Supreme Court - Daily Orders
Maheshwari Navaria Alias Ruchita vs Gyan Chand Aswal on 18 July, 2025
1
ITEM Nos.1701-1711, 1713-1871, COURT NO.2 SECTION II-D
1873, 1875-1903, 1905-1976, 1978-2047,
2049-2081, 2083-2096, 2098-2157,
2159-2200, 2202-2214, 2216-2235,
2237-2252, 2254, 2256-2318, 2320-2326,
2328-2389, 2391-2408, 2410-2431, 2433-2447,
2449-2450, 2452-2481, 2483-2504, 2506-2523,
2425-2526, 2528-2538, 2540-2618, 2620-2640,
2642-2703, 2705-2767, 2769-2802, 2804-2822,
2824-2864, 2866-2885, 2887-2910, 2912-2937,
2939-2982, 2984-3067, 3069-3129, 3131-3179,
3181-3192, 3194-3224, 3226-3275
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRIMINAL) Diary No(s). 8063/2024
MAHESHWARI NAVARIA ALIAS RUCHITA Petitioner(s)
VERSUS
GYAN CHAND ASWAL AND ORS. Respondent(s)
Diary No.19016/2024, Diary No.55906/2024, Diary No.55970/2024,
Diary No.55981/2024, Diary No.56282/2024, Diary No.57024/2024,
Diary No.57072/2024, Diary No.57146/2024, Diary No.57404/2024,
Diary No.60896/2024, Diary No.451/2025, Diary No.919/2025,
Diary No.1074/2025, Diary No.1279/2025, Diary No.1306/2025,
Diary No.1336/2025, Diary No.1345/2025, Diary No.1358/2025,
Diary No.1418/2025, Diary No.1429/2025, Diary No.1550/2025,
Diary No.1681/2025, Diary No.1782/2025, Diary No.1804/2025,
Diary No.2017/2025, Diary No.2101/2025, Diary No.2103/2025,
Diary No.2127/2025, Diary No.2128/2025, Diary No.2177/2025,
Diary No.2294/2025, Diary No.2299/2025, Diary No.2308/2025,
Diary No.2315/2025, Diary No.2320/2025, Diary No.2325/2025,
Diary No.2340/2025, Diary No.2391/2025, Diary No.2413/2025,
Diary No.2431/2025, Diary No.2439/2025, Diary No.2460/2025,
Diary No.2465/2025, Diary No.2535/2025, Diary No.2539/2025,
Diary No.2568/2025, Diary No.2569/2025, Diary No.2593/2025,
Diary
Signature Not Verified
No.2617/2025, Diary No.2638/2025, Diary No.2675/2025,
Diary No.2709/2025, Diary No.2715/2025, Diary No.2724/2025,
Digitally signed by
KANCHAN CHOUHAN
Date: 2025.07.31
Diary No.2740/2025, Diary No.2759/2025, Diary No.2822/2025,
17:55:21 IST
Reason:
Diary No.2837/2025, Diary No.2857/2025, Diary No.2866/2025,
Diary No.2912/2025, Diary No.2917/2025, Diary No.2964/2025,
Diary No.2969/2025, Diary No.2985/2025, Diary No.2993/2025,
Diary No.3008/2025, Diary No.3009/2025, Diary No.3016/2025,
2
Diary No.3101/2025, Diary No.3107/2025, Diary No.3141/2025,
Diary No.3151/2025, Diary No.3160/2025, Diary No.3181/2025,
Diary No.3195/2025, Diary No.3198/2025, Diary No.3209/2025,
Diary No.3216/2025, Diary No.3231/2025, Diary No.3236/2025,
Diary No.3260/2025, Diary No.3262/2025, Diary No.3296/2025,
Diary No.3301/2025, Diary No.3342/2025, Diary No.3343/2025,
Diary No.3352/2025, Diary No.3356/2025, Diary No.3363/2025,
Diary No.3376/2025, Diary No.3397/2025, Diary No.3406/2025,
Diary No.3418/2025, Diary No.3448/2025, Diary No.3460/2025,
Diary No.3465/2025, Diary No.3499/2025, Diary No.3504/2025,
Diary No.3505/2025, Diary No.3509/2025, Diary No.3549/2025,
Diary No.3551/2025, Diary No.3561/2025, Diary No.3575/2025,
Diary No.3592/2025, Diary No.3622/2025, Diary No.3641/2025,
Diary No.3642/2025, Diary No.3675/2025, Diary No.3679/2025,
Diary No.3699/2025, Diary No.3701/2025, Diary No.3702/2025,
Diary No.3703/2025, Diary No.3704/2025, Diary No.3710/2025,
Diary No.3712/2025, Diary No.3713/2025, Diary No.3729/2025,
Diary No.3774/2025, Diary No.3816/2025, Diary No.3825/2025,
Diary No.3865/2025, Diary No.3868/2025, Diary No.3873/2025,
Diary No.3874/2025, Diary No.3876/2025, Diary No.3877/2025,
Diary No.3886/2025, Diary No.3897/2025, Diary No.3912/2025,
Diary No.3915/2025, Diary No.3916/2025, Diary No.3920/2025,
Diary No.3921/2025, Diary No.3933/2025, Diary No.3935/2025,
Diary No.3953/2025, Diary No.3981/2025, Diary No.3983/2025,
Diary No.3987/2025, Diary No.4000/2025, Diary No.4020/2025,
Diary No.4029/2025, Diary No.4045/2025, Diary No.4060/2025,
Diary No.4100/2025, Diary No.4105/2025, Diary No.4112/2025,
Diary No.4118/2025, Diary No.4121/2025, Diary No.4124/2025,
Diary No.4125/2025, Diary No.4134/2025, Diary No.4137/2025,
Diary No.4147/2025, Diary No.4161/2025, Diary No.4164/2025,
Diary No.4172/2025, Diary No.4177/2025, Diary No.4180/2025,
Diary No.4185/2025, Diary No.4191/2025, Diary No.4265/2025,
Diary No.4273/2025, Diary No.4278/2025, Diary No.4313/2025,
Diary No.4323/2025, Diary No.4333/2025, Diary No.4372/2025,
Diary No.4382/2025, Diary No.4395/2025, Diary No.4401/2025,
Diary No.4404/2025, Diary No.4408/2025, Diary No.4425/2025,
Diary No.4434/2025, Diary No.4440/2025, Diary No.4442/2025,
Diary No.4446/2025, Diary No.4474/2025, Diary No.4526/2025,
Diary No.4533/2025, Diary No.4534/2025, Diary No.4538/2025,
Diary No.4539/2025, Diary No.4549/2025, Diary No.4571/2025,
Diary No.4577/2025, Diary No.4584/2025, Diary No.4595/2025,
Diary No.4598/2025, Diary No.4618/2025, Diary No.4621/2025,
Diary No.4622/2025, Diary No.4635/2025, Diary No.4644/2025,
Diary No.4673/2025, Diary No.4684/2025, Diary No.4687/2025,
Diary No.4714/2025, Diary No.4723/2025, Diary No.4724/2025,
Diary No.4732/2025, Diary No.4733/2025, Diary No.4747/2025,
Diary No.4757/2025, Diary No.4761/2025, Diary No.4767/2025,
Diary No.4768/2025, Diary No.4773/2025, Diary No.4792/2025,
Diary No.4816/2025, Diary No.4862/2025, Diary No.4884/2025,
Diary No.4901/2025, Diary No.4905/2025, Diary No.4945/2025,
Diary No.4967/2025, Diary No.4971/2025, Diary No.4975/2025,
Diary No.4976/2025, Diary No.4993/2025, Diary No.4994/2025,
Diary No.5011/2025, Diary No.5043/2025, Diary No.5057/2025,
3
Diary No.5063/2025, Diary No.5077/2025, Diary No.5111/2025,
Diary No.5112/2025, Diary No.5128/2025, Diary No.5134/2025,
Diary No.5139/2025, Diary No.5146/2025, Diary No.5166/2025,
Diary No.5167/2025, Diary No.5188/2025, Diary No.5208/2025,
Diary No.5224/2025, Diary No.5239/2025, Diary No.5292/2025,
Diary No.5296/2025, Diary No.5324/2025, Diary No.5378/2025,
Diary No.5387/2025, Diary No.5396/2025, Diary No.5399/2025,
Diary No.5402/2025, Diary No.5403/2025, Diary No.5413/2025,
Diary No.5414/2025, Diary No.5430/2025, Diary No.5449/2025,
Diary No.5451/2025, Diary No.5455/2025, Diary No.5463/2025,
Diary No.5467/2025, Diary No.5484/2025, Diary No.5488/2025,
Diary No.5489/2025, Diary No.5499/2025, Diary No.5544/2025,
Diary No.5553/2025, Diary No.5558/2025, Diary No.5563/2025,
Diary No.5590/2025, Diary No.5591/2025, Diary No.5595/2025,
Diary No.5607/2025, Diary No.5625/2025, Diary No.5634/2025,
Diary No.5648/2025, Diary No.5651/2025, Diary No.5655/2025,
Diary No.5664/2025, Diary No.5672/2025, Diary No.5677/2025,
Diary No.5686/2025, Diary No.5688/2025, Diary No.5696/2025,
Diary No.5702/2025, Diary No.5711/2025, Diary No.5732/2025,
Diary No.5739/2025, Diary No.5743/2025, Diary No.5751/2025,
Diary No.5770/2025, Diary No.5781/2025, Diary No.5783/2025,
Diary No.5791/2025, Diary No.5803/2025, Diary No.5812/2025,
Diary No.5813/2025, Diary No.5824/2025, Diary No.5849/2025,
Diary No.5851/2025, Diary No.5876/2025, Diary No.5877/2025,
Diary No.5891/2025, Diary No.5902/2025, Diary No.5907/2025,
Diary No.5909/2025, Diary No.5925/2025, Diary No.5948/2025,
Diary No.5970/2025, Diary No.5980/2025, Diary No.6008/2025,
Diary No.6014/2025, Diary No.6019/2025, Diary No.6020/2025,
Diary No.6028/2025, Diary No.6029/2025, Diary No.6030/2025,
Diary No.6031/2025, Diary No.6039/2025, Diary No.6042/2025,
Diary No.6068/2025, Diary No.6097/2025, Diary No.6105/2025,
Diary No.6112/2025, Diary No.6142/2025, Diary No.6169/2025,
Diary No.6173/2025, Diary No.6184/2025, Diary No.6197/2025,
Diary No.6209/2025, Diary No.6235/2025, Diary No.6249/2025,
Diary No.6284/2025, Diary No.6289/2025, Diary No.6290/2025,
Diary No.6302/2025, Diary No.6320/2025, Diary No.6323/2025,
Diary No.6331/2025, Diary No.6336/2025, Diary No.6376/2025,
Diary No.6377/2025, Diary No.6422/2025, Diary No.6441/2025,
Diary No.6450/2025, Diary No.6453/2025, Diary No.6474/2025,
Diary No.6480/2025, Diary No.6493/2025, Diary No.6495/2025,
Diary No.6496/2025, Diary No.6499/2025, Diary No.6501/2025,
Diary No.6502/2025, Diary No.6504/2025, Diary No.6506/2025,
Diary No.6521/2025, Diary No.6522/2025, Diary No.6527/2025,
Diary No.6537/2025, Diary No.6538/2025, Diary No.6556/2025,
Diary No.6578/2025, Diary No.6581/2025, Diary No.6584/2025,
Diary No.6594/2025, Diary No.6596/2025, Diary No.6599/2025,
Diary No.6610/2025, Diary No.6628/2025, Diary No.6666/2025,
Diary No.6678/2025, Diary No.6693/2025, Diary No.6700/2025,
Diary No.6707/2025, Diary No.6712/2025, Diary No.6718/2025,
Diary No.6720/2025, Diary No.6726/2025, Diary No.6732/2025,
Diary No.6737/2025, Diary No.6741/2025, Diary No.6749/2025,
Diary No.6759/2025, Diary No.6769/2025, Diary No.6770/2025,
Diary No.6795/2025, Diary No.6804/2025, Diary No.6812/2025,
4
Diary No.6831/2025, Diary No.6855/2025, Diary No.6859/2025,
Diary No.6861/2025, Diary No.6869/2025, Diary No.6900/2025,
Diary No.6912/2025, Diary No.6925/2025, Diary No.6953/2025,
Diary No.6965/2025, Diary No.6966/2025, Diary No.6970/2025,
