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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(a)Vehicle tanks, dispensing pumps, weighbridges, dormant platform machines and such other weight or measure which cannot and should not be moved from its location;