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Supreme Court - Daily Orders

The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 24 August, 2017

     ITEM NO.53                              REGISTRAR COURT. 1                        SECTION IV-B

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                           No(s).      14324/2017

     THE STATE OF HARYANA AND ORS. & ORS.                                           Petitioner(s)

                                                           VERSUS

     M/S BESTECH INDIA PVT LTD AND ANR. & ANR.                                      Respondent(s)



     Date : 24-08-2017 This petition was called on for hearing today.



     For Petitioner(s)
                                            Mr. Piyush Hans, Adv.
                                            Mr. Vishwa Pal Singh, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

The Ld. Counsel for the petitioner to take fresh steps for service of respondent No.1 within two weeks. Notice thereafter be issued.

Track report in respect of respondent No.2 has been received with remarks 'left India'. The Ld. Counsel for the petitioner to take fresh steps in terms of the Government's OM No.F.12(77)/10-Judl. Dated 18.8.2011 for service of respondent No.2 within two weeks. Notice thereafter be issued. Signature Not Verified

List again on 21.9.2017.

Digitally signed by

RUPAM DHAMIJA Date: 2017.08.26 10:32:37 IST Reason:

RAJESH KUMAR GOEL Registrar