Diary No.6971/2025, Diary No.6980/2025, Diary No.6984/2025,
Diary No.6992/2025, Diary No.7005/2025, Diary No.7017/2025,
Diary No.7031/2025, Diary No.7045/2025, Diary No.7062/2025,
Diary No.7066/2025, Diary No.7096/2025, Diary No.7113/2025,
Diary No.7137/2025, Diary No.7143/2025, Diary No.7169/2025,
Diary No.7174/2025, Diary No.7188/2025, Diary No.7189/2025,
Diary No.7190/2025, Diary No.7191/2025, Diary No.7192/2025,
Diary No.7193/2025, Diary No.7194/2025, Diary No.7195/2025,
Diary No.7196/2025, Diary No.7197/2025, Diary No.7198/2025,
Diary No.7199/2025, Diary No.7209/2025, Diary No.7211/2025,
Diary No.7223/2025, Diary No.7224/2025, Diary No.7236/2025,
Diary No.7239/2025, Diary No.7249/2025, Diary No.7254/2025,
Diary No.7262/2025, Diary No.7263/2025, Diary No.7266/2025,
Diary No.7269/2025, Diary No.7270/2025, Diary No.7273/2025,
Diary No.7278/2025, Diary No.7313/2025, Diary No.7322/2025,
Diary No.7327/2025, Diary No.7328/2025, Diary No.7341/2025,
Diary No.7392/2025, Diary No.7403/2025, Diary No.7412/2025,
Diary No.7416/2025, Diary No.7424/2025, Diary No.7425/2025,
Diary No.7430/2025, Diary No.7432/2025, Diary No.7442/2025,
Diary No.7445/2025, Diary No.7448/2025, Diary No.7452/2025,
Diary No.7471/2025, Diary No.7502/2025, Diary No.7505/2025,
Diary No.7508/2025, Diary No.7515/2025, Diary No.7519/2025,
Diary No.7533/2025, Diary No.7535/2025, Diary No.7573/2025,
Diary No.7580/2025, Diary No.7598/2025, Diary No.7618/2025,
Diary No.7623/2025, Diary No.7628/2025, Diary No.7629/2025,
Diary No.7632/2025, Diary No.7633/2025, Diary No.7636/2025,
Diary No.7705/2025, Diary No.7706/2025, Diary No.7710/2025,
Diary No.7717/2025, Diary No.7724/2025, Diary No.7734/2025,
Diary No.7741/2025, Diary No.7745/2025, Diary No.7789/2025,
Diary No.7810/2025, Diary No.7821/2025, Diary No.7826/2025,
Diary No.7831/2025, Diary No.7865/2025, Diary No.7892/2025,
Diary No.7936/2025, Diary No.7940/2025, Diary No.7960/2025,
Diary No.7998/2025 Diary No.8000/2025, Diary No.8003/2025,
Diary No.8010/2025, Diary No.8030/2025, Diary No.8080/2025,
Diary No.8089/2025, Diary No.8100/2025, Diary No.8117/2025,
Diary No.8138/2025, Diary No.8144/2025, Diary No.8148/2025,
Diary No.8178/2025, Diary No.8180/2025, Diary No.8181/2025,
Diary No.8191/2025, Diary No.8196/2025, Diary No.8203/2025,
Diary No.8210/2025, Diary No.8223/2025, Diary No.8247/2025,
Diary No.8255/2025, Diary No.8263/2025, Diary No.8270/2025,
Diary No.8286/2025, Diary No.8300/2025, Diary No.8302/2025,
Diary No.8329/2025, Diary No.8339/2025, Diary No.8341/2025,
Diary No.8349/2025, Diary No.8358/2025, Diary No.8361/2025,
Diary No.8421/2025, Diary No.8423/2025, Diary No.8441/2025,
Diary No.8445/2025, Diary No.8449/2025, Diary No.8460/2025,
Diary No.8463/2025, Diary No.8477/2025, Diary No.8478/2025,
Diary No.8521/2025, Diary No.8523/2025, Diary No.8546/2025,
Diary No.8549/2025, Diary No.8555/2025, Diary No.8560/2025,
Diary No.8563/2025, Diary No.8567/2025, Diary No.8570/2025,
5
Diary No.8573/2025, Diary No.8575/2025 Diary No.8581/2025,
Diary No.8589/2025, Diary No.8621/2025, Diary No.8684/2025,
Diary No.8687/2025, Diary No.8711/2025, Diary No.8730/2025,
Diary No.8742/2025, Diary No.8745/2025, Diary No.8757/2025,
Diary No.8758/2025, Diary No.8762/2025, Diary No.8788/2025,
Diary No.8803/2025, Diary No.8815/2025, Diary No.8831/2025,
Diary No.8837/2025, Diary No.8848/2025, Diary No.8855/2025,
Diary No.8860/2025, Diary No.8861/2025, Diary No.8868/2025,
Diary No.8869/2025, Diary No.8878/2025, Diary No.8899/2025,
Diary No.8900/2025, Diary No.8904/2025, Diary No.8917/2025,
Diary No.8919/2025, Diary No.8922/2025, Diary No.8929/2025,
Diary No.8934/2025, Diary No.8950/2025, Diary No.8956/2025,
Diary No.8958/2025, Diary No.8961/2025, Diary No.8963/2025,
Diary No.8970/2025, Diary No.8987/2025, Diary No.8993/2025,
Diary No.8996/2025, Diary No.9017/2025, Diary No.9024/2025,
Diary No.9050/2025, Diary No.9058/2025, Diary No.9067/2025,
Diary No.9068/2025, Diary No.9084/2025, Diary No.9088/2025,
Diary No.9100/2025, Diary No.9117/2025, Diary No.9121/2025,
Diary No.9129/2025, Diary No.9140/2025, Diary No.9141/2025,
Diary No.9154/2025, Diary No.9156/2025, Diary No.9158/2025,
Diary No.9164/2025, Diary No.9168/2025, Diary No.9173/2025,
Diary No.9195/2025, Diary No.9230/2025, Diary No.9242/2025,
Diary No.9278/2025, Diary No.9279/2025, Diary No.9280/2025,
Diary No.9282/2025, Diary No.9304/2025, Diary No.9317/2025,
Diary No.9321/2025, Diary No.9322/2025, Diary No.9331/2025,
Diary No.9334/2025, Diary No.9338/2025, Diary No.9339/2025,
Diary No.9341/2025, Diary No.9342/2025, Diary No.9343/2025,
Diary No.9344/2025, Diary No.9352/2025, Diary No.9360/2025,
Diary No.9398/2025, Diary No.9405/2025, Diary No.9418/2025,
Diary No.9427/2025, Diary No.9466/2025, Diary No.9470/2025,
Diary No.9520/2025, Diary No.9524/2025, Diary No.9525/2025,
Diary No.9530/2025 Diary No.9542/2025, Diary No.9550/2025,
Diary No.9562/2025, Diary No.9571/2025, Diary No.9575/2025,
Diary No.9588/2025, Diary No.9590/2025, Diary No.9599/2025,
Diary No.9600/2025, Diary No.9628/2025, Diary No.9639/2025,
Diary No.9641/2025, Diary No.9657/2025, Diary No.9682/2025,
Diary No.9702/2025, Diary No.9709/2025, Diary No.9727/2025,
Diary No.9736/2025, Diary No.9738/2025, Diary No.9757/2025,
Diary No.9758/2025, Diary No.9759/2025, Diary No.9774/2025,
Diary No.9777/2025, Diary No.9784/2025, Diary No.9794/2025,
Diary No.9801/2025, Diary No.9812/2025, Diary No.9814/2025,
Diary No.9817/2025, Diary No.9832/2025, Diary No.9857/2025,
Diary No.9873/2025, Diary No.9874/2025, Diary No.9882/2025,
Diary No.9883/2025, Diary No.9901/2025, Diary No.9909/2025,
Diary No.9945/2025, Diary No.9968/2025, Diary No.9969/2025,
Diary No.9975/2025, Diary No.9982/2025, Diary No.9991/2025,
Diary No.9995/2025, Diary No.10000/2025, Diary No.10008/2025,
Diary No.10010/2025, Diary No.10011/2025, Diary No.10029/2025,
Diary No.10048/2025, Diary No.10054/2025, Diary No.10058/2025,
Diary No.10059/2025, Diary No.10078/2025, Diary No.10088/2025,
Diary No.10090/2025, Diary No.10091/2025, Diary No.10093/2025,
Diary No.10101/2025, Diary No.10102/2025, Diary No. 10107/2025
Diary No.10109/2025, Diary No.10114/2025, Diary No.10138/2025,
6
Diary No.10152/2025, Diary No.10173/2025, Diary No.10179/2025,
Diary No.10180/2025, Diary No.10184/2025, Diary No.10185/2025,
Diary No.10187/2025, Diary No.10204/2025, Diary No.10209/2025,
Diary No.10211/2025, Diary No.10218/2025, Diary No.10241/2025,
Diary No.10250/2025, Diary No.10255/2025, Diary No.10296/2025,
Diary No.10315/2025, Diary No.10317/2025, Diary No.10354/2025,
Diary No.10356/2025, Diary No.10387/2025, Diary No.10390/2025,
Diary No.10391/2025, Diary No.10410/2025, Diary No.10419/2025,
Diary No.10477/2025, Diary No.10482/2025, Diary No.10487/2025,
Diary No.10517/2025, Diary No.10528/2025, Diary No.10535/2025,
Diary No.10549/2025, Diary No.10558/2025, Diary No.10602/2025,
Diary No.10616/2025, Diary No.10634/2025, Diary No.10655/2025,
Diary No.10664/2025, Diary No.10666/2025, Diary No.10672/2025,
Diary No.10676/2025, Diary No.10677/2025, Diary No.10678/2025,
Diary No.10681/2025, Diary No.10694/2025, Diary No.10705/2025,
Diary No.10706/2025, Diary No.10714/2025, Diary No.10726/2025,
Diary No.10738/2025, Diary No.10746/2025, Diary No.10749/2025,
Diary No.10756/2025, Diary No.10766/2025, Diary No.10777/2025,
Diary No.10791/2025, Diary No.10799/2025, Diary No.10817/2025,
Diary No.10838/2025, Diary No.10847/2025, Diary No.10848/2025,
Diary No.10856/2025, Diary No.10877/2025, Diary No.10883/2025,
Diary No.10914/2025, Diary No.10927/2025, Diary No.10930/2025,
Diary No.10948/2025, Diary No.11020/2025, Diary No.11045/2025,
Diary No.11067/2025, Diary No.11071/2025, Diary No.11079/2025,
Diary No.11097/2025, Diary No.11106/2025, Diary No.11111/2025,
Diary No.11113/2025, Diary No.11160/2025, Diary No.11161/2025,
Diary No.11177/2025, Diary No.11203/2025, Diary No.11206/2025,
Diary No.11211/2025, Diary No.11213/2025, Diary No.11224/2025,
Diary No.11230/2025, Diary No.11246/2025, Diary No.11249/2025,
Diary No.11259/2025, Diary No.11269/2025, Diary No.11281/2025,
Diary No.11288/2025, Diary No.11296/2025, Diary No.11303/2025,
Diary No.11311/2025, Diary No.11331/2025, Diary No.11332/2025,
Diary No.11338/2025, Diary No.11371/2025, Diary No.11372/2025,
Diary No.11375/2025, Diary No.11387/2025, Diary No.11424/2025,
Diary No.11425/2025, Diary No.11441/2025, Diary No.11445/2025,
Diary No.11474/2025, Diary No.11476/2025, Diary No.11500/2025,
Diary No.11507/2025, Diary No.11508/2025, Diary No.11523/2025,
Diary No.11524/2025, Diary No.11531/2025, Diary No.11533/2025,
Diary No.11536/2025, Diary No.11545/2025, Diary No.11561/2025,
Diary No.11562/2025, Diary No.11599/2025, Diary No.11604/2025,
Diary No.11605/2025, Diary No.11611/2025, Diary No.11619/2025,
Diary No.11620/2025, Diary No.11630/2025, Diary No.11644/2025,
Diary No.11651/2025, Diary No.11666/2025, Diary No.11691/2025,
