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State of Arunachal Pradesh - Section

Section 14 in Arunachal Pradesh Protection of Medical Service Personnel and Medical Service Institutions (Prevention of Violence and Damage Or Loss of Property) Act, 2019

14. Professional Security.

- Immediate professional security shall be provided by the police to the medical establishment and doctor in question so as to avoid any disruption in the services being provided in the establishment to other patients.Form I(See Section 6)Report of incident of an act of violence and damage or loss of property