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Madhya Pradesh High Court

Shambhu Prasad vs The State Of Madhya Pradesh on 30 October, 2018

1 CRA-1158-2016 The High Court Of Madhya Pradesh CRA-1158-2016 (SHAMBHU PRASAD Vs THE STATE OF MADHYA PRADESH) 13 Jabalpur, Dated : 30-10-2018 Parties through their counsel. Learned Panel Lawyer prays for and is granted two weeks time to file objection.

List after two weeks.

(J. P. GUPTA) JUDGE vj Digitally signed by VIJAY LAKSHMI JHA Date: 31/10/2018 16:32:36