Section 7 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
7. Responsibilities of District Education Officer(DEO), Additional District Education Officer (ADEO Basic)/District Project Officer (DPO).
(1)The DEO and Additional District Education Officer (Basic)/DPO shall ensure the academic monitoring of schools every month.(2)The monitoring report shall be submitted to the concerned District Institute of Education and Training.
