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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Central Reserve Police Force Rules, 1955

(c)The seniority of person promoted to the rank of subordinate or under officer shall be determined in the following manner, namely:--
(i)before confirmation every such officer shall take his seniority from the date of his continuously holding such rank; and
(ii)on confirmation, he shall take his seniority from the date of such confirmation: