Supreme Court - Daily Orders
Pharmacy Council Of India vs Shaheed Teg Bahadur College Of Pharmacy on 28 March, 2022
Bench: L. Nageswara Rao, B.R. Gavai
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ITEM NO.5 + 26 + 34 Court 5 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ITEM NO.5:
Petition(s) for Special Leave to Appeal (C) No(s).4862/2022
(Arising out of impugned final judgment and order dated 07-03-2022
in WP(C)No.175/2021 passed by the High Court Of Delhi At New Delhi)
PHARMACY COUNCIL OF INDIA Petitioner(s)
VERSUS
SHAHEED TEG BAHADUR COLLEGE OF PHARMACY Respondent(s)
(IA No.39630/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.39974/2022-INTERVENTION/IMPLEADMENT and IA
No.39632/2022-PERMISSION TO FILE LENGTHY LIST OF DATES )
ITEM NO.26:
SLP(C)No.19671 of 2021
(With applns for appropriate orders/directions, intervention, to
file lengthy list of dates)
SLP(C) No.2570/2022
ITEM NO.34:
SLP(C) No. 1050/2022
(With applns for exemption from filing c/c of the impugned
judgt,permission to file additional documents/facts/annexures)
SLP(C) No.1387-1388/2022
SLP(C) No. 1887/2022
Date : 28-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Zoheb Hossain, Adv.
Signature Not Verified
Mr. Prabhas Bajaj,Adv.
Digitally signed by
GEETA AHUJA
Date: 2022.03.29
Mr. Ajay Sabharwal,Adv.
10:34:53 IST
Reason: Ms. Tulika Gupta, Adv.
For Respondent(s) Ms. Priyanka Singh, AOR
Mr. Vinay Navare Sr. Adv
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Mr. Samrat Krishnarao Shinde, AOR
Mr. Sanjay Sharawat, AOR
Mr Subir Palit, Adv
Dr Charu Mathur, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List all the matters on 09.05.2022.
Pleadings to be completed in the meanwhile.
(B.Parvathi) (Anand Prakash) Court Master Court Master