Diary No.11697/2025, Diary No.11703/2025, Diary No.11710/2025,
Diary No.11723/2025, Diary No.11742/2025, Diary No.11757/2025,
Diary No.11761/2025, Diary No.11773/2025, Diary No.11779/2025,
Diary No.11790/2025, Diary No.11849/2025, Diary No.11856/2025,
Diary No.11857/2025, Diary No.11879/2025, Diary No.11881/2025,
Diary No.11883/2025, Diary No.11884/2025, Diary No.11889/2025,
Diary No.11925/2025, Diary No.11928/2025, Diary No.11934/2025,
Diary No.11949/2025, Diary No.11952/2025, Diary No.11956/2025,
Diary No.11958/2025, Diary No.11959/2025, Diary No.11981/2025,
Diary No.12006/2025, Diary No.12027/2025, Diary No.12031/2025,
7
Diary No.12037/2025, Diary No.12048/2025, Diary No.12049/2025,
Diary No.12064/2025, Diary No.12080/2025, Diary No.12089/2025,
Diary No.12092/2025, Diary No.12094/2025, Diary No.12095/2025,
Diary No.12102/2025, Diary No.12106/2025, Diary No.12110/2025,
Diary No.12124/2025, Diary No.12136/2025, Diary No.12143/2025,
Diary No.12154/2025, Diary No.12164/2025, Diary No.12173/2025,
Diary No.12175/2025, Diary No.12178/2025, Diary No.12180/2025,
Diary No.12181/2025, Diary No.12182/2025, Diary No.12189/2025,
Diary No.12240/2025, Diary No.12243/2025, Diary No.12264/2025,
Diary No. 12313/2025, Diary No. 12348/2025,
Diary No.12351/2025, Diary No.12394/2025, Diary No.12396/2025,
Diary No.12399/2025, Diary No.12402/2025, Diary No.12425/2025,
Diary No.12431/2025, Diary No.12444/2025, Diary No.12446/2025,
Diary No.12454/2025, Diary No.12457/2025, Diary No.12460/2025,
Diary No.12468/2025, Diary No.12482/2025, Diary No.12488/2025,
Diary No.12496/2025, Diary No.12527/2025, Diary No.12540/2025,
Diary No.12548/2025, Diary No.12612/2025, Diary No.12613/2025,
Diary No.12618/2025, Diary No.12638/2025, Diary No.12651/2025,
Diary No.12652/2025, Diary No.12657/2025, Diary No.12662/2025,
Diary No.12669/2025, Diary No. 12674/2025, Diary No. 12679/2025,
Diary No.12693/2025, Diary No.12740/2025, Diary No.12748/2025,
Diary No.12758/2025, Diary No.12762/2025, Diary No.12784/2025,
Diary No.12788/2025, Diary No.12804/2025, Diary No.12815/2025,
Diary No.12816/2025, Diary No.12829/2025, Diary No.12846/2025,
Diary No.12852/2025, Diary No.12874/2025, Diary No.12890/2025,
Diary No.12901/2025, Diary No.12902/2025, Diary No.12905/2025,
Diary No.12907/2025, Diary No.12908/2025, Diary No.12914/2025,
Diary No.12919/2025, Diary No.12925/2025, Diary No.12930/2025,
Diary No.12932/2025, Diary No.12934/2025, Diary No.12971/2025,
Diary No.12983/2025, Diary No.12994/2025, Diary No.13028/2025,
Diary No.13030/2025, Diary No.13031/2025, Diary No.13034/2025,
Diary No.13036/2025 Diary No.13041/2025, Diary No.13069/2025,
Diary No.13072/2025, Diary No.13073/2025, Diary No.13077/2025,
Diary No.13080/2025, Diary No.13084/2025, Diary No.13096/2025,
Diary No.13100/2025, Diary No.13110/2025, Diary No.13135/2025,
Diary No.13152/2025, Diary No.13156/2025, Diary No.13157/2025,
Diary No.13158/2025, Diary No.13164/2025, Diary No.13167/2025,
Diary No.13179/2025, Diary No.13180/2025, Diary No.13184/2025,
Diary No.13190/2025, Diary No.13196/2025, Diary No.13203/2025,
Diary No.13210/2025, Diary No.13212/2025, Diary No.13217/2025,
Diary No.13223/2025, Diary No.13241/2025, Diary No.13242/2025,
Diary No.13243/2025, Diary No.13246/2025, Diary No.13247/2025,
Diary No.13260/2025, Diary No.13283/2025, Diary No.13284/2025,
Diary No.13285/2025, Diary No.13286/2025, Diary No.13294/2025,
Diary No.13297/2025, Diary No.13300/2025, Diary No.13310/2025,
Diary No.13312/2025, Diary No.13313/2025, Diary No.13317/2025,
Diary No.13330/2025, Diary No.13331/2025, Diary No.13332/2025,
Diary No.13346/2025, Diary No.13347/2025, Diary No.13354/2025,
Diary No.13356/2025, Diary No.13381/2025, Diary No.13385/2025,
Diary No.13418/2055, Diary No.13424/2025, Diary No.13433/2025,
Diary No.13437/2025, Diary No.13440/2025, Diary No.13451/2025,
Diary No.13460/2025, Diary No.13461/2025, Diary No.13462/2025,
Diary No.13463/2025, Diary No.13468/2025, Diary No.13470/2025,
8
Diary No.13473/2025, Diary No.13504/2025, Diary No.13509/2025,
Diary No.13524/2025, Diary No.13525/2025, Diary No.13526/2025,
Diary No.13552/2025, Diary No.13555/2025, Diary No.13569/2025,
Diary No.13570/2025, Diary No.13580/2025, Diary No.13586/2025,
Diary No.13612/2025, Diary No.13617/2025, Diary No.13619/2025,
Diary No.13622/2025, Diary No.13623/2025, Diary No.13625/2025,
Diary No.13630/2025, Diary No.13635/2025, Diary No.13643/2025,
Diary No.13663/2025, Diary No.13683/2025, Diary No.13695/2025,
Diary No.13696/2025, Diary No.13709/2025, Diary No.13711/2025,
Diary No.13714/2025, Diary No.13746/2025, Diary No.13750/2025,
Diary No.13753/2025, Diary No.13764/2025, Diary No.13784/2025,
Diary No.13795/2025, Diary No.13801/2025, Diary No.13810/2025,
Diary No.13821/2025, Diary No.13822/2025, Diary No.13830/2025,
Diary No.13841/2025, Diary No.13848/2025, Diary No.13856/2025,
Diary No.13859/2025, Diary No.13863/2025, Diary No.13869/2025,
Diary No.13883/2025, Diary No.13887/2025, Diary No.13890/2025,
Diary No.13903/2025, Diary No.13930/2025, Diary No.13932/2025,
Diary No.13955/2025, Diary No.13957/2025, Diary No.13962/2025,
Diary No.13969/2025, Diary No.13980/2025, Diary No.13990/2025,
Diary No.13992/2025, Diary No.13994/2025, Diary No.14004/2025,
Diary No.14010/2025,
Diary No.14012/2025, Diary No.14016/2025, Diary No.14083/2025,
Diary No.14087/2025, Diary No.14095/2025, Diary No.14099/2025,
Diary No.14109/2025, Diary No.14128/2025, Diary No.14133/2025,
Diary No.14136/2025, Diary No.14138/2025, Diary No.14140/2025,
Diary No.14144/2025, Diary No.14145/2025, Diary No.14153/2025,
Diary No.14156/2025, Diary No.14161/2025, Diary No.14181/2025,
Diary No.14183/2025, Diary No.14196/2025, Diary No.14208/2025,
Diary No.14216/2025, Diary No.14218/2025, Diary No.14222/2025,
Diary No.14224/2025, Diary No.14225/2025, Diary No.14227/2025,
Diary No.14231/2025, Diary No.14242/2025, Diary No.14244/2025,
Diary No.14245/2025, Diary No.14252/2025, Diary No.14253/2025,
Diary No.14254/2025, Diary No.14257/2025, Diary No.14270/2025,
Diary No.14277/2025, Diary No.14286/2025, Diary No.14291/2025,
Diary No.14307/2025, Diary No.14345/2025, Diary No.14363/2025,
Diary No.14364/2025, Diary No.14365/2025, Diary No.14375/2025,
Diary No.14399/2025, Diary No.14423/2025, Diary No.14451/2025,
Diary No.14462/2025, Diary No.14470/2025, Diary No.14511/2025,
Diary No.14518/2025, Diary No.14548/2025, Diary No.14576/2025,
Diary No.14592/2025, Diary No.14594/2025, Diary No.14606/2025,
Diary No.14609/2025, Diary No.14612/2025, Diary No.14617/2025,
Diary No.14619/2025, Diary No.14629/2025, Diary No.14633/2025,
Diary No.14644/2025, Diary No.14650/2025, Diary No.14652/2025,
Diary No.14653/2025, Diary No.14657/2025, Diary No.14702/2025,
Diary No.14733/2025, Diary No.14756/2025, Diary No.14759/2025,
Diary No.14765/2025, Diary No.14795/2025, Diary No.14801/2025,
Diary No.14807/2025, Diary No.14808/2025, Diary No.14816/2025,
Diary No.14822/2025, Diary No.14825/2025, Diary No.14830/2025,
Diary No.14836/2025, Diary No.14841/2025, Diary No.14849/2025,
Diary No.14850/2025, Diary No.14852/2025, Diary No.14858/2025,
Diary No.14864/2025, Diary No.14872/2025, Diary No.14873/2025,
Diary No.14874/2025, Diary No.14886/2025, Diary No.14889/2025,
Diary No.14895/2025, Diary No.14898/2025, Diary No.14899/2025,
9
Diary No.14900/2025, Diary No.14918/2025, Diary No.14950/2025,
Diary No.14954/2025, Diary No.14959/2025, Diary No.14973/2025,
Diary No.15002/2025, Diary No.15011/2025, Diary No.15019/2025,
Diary No.15021/2025, Diary No.15029/2025, Diary No.15032/2025,
Diary No.15047/2025, Diary No.15049/2025, Diary No.15054/2025,
Diary No.15055/2025, Diary No.15073/2025, Diary No.15075/2025,
Diary No.15079/2025, Diary No.15082/2025, Diary No.15098/2025,
Diary No.15105/2025, Diary No.15113/2025, Diary No.15114/2025,
Diary No.15117/2025, Diary No.15124/2025, Diary No.15133/2025,
Diary No.15144/2025, Diary No.15155/2025, Diary No.15158/2025,
Diary No.15159/2025, Diary No.15190/2025, Diary No.15192/2025,
Diary No.15196/2025, Diary No.15197/2025, Diary No.15200/2025,
Diary No.15204/2025, Diary No.15207/2025, Diary No.15210/2025,
Diary No.15213/2025, Diary No.15232/2025, Diary No.15249/2025,
Diary No.15256/2025, Diary No.15258/2025, Diary No.15264/2025,
Diary No.15265/2025, Diary No.15267/2025, Diary No.15271/2025,
Diary No.15277/2025, Diary No.15292/2025, Diary No.15297/2025,
Diary No.15299/2025, Diary No.15302/2025, Diary No.15304/2025,
Diary No.15306/2025, Diary No.15316/2025, Diary No.15318/2025,
Diary No.15319/2025, Diary No.15366/2025, Diary No.15378/2025,
Diary No.15385/2025, Diary No.15387/2025, Diary No.15408/2025,
Diary No.15414/2025, Diary No.15420/2025, Diary No.15440/2025,
Diary No.15443/2025, Diary No.15445/2025, Diary No.15448/2025,
Diary No.15450/2025, Diary No.15455/2025, Diary No.15456/2025,
Diary No.15466/2025, Diary No.15470/2025, Diary No.15476/2025,
Diary No.15478/2025, Diary No.15489/2025, Diary No.15512/2025,
