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State of Madhya Pradesh - Section

Section 198 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

198.

Teachers desiring to take up Board's remunerative work shall, on payment of Rs. 2, be entitled to have their names in the register of Registered Teachers to be maintained in such form as may be prescribed by the Board. They will be considered, as far as possible, for the above work if eligible rules made in this behalf.