him, his wife or other member of his family, whether on advance payment or otherwise :Provided that this rule shall not apply to the purchases which the personal staff attached to the Government servant may make on behalf of such Government servants.