Diary No.15531/2025, Diary No.15536/2025, Diary No.15538/2025,
Diary No.15545/2025, Diary No.15548/2025, Diary No.15552/2025,
Diary No.15563/2025, Diary No.15564/2025, Diary No.15565/2025,
Diary No.15576/2025, Diary No.15601/2025, Diary No.15602/2025,
Diary No.15619/2025, Diary No.15626/2025, Diary No.15627/2025,
Diary No.15631/2025, Diary No.15652/2025, Diary No.15658/2025,
Diary No.15659/2025, Diary No.15662/2025, Diary No.15665/2025,
Diary No.15666/2025, Diary No.15670/2025, Diary No.15699/2025,
Diary No.15703/2025, Diary No.15738/2025, Diary No.15739/2025,
Diary No.15745/2025, Diary No.15753/2025, Diary No.15775/2025,
Diary No.15792/2025, Diary No.15796/2025, Diary No.15797/2025,
Diary No.15806/2025, Diary No.15815/2025, Diary No.15839/2025,
Diary No.15845/2025, Diary No.15846/2025, Diary No.15847/2025,
Diary No.15858/2025, Diary No.15864/2025, Diary No.15888/2025,
Diary No.15893/2025, Diary No.15894/2025, Diary No.15901/2025,
Diary No.15919/2025, Diary No.15920/2025, Diary No.15926/2025,
Diary No.15929/2025, Diary No.15937/2025, Diary No.15951/2025,
Diary No.16044/2025, Diary No.16056/2025, Diary No.16061/2025,
Diary No.16064/2025, Diary No.16066/2025, Diary No.16071/2025,
Diary No.16075/2025, Diary No.16080/2025, Diary No.16101/2025,
Diary No.16103/2025, Diary No.16132/2025, Diary No.16134/2025,
Diary No.16140/2025, Diary No.16145/2025, Diary No.16147/2025,
Diary No.16156/2025, Diary No.16157/2025, Diary No.16158/2025,
Diary No.16161/2025, Diary No.16162/2025, Diary No.16166/2025,
Diary No.16172/2025, Diary No.16176/2025, Diary No.16183/2025,
Diary No.16185/2025, Diary No.16186/2025, Diary No.16193/2025,
Diary No.16195/2025, Diary No.16205/2025, Diary No.16206/2025,
10
Diary No.16215/2025, Diary No.16223/2025, Diary No.16226/2025,
Diary No.16233/2025, Diary No.16244/2025, Diary No.16247/2025,
Diary No.16340/2025, Diary No.16345/2025, Diary No.16346/2025,
Diary No.16380/2025, Diary No.16392/2025, Diary No.16396/2025,
Diary No.16407/2025, Diary No.16409/2025, Diary No.16442/2025,
Diary No.16443/2025, Diary No.16444/2025, Diary No.16451/2025,
Diary No.16465/2025, Diary No.16469/2025, Diary No.16471/2025,
Diary No.16499/2025, Diary No.16509/2025, Diary No.16512/2025,
Diary No.16537/2025, Diary No.16554/2025, Diary No.16556/2025,
Diary No.16569/2025, Diary No.16582/2025, Diary No.16584/2025,
Diary No.16621/2025, Diary No.16631/2025, Diary No.16645/2025,
Diary No.16648/2025, Diary No.16656/2025, Diary No.16664/2025,
Diary No.16669/2025, Diary No.16673/2025, Diary No.16687/2025,
Diary No.16695/2025, Diary No.16728/2025, Diary No.16733/2025,
Diary No.16746/2025, Diary No.16751/2025, Diary No.16760/2025,
Diary No.16776/2025, Diary No.16789/2025, Diary No.16801/2025,
Diary No.16802/2025, Diary No.16813/2025, Diary No.16818/2025,
Diary No.16825/2025, Diary No.16831/2025, Diary No.16832/2025,
Diary No.16841/2025, Diary No.16853/2025, Diary No.16854/2025,
Diary No.16859/2025, Diary No.16873/2025, Diary No.16875/2025,
Diary No.16879/2025, Diary No.16890/2025, Diary No.16896/2025,
Diary No.16904/2025, Diary No.16913/2025, Diary No.16932/2025,
Diary No.16961/2025, Diary No.16965/2025, Diary No.16974/2025,
Diary No.16985/2025, Diary No.16992/2025, Diary No.16994/2025,
Diary No.17000/2025, Diary No.17003/2025, Diary No.17004/2025,
Diary No.17009/2025, Diary No.17025/2025, Diary No.17031/2025,
Diary No.17032/2025, Diary No.17033/2025, Diary No.17038/2025,
Diary No.17042/2025, Diary No.17047/2025, Diary No.17048/2025,
Diary No.17063/2025, Diary No.17071/2025, Diary No.17081/2025,
Diary No.17109/2025, Diary No.17113/2025, Diary No.17122/2025,
Diary No.17176/2025, Diary No.17178/2025, Diary No.17197/2025,
Diary No.17244/2025, Diary No.17253/2025, Diary No.17261/2025,
Diary No.17262/2025, Diary No.17282/2025, Diary No.17284/2025,
Diary No.17296/2025, Diary No.17325/2025, Diary No.17368/2025,
Diary No.17376/2025, Diary No.17383/2025, Diary No.17414/2025,
Diary No.17442/2025, Diary No.17446/2025, Diary No.17459/2025,
Diary No.17479/2025, Diary No.17481/2025, Diary No.17489/2025,
Diary No.17494/2025, Diary No.17520/2025, Diary No.17550/2025,
Diary No.17556/2025, Diary No.17567/2025, Diary No.17603/2025,
Diary No.17611/2025, Diary No.17620/2025, Diary No.17626/2025,
Diary No.17644/2025, Diary No.17646/2025, Diary No.17742/2025,
Diary No.17756/2025, Diary No.17770/2025, Diary No.17780/2025,
Diary No.17788/2025, Diary No.17790/2025, Diary No.17794/2025,
Diary No.17795/2025, Diary No.17802/2025, Diary No.17828/2025,
Diary No.17857/2025, Diary No.17858/2025, Diary No.17860/2025,
Diary No.17886/2025, Diary No.17889/2025, Diary No.17904/2025,
Diary No.17908/2025, Diary No.17912/2025, Diary No.17918/2025,
Diary No.17936/2025, Diary No.17938/2025, Diary No.17960/2025,
Diary No.18018/2025, Diary No.18020/2025, Diary No.18026/2025,
Diary No.18040/2025, Diary No.18041/2025, Diary No.18063/2025,
Diary No.18067/2025, Diary No.18092/2025, Diary No.18100/2025,
Diary No.18115/2025, Diary No.18118/2025, Diary No.18133/2025,
Diary No.18136/2025, Diary No.18140/2025, Diary No.18150/2025,
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Diary No.18152/2025, Diary No.18156/2025, Diary No.18168/2025,
Diary No.18185/2025, Diary No.18194/2025, Diary No.18211/2025,
Diary No.18248/2025, Diary No.18250/2025, Diary No.18273/2025,
Diary No.18280/2025, Diary No.18284/2025, Diary No.18297/2025,
Diary No.18349/2025, Diary No.18350/2025, Diary No.18396/2025,
Diary No.18398/2025, Diary No.18404/2025, Diary No.18411/2025,
Diary No.18412/2025, Diary No.18432/2025, Diary No.18451/2025,
Diary No.18453/2025, Diary No.18479/2025, Diary No.18484/2025,
Diary No.18491/2025, Diary No.18493/2025, Diary No.18521/2025,
Diary No.18533/2025, Diary No.18535/2025, Diary No.18539/2025,
Diary No.18543/2025, Diary No.18674/2025, Diary No.18678/2025,
Diary No.18697/2025, Diary No.18776/2025,
Date : 18-07-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE JOYMALYA BAGCHI
[IN CHAMBERS]
For Parties: Md. Azam Ansari, AOR
Mr. Sudhir Naagar, AOR
Mr. Arun Kumar Nagar, Adv.
Mr. Piyush Aggarwal, Adv.
Mr. Nishant Nain, Adv.
Ms. Charu Sharma, Adv.
Mr. Sudhir Mendiratta, AOR
Mr. R. Shase, AOR
Mr. Arvind Athithan, Adv.
Mr. Aman Varma, AOR
Ms. Riya Wasade, Adv.
Mr. Gopashree Raman, Adv.
Mr. Rakesh Kumar Singh, AOR
Mr. Daljeet Kaur, Adv.
Mr. Jinendra Jain, AOR
Mr. Bijay Lakshini, Adv.
Mr. Krishna Sharma, Adv.
Mr. M.N. Mishra, Adv.
Ms. Shreya Jain, Adv.
Mr. Abhimanyu, Adv.
Ms. Mridula Ray Bhardwaj, AOR
Mr. Roshan Santhalia, AOR
Mr. Aayush Mishra, Adv.
Mr. J.P. Tiwari, Adv.
Mr. Raj Bahadur, AOR
12
Mr. S. Manoj Selvaraj, Adv.
Ms. Baby Devi Bonia, Adv.
Ms. Zohra Bano, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. Satish Pandey, AOR
Mr. K L D S Vinober, Adv.
Mr. A. Lakshminarayan, AOR
Ms. T. Geetha, Adv.
Mr. Srinivasa Rao, Adv.
Mr. Narender Kumar Verma, AOR
Mr. Shahaji Nanai Thonet, Adv.
Mr. Shahaji D. Thonet, (petitioner-in-person)
Mr. Vinod Sharma, AOR
Ms. Indira Bhakar, Adv.
Mr. Vineet Singh, Adv.
Mr. S N. Terdal, AOR
Mr. S. N. Jha, Adv.
Ms. Revathy Raghavan, AOR
Mr. Hitesh Kumar Sharma, Adv.
Ms. Charan Jeet Sidhy, Adv.
Mr. Supriya, Adv.
Mr. Subham Rajhans, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Javed Raza, Adv.
Mr. Viraj Gupta, AOR
Mr. Amit Kumar Chawla, Adv.
Mr. Varun Varma, Adv.
Mr. Supriya, Adv.
Mr. Mahipal Singh, Adv.
Ms. Swati V. Ishan, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Kanchan Kumari, Adv.
Ms. Manju Sharma, AOR
Mr. Akhileshwar Jha, Adv.
Mr. Chaman Sharma, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Supriya, Adv.
Mr. Ajay Mishra, Adv.
Mr. Parkhar Sukla, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Amit Kumar, AOR
Ms. Madhulikah Upadhyay, AOR
Ms. Sushma, Adv.
13
Mr. Akhileshwar Jha, Adv.
Mr. Sambhrant Krishna, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Supriya, Adv.
Ms. Smiriti Kumari, Adv.
Ms. Shreya Jha, Adv.
Mr. Sudhakar Dwivedi, Adv.
Mr. Mahendra Kumar, Adv.
Mr. Alok Kumar Dwivedi, Adv.
Mr. Pawan Kumar, Adv.
Mr. Jitender Kumar, Adv.
Mr. Dinesh Kumar Yadav, Adv.
Mr. Rajnish Kumar Jha, AOR
Mr. Raghvendra Shukla, Adv.
Mr. Sarad Singhania, AOR
Ms. Anjali Singh, Adv.
Ms. G. Indira, AOR
Mr. Miling Garg, Adv.
Mr. Yaksh Garg, Adv.
Ms. Yashna Ahuja, Adv.
Mr. Suvidutt M.S., AOR
Dr. Pankaj Garg, Adv.
Mr. Yaksh Garg, Adv.
Ms. Yashna Ahuja, Adv.
Ms. Paromita Majumdar, AOR
Mr. Amrit Pradhan, Adv.
Mr. Shrey Bhardwaj, Adv.
Mr. Ajit Sharma, AOR
Ms. Vidisha Jain, Adv.
Mr. Chanra Bhushan Prasad, AOR
Mr. Amol N. Suryavanshi, AOR
Ms. Damini Vishwakarma, Adv.
Mr. B. Dhananjay, Adv.
Mr. Rahul Gupta, Adv.
Mr. Krishna Kumar Yadav, Adv.
Mr. Satish Kumar, AOR
Mr. Sudhir Singh, Adv.
Mr. Gulab Chandra Yadav, Adv.
Mr. Gopal Sharan Pathak, AOR
Ms. Seema Patnaha, Adv.
Mr. Navdeep Singh, Adv.
Mr. Saurav Kumar, Adv.
14
Ms. Astha, Adv.
Mr. Sandeep Kr. Sen, AOR
Mr. Amrita Sarkar, AOR
Mr. Naman Arora, Adv.
Mr. Ashish Kumar Singh, Adv.
Ms. Smiriti Kumar, Adv.
