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Chattisgarh High Court

Abhinay Gupta @ Banti Gupta vs State Of Chhattisgarh 5 Mcrc/3312/2019 ... on 27 June, 2019

                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                              MCRC No. 4198 of 2019
                              Abhinay Gupta @ Banti Gupta Versus State Of Chhattisgarh




27-6-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

Sd/-

(Sharad Kumar Gupta) Judge Pathak