Punjab-Haryana High Court
Jatinder Pal Singh Khurmi And Ors vs State Of Punjab And Another on 3 March, 2017
Author: Rajesh Bindal
Bench: Rajesh Bindal, Harinder Singh Sidhu
CWP No. 1057 of 2016 -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 1057 of 2016 (O&M)
Date of decision : 3.3.2017
Jatinder Pal Singh Khurmi and others .. Petitioners
versus
The State of Punjab and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Hon'ble Mr. Justice Harinder Singh Sidhu
Present: Mr. Karanvir Singh Khehar
and Mr. Ishan Kaushal, Advocates for the petitioners.
Mr. Anupam Gupta, Senior Advocate with
Mr. Ashok Sharma, Mr. Siddharth Sharma,
Mr. Gautam Pathania, Mr. Rohit Samhotra and
Mr. Kamaal Singh Dhillon, Advocates
for respondents No. 21, 22 and 24.
Mr. Puneet Gupta, Mr. Anil Rana and
Mr. Ravinder Singh, Advocates for respondents
No. 18 and 19.
Ms. Munisha Gandhi, Addl. Advocate General, Punjab with
Mr. Jagmohan Bansal, Addl. Advocate General, Punjab,
Mr. Piyush Bansal, Deputy Advocate General, Punjab and
Ms. Harleen Kaur, Assistant Advocate General, Punjab.
Mr. Sanjeev Sharma, Senior Advocate with
Mr. Vikas Chatrath, Mr. Khushkaran Kumar,
Mr. Jatinder Pal Singh and Mr. Pranav Grover, Advocates,
for respondent No. 2-High Court.
Mr. Sartej Singh Narula, Mr. Sidharth Grover and
Mr. Kanwardeep S. Sodhi, Advocates
for respondent No. 8.
Mr. Rajiv Atma Ram, Senior Advocate with
Mr. Ranjit Singh Kalra, Mr. Jaitej P. Mittal and
Ms. Damanpreet Kaur, Advocates for
respondent-Mr. Amrinder Singh Grewal.
Ms. Akanksha Nayyar, Ms. Ankita Bajaj and
Ms. Rashi Gosain, Advocates for
Mr. Amar Vivek, Advocate for respondents No. 16 and 17.
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CWP No. 1057 of 2016 -2-
Mr. Bhuwan Vats, Mr. Ishaan Bhardwaj,
Mr. Saurabh Gulia, Mr. Saroj Malakar and
Mr. Vijay Pal, Advocates
for respondents No. 5, 11 and 15.
Mr. S. S. Rangi and Mr. H. S. Tuli, Advocates
for respondents No. 16 and 17.
Rajesh Bindal, J.
For order see, detailed reasons recorded in a separate order of even date passed in CWP No.1056 of 2016 titled as Kanwaljit Singh Bajwa and others vs. State of Punjab and others.
(Rajesh Bindal) Judge (Harinder Singh Sidhu) Judge 3.3.2017 sharmila Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 2 of 2 ::: Downloaded on - 11-03-2017 09:33:08 :::