Mr. Vishal Yadav, Adv.
Ms. Sushma, Adv.
Mr. Raj Bahadur, AOR
Mr. Sudhir Kumar, Adv.
Mr. Santosh K. Tiwari, AOR
Mr. Vikram Hegde, AOR
Mr. Chinmayi Shrivastava, Adv.
Mr. Indrajeet Singh, Adv.
Mr. Biju Thankappen, AOR
Mr. Dinesh P Rajbhar, Adv.
Mr. Kunal Singh, Adv.
Mr. Rakeesh N.P., AOR
Ms. Sarika Verma, Adv.
Ms. Bhawana Mahesh, Adv.
Mr. Gajendra Kumar, Adv.
Mr. Mukesh Kr. Singh, AOR
Mr. Raja Venkatappa Naik, Adv.
Mr. Raja Raghavendra Naik, Adv.
Mr. Syed Naheed Ahmed Inamdar, Adv.
Mr. Dewashish Vishwakarma, Adv.
Mr. Durgesh Thapa, Adv.
Mr. Santosh Anandrao Jadhav, Adv.
Ms. Akanksha Singh, Adv.
Ms. Manju Sharma Jetley, AOR
Ms. Srishti Gupta, Adv.
Ms. Sonali Jain, AOR
Mr. Vinayak Sharda, Adv.
Mr. Kamal Kishore, Adv.
Mr. G. S. Makker, AOR
Mohd. Shahid, Adv.
Ms. Prerna Mahara, Adv.
Mr. Harsh Singhal, AOR
Mr. Utkarsh Singhal, Adv.
Mr. M.K. Maroria, AOR
Mr. Vishal Kumar Singh, Adv.
15
Mr. Aman Jha, AOR
Mr. Rishi Tutu, Adv.
Mr. Kshitij Mayank, Adv.
Mr. Srijan Sahu, Adv.
Mr. Mukesh Kumar Verma, Adv.
Ms. Priyanka, Adv.
Mr. S. P. Malik, Adv.
Ms. Baby Rajput, Adv.
Mr. Anil Kumar Verma, AOR
Mr. Pashupati Nath Razdan, AOR
Mr. Ramesh Thakur, Adv.
Dr. Arvind Kumar Navrang Singh, Adv.
Mr. M. Y. Deshmukh, AOR
Mr. Manjeet Kirpal, Adv.
Mr. Neeraj Lakwani, AOR
Ms. Madhu Rani, Adv.
Mr. Prem Malhotra, AOR
Mr. K. V. Mohan, AOR
Mr. K. V. Balakrishnan, Adv.
Mr. Devesh Khanduri, Adv.
Mr. Sarthak Bhatia, Adv.
Ms. Avinash Kaur, Adv.
Ms. Tanshi Bharti, Adv.
Mr. Rajat Joseph, AOR
Mr. Arvind Kumar Tiwari, Adv.
Mr. Anant Kumar Vatsya, AOR
Mr. Prabhat Kumar Mishra, Adv.
Mr. Nishchaiy Sharma, Adv.
Ms. Shalini Kaul, AOR
Mr. Pawan Kumar, Adv.
Mr. Saikh Ammeena Rehman, Adv.
Mr. Vishal Arun Mishra, AOR
Mr. Ashish Garg, Adv.
Mr. T. L. Garg, AOR
Mr. Ramlal Roy, AOR
Ms. Kamal Shrivastava, Adv.
Mr. Narendra Kumar Sharma, Adv.
Mr. Suman Sharma, Adv.
Mr. Raunak Parekh, Adv.
16
Ms. Rashi Sharma, Adv.
Dr. Vinod Kr. Tewari, AOR
Ms. Suman Tripathy, AOR
Ms. Shruti Mishra, Adv.
Mr. T. Gopal, Adv.
Mr. Upendra Singh, Adv.
Ms. Smita Amratlal Vohra, AOR
Mr. Rohit Dutta, Adv.
Mr/Ms.. Priyata Chakraborty, Adv.
Mr. Tavish Bhushan Prasad, AOR
Mr. Suryansh Kumar Arora, Adv.
Mr. Mohammad Aslam, AOR
Mr. Vivek Kumar, Adv.
Mr. Nazish Fatima, Adv.
Mr. Ashraf Yusuf Khan, Adv.
Mr. Shrirang B. Varma, AOR
Mr. Abhishek Gupta, AOR
Mr. Sujeet Mishra, AOR
Mr. Anil Kumar, Adv.
Mr. S.K. Bhaduri, Adv.
Mr. Prabhat Sil, Adv.
Mr. Nishchaiy Sharma, Adv.
Ms. Upma Shrivastava, AOR
Mr. Charanya Lakshmikumaran, AOR
Mr. Nitum Jain, Adv.
Mr. Swastik Mishra, Adv.
Mr. Linash Sharma, Adv.
Mr. Srichandar Parhi, Adv.
Mr. V. Maheshwari, AOR
Mr. Subhashish Mohanty, AOR
Mr. Amit Kumar Sriastava, Adv.
Mr. Pritam Singh, Adv.
Ms. Ranjita Sahu, Adv.
Ms. Prema Kumari Gupta, Adv.
Mr. Umesh Kumar Shukla, Adv.
Mr. Manay Sarkar, Adv.
Ms. Tulika Bhatnagar, Adv.
Mr. S.S. Jauhar, AOR
Mr. Dhanaeswar Gudapalli, Adv.
Mr. D. Mahesh Babu, Adv.
17
Mr. D. Mahesh Babu, AOR
Ms. Pushpanjali Singh, Adv.
Mr. Praveen Singh, Adv.
Mr. Kaustubh Shukla, AOR
Ms. Esha Chawla, Adv.
Mr. Shubham Gawnde, Adv.
Ms. Seema Rehani, Adv.
Mr. Kausar Raza Faridi, AOR
Mr. Parivesh Singh Sparsh Gola, Adv.
Mr. P. Srinivasan, AOR
Ms. Misha Rohatgi Mohta, AOR
Mr. Ayush Kashyap, Adv.
Ms. Rabaica Jaiswal, Adv.
Mr. Nitin Juyal, Adv.
Ms. Ankita Gautam, AOR
Mr. Prabhas Bajaj, AOR
Mr. Priyanshu Tyagi, Adv.
Mr. Gajendra Kumar, Adv.
Mr. Ankit Kashyap, Adv.
Mr. Mahendra Pratap Singh, Adv.
Mr. Satya Prakash Narayan Tripathi, Adv.
Mr. Purushotam, Adv.
Mr. Amitab Pandey, Adv.
Mr. Abhishek Sahay, adv.
Mr. Rakesh Dubey, Adv.
Mr. Subhro Sanyal, AOR
Ms. Ankita Chaudhary, AOR
Mr. Shreyas Balajji, Adv.
Mr. Umesh Babu Chaurasia, Adv.
Ms. Manjula Chaurasia, Adv.
Ms. Vaishnavi Tiwari, Adv.
Ms. Madhulika Upadhyay, AOR
Mr. Vijay Pal, Adv.
Mr. Shivkumar Raghunath Golwalkar, Adv.
Mr. Rakesh Dubey, Adv.
Mr. Deepankar, Adv.
Mr. Prabhu Razdan, Adv.
Mr. Gajendra Kumar, Adv.
Mr. Anubhav, AOR
Mr. Purushottam Sharma Tripathi, AOR
Mr. Prakhar Singh, Adv.
Mr. Thanuja V., Adv.
18
Mr. Arjun D. Singh, Adv.
Mr. Yimyanger Long Kumar, Adv.
Ms. Ishika Neegi, Adv.
M/s. A G. Veritas Law, AOR
Mr. Yugandhara Pawar Jha, AOR
Mr. Kausar Raza Faridi, AOR
Mr. Anil Kumar, AOR
Dr. Sunil Kumar Agarwal, AOR
Ms. Shweta Bhardwaj, Adv.
Mr. Amarjeet Sahani, Adv.
Petitioner-in-person
Mr. Sriram P. AOR
M/s Mitter & Mitter CO. AOR
Mr. Abhisar Bhanu, AOR
Mr. Rakesh Dahiya, AOR
Mr. RN Mahlawat, Adv.
Ms. Drishti Malpani, Adv.
Mr. Soumik Ghosal, AOR
Mr. Vikas Valiya, Adv.
Mr. Ashutosh Chaturvedi, Adv.
Mr. Prateek Kumar, AOR
Mr. D.Kumanan, AOR
Ms. Hetu Arora Sethi, AOR
Mr. Arjun Basra, Adv.
Mr. Siddarth Agarwal, Adv.
M/S. Nuli & Nuli, AOR
Mr. Dharm Singh, Adv.
Ms. Hetu Arora Sethi, AOR
M/S. Nuli & Nuli, AOR
Mr. Saket Gogia, Adv.
Mr. Dhawesh Pahuja, AOR
Mr. Anantha Narayana M.g., AOR
Mr. Anuj Saxena, Adv.
Mr. Anuj Ruhela, Adv.
Mr. Prakash Sharma, Adv.
Mr. Shubham Sagar, Adv.
Mr. Manan Malik, Adv.
19
Mr. Harsh Saxena, Adv.
Mr. Durgesh Ramchandra Gupta, AOR
Mr. Anil Nag, AOR
Mr. Karan Kapoor, Adv.
Mr. Manik Kapoor, Adv.
Ms. Srishti Singla, Adv.
Mr. Shrey Kapoor, AOR
Mr. Sabarish Subramanian, AOR
Mr. M.P. Parthiban, AOR
Mr. S. Geyolin Selvam, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Debasis Jena, Adv.
Ms. Shipra Ghose, AOR
Mr. Rohit Anil Rathi, AOR
Mr. C. Solomon, AOR
M/S. Ksn & Co., AOR
Ms. Vrinda Bhandari, AOR
Mr. Sabarish Subramanian, AOR
Mr. Rajesh Srivastava, AOR
Mr. Gaurav Verma, Adv.
Ms. Riddhi Gupta, Adv.
Mr. Ajay Singh, Adv.
Mr. Lokesh Kumar Choudhary, AOR
Mr. Amit Yadav, Adv.
Mr. Himanshu, Adv.
Mr. Sudeep Kumar, AOR
Ms. Hetu Arora Sethi, AOR
Mr. Shirish K. Deshpande, AOR
Ms. Rucha Pravin Mandlik, Adv.
Mr. Mohit Gautam, Adv.
Mr. Raghav Arora, Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Varij Nayan Mishra, Adv.
20
Mr. Hiren Dasan, AOR
Mr. Mahendra Mali, Adv.
Mr. Deepanshu Rana, Adv.
Mr. Kailas Bajirao Autade, AOR
Mrs. Revathy Raghavan, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Petitioner-in-person
Mr. Darpan Km, Adv.
Ms. Amrita Sharma, Adv.
Mr. Rajat Jonathan Shaw, Adv.
Mr. Durgha Prakash, Adv.
Ms. Easha Chandhok, Adv.
Ms. Rashi Bansal, AOR
Mr. K.P. Sundar Rao, Adv.
Mr. Udesh Puri, Adv.
Mr. Shalen Bhardwaj, Adv.
Ms. Lakshmi, Adv.
Mr. Nischal Kumar Neeraj, AOR
Mr. Manu Nayar, Adv.
Ms. Manjeet Chawla, AOR
Mr. Amitava Poddar, Adv.
Mr. Praveen Kumar Jha, AOR
Mr. V. Elanchezhiyan, AOR
Petitioner-in-person
Mr. Devendra Kumar Shukla, AOR
Mr. Rakesh Kumar Tewari, Adv.
Ms. Neha Mehta Satija, AOR
Ms. Sanya Sud, AOR
Mr. Raavi Yogesh Venkata, AOR
Mr. Kotte Venkata Pawan Kumar, Adv.
Mr. Abid Ali Beeran P, AOR
Mr. H. D. Thanvi, Adv.
Mr. Nikhil Kumar Singh, Adv.
Mr. Rishi Matoliya, AOR
21
Mr. Ganesh Kumar R., AOR
Mr. Divyesh Pratap Singh, AOR
Mr. G. Balaji, AOR
Mr. Kaustubh Shukla, AOR
Mr. Shashank Singh, AOR
Mr. Yogesh Yadav, Adv.
Ms. Anzu K Varkey, Adv.
