Allahabad High Court
Dr. Om Prakash Gupta vs Commissioner Of Income Tax, Central ... on 1 February, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1130 of 2008 Petitioner :- Dr. Om Prakash Gupta Respondent :- Commissioner Of Income Tax, Central Circle & Others Petitioner Counsel :- R.S. Agarwal,V.B. Upadhyaya Respondent Counsel :- B. Agrawal Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. Lay before another Bench in which one of us (Rajes Kumar, J.) may not be a Member after obtaining nomination from Hon'ble the Chief Justice. Order Date :- 1.2.2010 PG