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Jammu & Kashmir High Court - Srinagar Bench

State Of J&K vs . on 25 April, 2019

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

 Serial 5
 Regular List


                      HIGH COURT OF JAMMU AND KASHMIR
                                              AT SRINAGAR
                                                   ...

OWP no. 642/2005 IA no. 1/2008 Date of order: 25.04.2019 State of J&K Vs. Mst. Kulsuma Banoo and others Coram:

Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearing Counsel:
For Petitioner(s): Mr. S. H. Naqashbandi, AAG. For Respondent(s): Mr. S. A. Makroo, Adv.
Adjourned.
List on 9.5.2019.
(Ali Mohammad Magrey) Judge Srinagar 25-04-2019 N Ahmad NISSAR A BHAT 2019.04.25 16:19 I attest to the accuracy and integrity of this document