Mr. Ranbir Singh Yadav, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Vikas Bansal, Adv.
Mr. Sandeep Kumar Sen, AOR
Ms. Samridhi S. Jain, AOR
Mr. Chaitanya Dixit, Adv.
Mr. Jatin Uppal, Adv.
Mr. Kuldip Singh, AOR
Ms. Thithiksha Padmam, Adv.
Ms. Sindoora Vnl, AOR
Mr. Vikas Mehta, AOR
Mr. Basa Mithun Shashank, Adv.
Mr. M.v. Mukunda, Adv.
Mr. Nishant, AOR
Ms. Binisa Mohanty, AOR
Mr. Ashwin V. Kotemath, Adv.
Mr. Harisha S.R., AOR
Mr. Subhro Sanyal, AOR
Mr. Kaushik Choudhury, AOR
Mr. Saksham Garg, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Sumant Datt, Adv.
Mr. Rameshwar Prasad Goyal, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Ms. Sarita Verma, Adv.
Mr. C.m Dwivedi, Adv.
Mr. Harsh Chaturvedi, Adv.
22
Mr. Santanu Jugtawat, Adv.
Mr. G. Balaji, AOR
Mr. Nishanth Patil, AOR
Mr. Niteen Kumar Sinha, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Santosh Kumar B C, Adv.
Mr. P Mohit Krishna, Adv.
Mr. Dhawesh Pahuja, AOR
Mr. Vikram Hegde, AOR
Ms. R. Shase, AOR
Mr. Manoj Kumar Srivastava, AOR
Mr. Manoj Kashyap, Adv.
Mr. Ashish Pandey, AOR
Mr. Gharote Anurag A, AOR
Mr. Anil Kumar, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Ilin Saraswat, Adv.
Ms. Ilma Saifi, Adv.
Mrs. Poonam Seth, Adv.
Mr. M. M. Kashyap, AOR
Mr. Satya Veer Singh, AOR
Mr. Pranab Prakash, AOR
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Ganesh Kumar R., AOR
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
23
Mr. H. Chandra Sekhar, AOR
Mr. Rishi Matoliya, AOR
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Satya Sabharwal, Adv.
Mr. Rohit Kumar, Adv.
Mr. Kapil Balwani, Adv.
Ms. Tejal Nagauri, Adv.
Mr. Manoj Kumar Sahu, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Devika A.l., Adv.
Mr. Santhosh K, Adv.
Mrs. Tanuj Bagga Sharma, AOR
Dr. M.k. Ravi, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Shivam Sharma, Adv.
Mr. Akash Kumar, Adv.
Mr. Aditya Sharma, Adv.
Mr. Harsh Tomar, Adv.
Mr. Kuldeep Kumar, Adv.
Mr. Ajay Amritraj, AOR
Mr. Karthik S.d., AOR
Mr. Nihant Panicker, Adv.
Mr. Mesala Venu Gopal, Adv.
Mr. Amith J, Adv.
Mr. Ankolekar Gurudatta, AOR
Mr. Ashish Kumar Upadhyay, AOR
Mr. Kumar Kislay, Adv.
Mr. Dheeraj Nair, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Vikas Bansal, Adv.
Dr. Monika Gusain, Sr. Adv.
Mr. Akshay Amritanshu, AOR
Mr. Hariom Yaduvanshi, Adv.
Mr. Arjun Yaduvanshi, Adv.
24
Ms. S. Harini, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Ms. Aahana Jaiswal, Adv.
Ms. Tanya Gupta, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Satish Pandey, AOR
M/S Vns Legal Partners, AOR
Mr. V N Subramaniam, Adv.
Mr. Vinodh Kanna B., AOR
Mr. Nitesh Ranjan, AOR
Mr. Kailas More, AOR
Ms. Nirmala D.borade, Adv.
Mr. Akash Yadav, Adv.
Mr. Durgesh Kumar Gupta, Adv.
Mr. Sitesh Kumar, Adv.
Ms. Swati Ghildiyal, AOR
Mr. Sagar Pahune Patil, AOR
Mr. Sachin Shanmukham Pujari, AOR
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Dhawal Uniyal, AOR
Ms. Rohini Prasad, AOR
Mr. Kaustubh Dube, Adv.
Mr. A. Selvin Raja, AOR
Mr. Soumya Dutta, AOR
Mr. Varun Punia, AOR
M/S. Edictum Law & Co., AOR
Mr. Rajiv Ranjan Dwivedi, AOR
Mr. Kumar Anurag Singh, Standing Counsel, Adv.
Mr. Anando Mukherjee, AOR
Mr. Dev Aaryan, Adv.
Mr. Anando Mukherjee, AOR
25
Mr. Shwetank Singh, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Rony John, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Vineeta Tiwari, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Mr. Chand Qureshi, AOR
Mr. Vijendra Kasana, Adv.
Mr. M.P.Siddiqui, Adv.
Ms. Sakshi Kakkar, AOR
Mr. Mrigank Mishra, Adv.
Mr. Bharat Gupta, AOR
Mr. S.nagarajan, AOR
Mr. Ashok Anand, AOR
Ms. Koshima Arora, Adv.
Mr. Siddharth Jain, AOR
Mr. Akshat Shrivastava, AOR
Mr. Anilendra Pandey, AOR
Mr. Abhishek Bharti, Adv.
Mr. Atul Singh, Adv.
Ms. Aarti Mahto, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Pravir Choudhary, AOR
Mr. Praveen Chaturvedi, AOR
Mr. Jayant Mohan, AOR
Ms. Adya Shree Dutta, Adv.
Mr. Gautam Jha, AOR
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
26
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Ms. Swati Ghildiyal, AOR
Mr. Rohit Amit Sthalekar, AOR
Mr. Lakshman Singh, Adv.
Ms. Prerana Chaturvedi, AOR
Ms. Supreeta Sharanagouda, AOR
Mrs. Sharanagouda Patil, Adv.
Mr. Jyotish Pandey, Adv.
Ms. Dacchita Shahi, AOR
Mr. Kush Chaturvedi, AOR
Ms. Prerna Priyadarshini, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv.
M/S. D.s.k. Legal, AOR
Mr. Parag Khandar, Adv.
Mr. Pranav Khanna, Adv.
Mr. Namit Saxena, AOR
Ms. Shwetal Shepal, Adv.
Mr. Aditya Khanna, Adv.
Mr. Chander Shekhar Ashri, AOR
Petitioner-in-person
Mr. Kaustubh Shukla, AOR
Mr. Abhishek Gautam, AOR
Mr. P. S. Sudheer, AOR
Mr. Bharat Sood, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Jai Govind M J, Adv.
Mr. Jashan Vir Singh, Adv.
M/S. Karanjawala & Co., AOR
Mr. Jayant Mohan, AOR
Ms. Adya Shree Dutta, Adv.
27
Mr. Jayant Mohan, AOR
Ms. Adya Shree Dutta, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Anil Kumar Verma, AOR
Mr. Sudhir Mendiratta, AOR
Ms. Anupama Kumar, AOR
Mr. H. Chandra Sekhar, AOR
Mr. Gautam Jha, AOR
Ms. Anupama Kumar, AOR
Mr. Jaswant Singh Rawat, AOR
Mr. Chaitanya, AOR
Mr. Anand Kumar Singh, Adv.
Mr. Abhishek Gautam, AOR
Mr. Gopal Sharan Pathak, AOR
Mr. Amol Chitale, Adv.
Mr. Sarthak Sharma, Adv.
Mrs. Pragya Baghel, AOR
Mr. Shubham Bhalla, AOR
Ms. Mridula Ray Bharadwaj, AOR
Mr. Vedant Bharadwaj, Adv.
Mrs. Pooja Gupta, Adv.
Mr. Vinodh Kanna B., AOR
Mr. Ganesh Kumar R., AOR
Ms. Ankita Gautam, AOR
Mr. Sabarish Subramanian, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Rakesh Kumar Singh, AOR
Ms. Gopashree Raman, Adv.
Ms. Suman Kaintura, Adv.
Mr. Ankur Tyagi, Adv.
28
Ms. Tejashwini, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Shivam Sharma, Adv.
Mr. Akash Kumar, Adv.
Mr. Gaurav, AOR
Ms. Sansriti Pathak, AOR
Mr. Pratibhanu Singh Kharola, Adv.
Mr. Rahul Anil Khanna, Adv.
Mr. Girish Agarwal, Adv.
Mr. Chand Qureshi, AOR
Mr. Mohammad Usman Siddiqui, Adv.
Mrs. Aisha Siddiqui, Adv.
Ms. Sakeena Quidwai, Adv.
Mr. Raj Kumar Yadav, Adv.
Mr. Dhirendra Kumar Verma, Adv.
Mr. Rakesh Ranjan, Adv.
Mr. Vijay Kumar, Adv.
Mr. Rakesh Kumar Yadav, Adv.
Mr. Rahul Gupta, AOR
Mr. Siddharth Mishra, Adv.
Mr. Shakul R. Ghatole, Adv.
Mr. Vatsalya Vigya, AOR
Mr. Manan Daga, Adv.
Mr. Rajendra Daga, Adv.
Ms. Akriti Chaubey, AOR
Mr. Abhilash Pattnaik, Adv.
Mr. Gautam Das, AOR
Mr. Tarun Kant Samantaray, Adv.
Mr. Gautam Das, Adv.
Mr. Santosh Kumar Bebarta, Adv.
Mr. Abanikanta Sahu, Adv.
Mr. Sapan Bebarta, Adv.
Mr. R.k.padhi, Adv.
Ms. Smita Samantaray, Adv.
Ms. Vandana Miglani Bebarta, Adv.
Ms. Nishtha Agarwal, Adv.
Mr. Arindam Ghosh, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Vipin Kumar, AOR
Mr. Pramod Kumar Singh, Adv.
Mr. Bharat Lal Soni, Adv.
29
Mr. K. V. Muthu Kumar, AOR
Ms. S Selvakumari, Adv.
Mr. Yadav Narender Singh, AOR
Mr. Ashutosh Yadav, Adv.
Mr. Mayank Kumar Singh, Adv.
Mr. Sreyas Jain, Adv.
Mr. Manish Kumar, AOR
Mr. A. Lakshminarayanan, AOR
Dr. Sushil Balwada, AOR
Petitioner-in-person
Mr. Abhishek Gautam, AOR
Mr. Kotte Venkata Pawan Kumar, Adv.
Mr. Agam Sharma, AOR
Mr. Shashank Singh, AOR
Petitioner-in-person
Mr. Varun Punia, AOR
Mr. Sudeep Kumar, AOR
Mr. Ravinder Kumar Yadav, AOR
Mr. Kartikey, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Mr. M.P. Srivignesh, Adv.
Mr. Lakshman Raja T., Adv.
Mr. Sharavena Raghul Asr, Adv.
Mr. Mithun Kumaar N, Adv.
Mr. Gokul Athithya R P, Adv.
Mr. Manu Srinath, AOR
Ms. Manju Jetley, AOR
Ms. Garima Jain, AOR
30
Mr. Mareesh Pravir Sahay, AOR
Mr. Dinesh Kumar Garg, AOR
M/S. Khaitan & Co., AOR
Ms. Manisha Ambwani, AOR
Mr. Krishnamohan K., AOR
Ms. Hetu Arora Sethi, AOR
Mr. Amith J. Sharma, Adv.
Mr. Aniruddha Purushotham, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. A. Rajarajan, Adv.
Mr. Parth Sarathi, Adv.
Mr. Prashant Sharma, Adv.
Mr. Gyanendra Vikram Singh, Adv.
Mr. Ram Chandra, Adv.
Ms. Soumya Gulati, Adv.
Ms. Christi Jain, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Karan Sharma, AOR
Mr. Ashish Pandey, AOR
Mr. Subodh S. Patil, AOR
Mr. Ronak Karanpuria, AOR
Mr. Karan Govel, Adv.
Mr. Kushal Choudhary, Adv.
Mr. R. Ilam Paridi, AOR
Mr. R. Vishnu Kumar, Adv.
Mr. Aman Kumar, Adv.
Mr. Saurav Beniwal, Adv.
Mr. Sidhant Varma, Adv.
Ms. O Keerthi, Adv.
