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[Cites 0, Cited by 0] [Section 23(9A)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(9A)(c) in Coking Coal Mines (Nationalisation) Act, 1972

(c)withdraw the claim from the person referred to in clause (b) and either settle the claim himself or transfer it for disposal to any other person who has been authrised in this behalf under sub-section (2) of section 20.]