Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 2 in THE CONSTITUTION (ELEVENTH AMENDMENT) ACT, 1961 2. The Bill seeks to achieve these objects. The notes on clauses appended to the Bill explain the provisions thereof. An Act further to amend the Constitution of India.BE it enacted by Parliament in the Twelfth Year of the Republic of India as follows:-