Ms. Tatini Basu, AOR
M/S. M R Law Associates, AOR
Ms. Hetu Arora Sethi, AOR
Petitioner-in-person
Ms. Pratibha Jain, AOR
Ms. Damini Viswakarma, Adv.
M/s Juristrust Law Offices, AOR
Ms. Srishty Pandey, Adv.
31
Mr. Rahul Pratap, AOR
Mr. Raavi Yogesh Venkata, AOR
Mr. Kotte Venkata Pawan Kumar, Adv.
Mr. Anjan Datta, Adv.
Mr. Indrajit Bhattacharjee, Adv.
Ms. Ishita Srivastava, Adv.
Mr. Ram Bhadauria, Adv.
Mr. Robin Khokhar, AOR
Mr. Akshat Srivastava, AOR
Mr. Shish Pal Laler, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Atul, Adv.
Mr. R. C. Kaushik, AOR
Mr. Shubham Bhalla, AOR
Mr. Balaji Srinivasan, AOR
Petitioner-in-person
Mr. Kailas More, AOR
Ms. Nirmala D. Borade, Adv.
Mr. Akash Yadav, Adv.
Mr. Durgesh Kumar Gupta, Adv.
Mr. Sitesh Kumar, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Petitioner-in-person
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Ashok Bannidinni, AOR
Petitioner-in-person
Mr. D.Kumanan, AOR
Mr. Shilp Vinod, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
Mr. Abhay Anil Anturkar, Adv.
32
Mr. Dhruv Tank, Adv.
Mr. Aniruddha Awalgaonkar, Adv.
Ms. Surbhi Kapoor, AOR
Mr. Sarthak Mehrotra, Adv.
Mr. Bhagwant Deshpande, Adv.
Mr. Kausar Raza Faridi, AOR
Mr. Praveen Swarup, AOR
Ms. Shehla Chaudhary, Adv.
Mr. Md. Anas Chaudhary, Adv.
Mr. Mohd. Sharyab Ali, Adv.
Ms. Alia Bano Zaidi, Adv.
Mr. Kavindra Yadav, Adv.
Mr. Ansar Ahmad Chaudhary, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Kashif Irshad Khan, Adv.
Mr. Virat Shrivastava, Adv.
Mr. Shashank Sharma, Adv.
Mr. Prashant Kumar, Adv.
Mr. Boya Kranthi Naidu, Adv.
Mr. Hitesh C Soni, Adv.
Ms. Vaishali H Soni, Adv.
Mr. Kishor Kumar Mishra, Adv.
Mr. Om Prakash Sapra, Adv.
Ms. Arina Bhattacharjee, Adv.
Mr. Satish Kumar, AOR
Mr. Md Irshad Ahmad, Adv.
Mr. Arshad Javed, Adv.
Mr. Md. Rashid Saeed, AOR
Mr. V. Sridhar Reddy, Adv.
Mr. Abhijit Sengupta, AOR
Mr. V. Sridhar Reddy, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Mohammad Usman Siddiqui, Adv.
Mr. Aisha Siddiqui, Adv.
Ms. Sakeena Quidwai, Adv.
Mr. Chand Qureshi, AOR
Petitioner-in-person
Mr. Ashok Bannidinni, AOR
33
Mr. Siddharth Mehta, Adv.
Ms. Samridhi S. Jain, AOR
Ms. Harshada Shrikhande, Adv.
Mr. Chaitanya Dixit, Adv.
Mr. Vaibhav Kaushik, Adv.
Mr. Jatin Uppal, Adv.
Mr. Ravi Shanker Jha, Adv.
Ms. Pooja, Adv.
Mr. Purushottam Sharma, Adv.
Mr. Vishal Arun Mishra, AOR
Mr. Saurabh Arora, Adv.
Ms. Tina Garg, AOR
Mr. Naresh Kumar Tomar, Adv.
Mr. Kulwant Gill, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Joginder Mann, Adv.
Mr. Gowardhan Prasad Tiwari, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Nishant Anand, Adv.
Mr. Neeraj Agarwal, Adv.
Mr. Ujjwal Singh, AOR
Mr. Krishna Dev Jagarlamudi, AOR
Mr. S.d.mishra, Adv.
Mr. Raja Ram Tripathi, Adv.
Mr. Pushkar Anand, AOR
M/S. S-legal Associates, AOR
Mr. Sharanagouda Patil, Adv.
Mrs. Supreeta Patil, Adv.
Mr. Jyotish Pandey, Adv.
Mr. Shiv Mangal Sharma, A.A.G.
Mr. Saurabh Rajpal, Adv.
Ms. Aneesha Rastogi, Adv.
Mr. Divyank Panwar, Adv.
Ms. Nidhi Jaswal, AOR
Mr. Sk Patri, Adv.
Mr. Ram Bhadauria, Adv.
Mr. Robin Khokhar, AOR
Ms. Surabhi Sanchita, AOR
Mr. V. Ramasubramanian, AOR
Mr. Anoop Prakash Awasthi, AOR
34
Mr. Shilp Vinod, AOR
Mr. Shovan Mishra, AOR
Mr. Bipasa Tripathy, Adv.
Mr. Rajiv kumar, AOR
Ms. Manju Jetley, AOR
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Alapati Sahithya Krishna, Adv.
Ms. Hetvi Ketan Patel, Adv.
Mr. Rushabh N. Kapadia, Adv.
Ms. Taniya Bansal, Adv.
Petitioner-in-person
Mr. Pashupathi Nath Razdan, AOR
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Ms. Ananyaa Mazumdar, Adv.
Mr. Vivek Agarwal, Adv.
Mr. Subhasish Bhowmick, AOR
Mr. Soumya Dutta, AOR
Mr. Ishaan, Adv.
Ms. Shruti Bisht, AOR
Mr. Shibashish Misra, AOR
Mrs. Priyanka Deshpande, Adv.
Dr. R. R. Deshpande, AOR
Mr. Niteen Kumar Sinha , AOR
Ms. Jasmine Damkewala, AOR
M/S. M R Law Associates, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Aftab Ali Khan, AOR
Mr. Brahmjeet Singh, Adv.
Mr. Mansur Ali Khan, Adv.
Mr. Ishaan, Adv.
Ms. Shruti Bisht, AOR
35
Mrs. V. D. Khanna, AOR
Mr. Swarnendu Chatterjee, AOR
Mr. Vijay K. Jain, AOR
Mr. Charudatta Vijayrao Mahindrakar, AOR
Mr. Abhisar Bhanu , AOR
Mr. B. Karunakaran, AOR
Mr. Padhmnabha Raja, Adv.
Mr. Aditya Sharma, AOR
Ms. Aditi, Adv.
Mr. Rakshit Raj Chauhan, Adv.
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Ms. Megha Karnwal, AOR
Mr. Pankaj Pandey, Adv.
Mr. Girish Tripathi, Adv.
Mr. Chandrika Prasad Mishra, AOR
M/S. Dharmaprabhas Law Associates, AOR
Mr. Ankur Kashyap, AOR
Mr. Alok Singh, Adv.
Mr. Samir Malik, Adv.
Mr. Ajay Jatav, Adv.
Mr. Ankit Borker, Adv.
Ms. Ishita Pandey, Adv.
Ms. Shivangi Singh, Adv.
Mr. Raj Shekhar Sharma, Adv.
Ms. Alpana Sharma, AOR
Mr. M. Y. Deshmukh, AOR
Ms. Manjeet Kirpal, Adv.
Ms. Sanyukta N. Suryawanshi, Adv.
Mr. Aswathaman D., Adv.
Mr. Atharva D. Kale, Adv.
Mr. Prakash Kumar Singh, AOR
Mr. Gharote Anurag A, AOR
Mr. Anandh Kannan N., AOR
Mr. Anurag, AOR
36
Mr. Karthik Sundar, Adv.
Mr. Vijay Kumar, AOR
Mr. Asav Ranjan, Adv.
Mr. Devansh Srivastava, AOR
Mr. Praveen Swarup, AOR
Mr. Praveen Swarup, Adv.
Mr. Devesh Maurya, Adv.
Ms. Ashu Tomar, Adv.
Mr. Ravi Kumar, Adv.
Mr. Ripul Sharma, Adv.
Mr. Ravindra S. Garia, AOR
Mr. Rushab Aggarwal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Lakshman Singh, Adv.
Mr. Abhijit Sengupta, AOR
Petitioner-in-person
Mr. Rohit Anil Rathi, AOR
Ms. Nidhi Jaswal, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Dev Aaryan, Adv.
Mr. Neeraj Lalwani , AOR
Ms. Supriya Juneja, AOR
Ms. Taruna Ardhendumauli Prasad, AOR
Mr. Satish Pandey, AOR
Mr. Somanatha Padhan, AOR
Mr. Akash Kakade, Adv.
Mr. Vikas Mehta, AOR
Mr. Kartik Panday, Adv.
Ms. Udita Singh, AOR
Mr. Ajay Vikram Singh, AOR
Mr. Towseef Ahmad Dar, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
37
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Ms. Natasha Syal, Adv.
Ms. Kumudini Priyadarshini, Adv.
Mr. Rishi K Awasthi, Adv.
Mr. Piyush Vatsa, Adv.
Mr. Rahul Kumar Gupta, Adv.
Mr. Punit Vinay, AOR
Ms. Pyoli, AOR
Mr. Vivek Jain, AOR
Ms. Ankita Chaudhary, AOR
Mr. Agam Sharma, AOR
Mr. Anup Kumar, AOR
Mr. Awanish Gupta, Adv.
Mrs. Shruti Singh, Adv.
Ms. Pragya Choudhary, Adv.
Mr. Shivam Kumar, Adv.
Mrs. Neha Jaiswal, Adv.
Mr. Vishnu Prabhakar, Adv.
Mr. P. Srinivasan, AOR
Ms. Aswathi M.K., AOR
Mr. Anantha Narayana M.g., AOR
Mr. Mohd. Waquas, AOR
Mr. Dhananjaya Mishra, AOR
Mr. Abhay Anand Jena, AOR
Mr. Rajat Joseph, AOR
Mr. Shivraj Gaonkar, AOR
Mr. Roopak Bansal, Adv.
Mr. Deepak Bansal, Adv.
Mr. Manish Verma, Adv.
Mr. Mayank Gupta, Adv.
Ms. Ishani, Adv.
Ms. Nikita Aggarwal, Adv.
38
Mr. Ravi Kumar Tomar, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Akshay Amritanshu, AOR
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Mr. Akshay Verma, AOR
Ms. Sushma Ver, Adv.
Mr. Abhinav Singh, Adv.
Mr. Vishal Tiwari, Adv.
Mr. Abhigya Kushwah, AOR
Mrs. Sunita Singh, Adv.
Ms. Tripti Kashyap, Adv.
Mr. Shailendra Mani Tripathi, Adv.
Mr. Rohan Rohatgi, Adv.
Mrs. Subhangini Rohatgi, Adv.
Mr. Vishal Tiwari, Adv.
Mr. Abhigya Kushwah, AOR
Mrs. Sunita Singh, Adv.
Ms. Tripti Kashyap, Adv.
Mr. Shailendra Mani Tripathi, Adv.
Mr. Rohan Rohatgi, Adv.
Mrs. Subhangini Rohatgi, Adv.
Ms. Anuradha Mishra, AOR
Mr. Ankit Kumar Vats, Adv.
Mr. Anil Nag, AOR
Mr. Abhijeet Singh, Adv.
Ms. Sakshi Aggarwal, Adv.
Mr. Aishwary Mishra, Adv.
Mr. Dhananjai Shekhwat, Adv.
Ms. Anjali Saxena, Adv.
Mr. Dashrath Singh, Adv.
Mr. Rakeesh N.P., AOR
Mr. Kailash Prashad Pandey, AOR
Mr. Rameshwar Prasad Goyal, AORMr. Anjani Kumar
Mishra, AOR
Mr. Saket Gogia, Adv.
Mr. Dhawesh Pahuja, AOR
Mr. Ravindra S. Garia, AOR
Mr. Shashank Singh, Adv.
39
Mr. Upendra Singh Rajput, Adv.
Mr. Mohit Kumar Daraad, AOR
Ms. Manya Kaushik, Adv.
Mr. Keshav Pawar, Adv.
Ms. Chitrangda Rastravara, AOR
Mr. Anirudh Singh, Adv.
