Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980 27. Returns and information.- The Institute shall furnish to the Central Government such reports, returns and other information as that Government may require form time to time
