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[Cites 0, Cited by 0] [Section 9(13)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(13)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(b)Special Meetings: At a special meeting only the business for the purpose of considering which the special meeting has been called shall be considered.