Mr. Abhijeet Singh, Adv.
Ms. Sakshi Aggarwal, Adv.
Mr. Aishwary Mishra, Adv.
Mr. Dhananjai Shekhwat, Adv.
Ms. Anjali Saxena, Adv.
Mr. Dashrath Singh, Adv.
Mr. Rakeesh N.P., AOR
Mr. Kailash Prashad Pandey, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Varun Goel, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Ms. Amitabh Pandey, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. T. L. Garg, AOR
Petitioner-in-person
Mr. Dinesh Kumar Gupta, AOR
Mr. Vikas Mehta, AOR
Mr. Basa Mithun Shashank, Adv.
Mr. M.v. Mukunda, Adv.
Ms. Pratiksha Sharma, AOR
Mr. Ankit Acharya, Adv.
Ms. Ritu Chaudhary, Adv.
40
Mr. Mukesh Kumar, Adv.
Mr. Ayush Jain, Adv.
Mr. Md. Azam Ansari, AOR
Mr. Ram Anugrah Singh, Adv.
Ms. Alpana Kiran, Adv.
Mr. Vivek Singh Somvanshi, Adv.
Mr. Kisalaya Shukla, AOR
Mr. Ansar Ahmad Chaudhary, AOR
Mr. Sushil Kumar Sharma, Adv.
Mr. Pahlad Singh Sharma, AOR
Mr. Virendra Kumar, Adv.
Ms. Ankhi Sarkar, Adv.
Mr. Naveen Kumar Yadav, Adv.
Mr Rahul Jain, AOR
Petitioner-in-person
Mr. Shubham Bhalla, AOR
Mr. Saurabh Singh, Adv.
Mr. Ranbir Singh Yadav, AOR
Mr. Shivaji M. Jadhav, AOR
Mr. Shivaji M. Jadhav, Adv.
Mr. Brij Kishor Sah, Adv.
Mr. S. K. Verma, AOR
Mr. Chandra Shekhar, Adv.
Mr. Prashant Shekhar, Adv.
Mr. Ashwani Saini, Adv.
Mr. Ashok Kr. Sharma, Adv.
Ms. Sandhya Gupta, Adv.
Mr. Atul Kumar, Adv.
Mr. Abhimanyu Sharma, Adv.
Ms. Deepali Atreja, Adv.
Ms. Harish Kumar Sharma, Adv.
Mr. Tarun Gupta, AOR
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Ms. Natasha Syal, Adv.
Mr. Sanjay Kumar Singh, Adv.
Mr. Vishal Arun Mishra, AOR
41
Mr. Chinmay Deshpande, Adv.
Mr. Anirudh Sanganeria, AOR
Mr. Niteen Kumar Sinha , AOR
Mr. Pulkit Srivastava, AOR
Mr. A. Karthik, AOR
Ms. Smrithi Suresh, Adv.
Mr. Sugam Agrawal, Adv.
Mr. P. A. Noor Muhamed, AOR
Mr. Kunal Cheema, AOR
Mr. Sandeep Singh, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Subhash Chandran K.r, AOR
Mr. Ritesh Patil, AOR
Ms. Vanshaja Shukla, AOR
Mr. Siddhant Yadav, Adv.
Mr. Satish Pandey, AOR
Mr. Satish Pandey, AOR
M/S. Gururaj & Nayak, AOR
Mr. Pranab Prakash, AOR
Mr. Sandeep Choudhary , AOR
Mr. Vatsalya Vigya, AOR
Mr. Avinash B. Amarnath, AOR
Mr. Namit Saxena, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
Ms. Amrita Panda , AOR
Mr. Nitin Saluja, AOR
42
Mr. Sunil Kumar Verma, AOR
Mrs. Amita Gupta, AOR
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
Dr. Sunil Kumar Agarwal, AOR
Ms. Shweta Bhardwaj, Adv.
Ms. Shreya Saurabh, Adv.
Mr. Amarjeet Sahani, Adv.
Mr. M.p. Parthiban, AOR
Mr. S. Geyolin Selvam, Adv.
Mr. Sachin Pahwa, Adv.
Mr. K.r.satheesh, Adv.
Mrs. Parampreet Kaur Pahwa, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Harsha Gollamudi, Adv.
Mr. Dawneesh Shaktivats, AOR
Mr. Ramendra Mohan Patnaik, AOR
M/S. Dharmaprabhas Law Associates, AOR
Mr. B. Shravanth Shanker, AOR
Ms. Anuradha Mishra, AOR
Mr. Ankit Kumar Vats, Adv.
Ms. Anuradha Mishra, AOR
Mr. Ankit Kumar Vats, Adv.
Mr. Sachin Pahwa, Adv.
Mr. K.r.satheesh, Adv.
Mrs. Parampreet Kaur Pahwa, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ajit Sharma, AOR
Mr. Gaurav Goel, AOR
Mr. Rohit Kumar Singh, AOR
Mr. Shivam Sharma, Adv.
Mr. Akash Kumar, Adv.
Petitioner-in-person
Ms. Mehaak Jaggi , AOR
43
Mr. Sabarish Subramanian, AOR
Mr. Chand Qureshi, AOR
Mr. Imran Siddiqui, Adv.
Mr. Mohd Tauheed, Adv.
Mr. Mohit Yadav, Adv.
Ms. Preeti Chauhan, Adv.
Mrs. Arpana Soni, Adv.
Mr. Gaurav Jain, Adv.
Ms. Abha Jain, AOR
Ms. S. Ramamani, AOR
Mr. Arjun Krishnan, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. K. V. Mohan, AOR
Mr. Wills Mathews, Adv.
Mr. Ginesh P, Adv.
Ms. Shweta Garg, AOR
Mr. Abhishek Gautam, AOR
Mr. Sandeep Choudhary , AOR
Mr. B Ragunath, Adv.
Mr. Vijay Kumar, AOR
Ms. Sanya Sud, AOR
Mr. T. R. B. Sivakumar, AOR
Ms. Pallavi Langar, AOR
Mr. Vikas Jain, AOR
Ms. Charanya Lakshmikumaran, AOR
Mr. Ayush Agarwal, Adv.
Ms. Neha Choudhary, Adv.
Mr. Vishal Arun Mishra, AOR
Mr. Samrendra Kumar, Adv.
Mr. Ravi Bhushan Upadhyay, Adv.
Mr. Vivek Kumar Srivastava, Adv.
Mr. Sanjay Jha, Adv.
Mr. Pushkar Karni Sinha, AOR
Mr. Atul Shankar Vinod, AOR
44
Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.
Mr. Sanchit Pandey, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Aniruddha Purushotham, AOR
Mr. Amol B. Karande, AOR
Mr. Manish Kumar Saran, AOR
Ms. Ananya Tyagi, Adv.
Mr. Sidhant Sharma, Adv.
Mr. Sanjeev Malhotra, AOR
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Charudatta Vijayrao Mahindrakar, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. Gautam Singh, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Mr. Vikrant Shivaji Shinde, AOR
Mr. Kaustubh Shukla, AOR
Mr. Ravi Shanker Jha, Adv.
Ms. Pooja, Adv.
Mr. Purushottam Sharma, Adv.
Mr. Vishal Arun Mishra, AOR
M/S. M. Rambabu And Co., AOR
Mr. Mullapudi Rambabu, Adv.
Ms. Mahima Pandey, Adv.
Mr. Praveen Kumar Sharma, Adv.
Mr. Nishad L.S., AOR
Mr. Ravi Kant, Adv.
Mr. Mayank Manish, Adv.
Mr. Vineet Upadhyay, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.p. Rajwar, Adv.
M/S. Devasa & Co., AOR
45
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Mr. Mahesh Thakur, AOR
Mrs. Geetanjali Bedi, Adv.
Mr. V. Elanchezhiyan, AOR
Mr. Pai Amit, AOR
Mr. Tathagata Dutta, Adv.
Mr. Arup Banerjee, AOR
Mr. D.d.sharma., Adv.
Mr. Amitabh Poddar, Adv.
Mr. Sukesh Ghosh, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Toslim Ali, Adv.
Mr. Ashis Kumar Chowdhary, Adv.
Mr. Nikhil Kumar Sharma, Adv.
Mr. Vipin Kumar, AOR
Mr. Sanjeev Kumar, Adv.
Mr. R.R.Maurya, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Ravinder Kumar Yadav, AOR
Ms. Roopali Lakhotia, Adv.
Mr. Sahil Nindawat, Adv.
Ms. Sonali Jain, AOR
Mr. A. Radhakrishnan, AOR
Mr. Anjan Datta, Adv.
Mr. Indrajit Bhattacharjee, Adv.
Ms. Ishita Srivastava, Adv.
Mr. Ram Bhadauria, Adv.
Mr. Robin Khokhar, AOR
M/S. Gururaj & Nayak, AOR
Ms. Pratibha Jain, AOR
Mr. T. N. Singh, AOR
Mr. Bhaskar Aditya , AOR
Mr. Raj Bahadur Yadav, AOR
M/S. Mukesh Kumar Singh And Co., AOR
46
Mr. Pradeep Kumar Mathur, AOR
Petitioner-in-person
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.. Niraj Sharma, AOR
Ms. Mahima Sharma, Adv.
Mr. Sumit Kumar Sharma, Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Vishnu Sharma A S, Adv.
Ms. Namrata Saraogi, Adv.
Mr. R. H. A. Sikander, AOR
Mr. Jatin Bhatt, Adv.
Mr. Sanawar, Adv.
Mr. Kshitij Singh, Adv.
Mr. Rajat Singh, AOR
Mr. Rahul Khurana, AOR
Mr. Hasil Jain, Adv.
Mr. Arun Aggarwal, AOR
M/S. Dharmaprabhas Law Associates, AOR
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR
Mr. Chiranjeev Johri, Adv.
Mr. Chandra Nand Jha, Adv.
Mr. Sitesh Kumar, Adv.
Mr. Pradeep Kumar Mathur, AOR
Petitioner-in-person
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
47
Mr. Rishi Raj Singh, Adv.
Ms. Pyoli, AOR
Ms. Ankita Chaudhary, AOR
Mr. Agam Sharma, AOR
Mr. Anup Kumar, AOR
Mr. Awanish Gupta, Adv.
Mrs. Shruti Singh, Adv.
Ms. Pragya Choudhary, Adv.
Mr. Shivam Kumar, Adv.
Mrs. Neha Jaiswal, Adv.
Mr. Vishnu Prabhakar, Adv.
Mr. P. Srinivasan, AOR
Ms. Aswathi M.k., AOR
Mr. Anantha Narayana M.g., AOR
Mr. Mohd. Waquas, AOR
Mr. Dhananjaya Mishra, AOR
Mr. Abhay Anand Jena, AOR
Mr. Rajat Joseph, AOR
Mr. Shivraj Gaonkar, AOR
Mr. Roopak Bansal, Adv.
Mr. Deepak Bansal, Adv.
Mr. Manish Verma, Adv.
Mr. Mayank Gupta, Adv.
Ms. Ishani, Adv.
Ms. Nikita Aggarwal, Adv.
Mr. Ravi Kumar Tomar, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Anandh Kannan N., AOR
Mr. Anurag, AOR
Mr. Karthik Sundar, Adv.
Mr. Vijay Kumar, AOR
Mr. Asav Ranjan, Adv.
Mr. Devansh Srivastava, AOR
Mr. Praveen Swarup, AOR
48
Mr. Praveen Swarup, Adv.
Mr. Devesh Maurya, Adv.
Ms. Ashu Tomar, Adv.
Mr. Ravi Kumar, Adv.
Mr. Ripul Sharma, Adv.
Mr. Ravindra S. Garia, AOR
Mr. Rushab Aggarwal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Lakshman Singh, Adv.
Mr. Abhijit Sengupta, AOR
Petitioner-in-person
Mr. Rohit Anil Rathi, AOR
Ms. Nidhi Jaswal, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Dev Aaryan, Adv.
Ms. Supriya Juneja, AOR
Mr. Satish Pandey, AOR
Mr. Somanatha Padhan, AOR
Mr. Akash Kakade, Adv.
Mr. Vikas Mehta, AOR
Mr. Kartik Panday, Adv.
Mr. Girish Bhardwaj, AOR
Mr. Md. Ali, AOR
Ms. