Section 45 in West Bengal Shops and Establishments Rules, 1964
45. Supervising Inspectors and Chief Inspector.
(1)The State Government may appoint an Inspector to be a Supervising Inspector and empower him to direct and supervise the work of any other Inspector or Inspectors.(2)One of Inspectors shall be empowered by the State Government to direct and supervise the work of all other Inspectors including Supervising Inspectors, and shall be designated as the Chief Inspector.(3)The Chief Inspector may call for such information from shops and establishments as may be necessary for the efficient administration of the Act and these Rules.
