Section 14(8) in National Law University Delhi Act, 2007
(8)[ Every meeting of the Executive Council shall be presided over by the Vice- Chancellor and in his absence by a member chosen by the members present.] [Substituted by Delhi Act 7 of 2009, Section 8 published in Delhi Gazette on 22.6.2009 (w.e.f 22.6.2009).]
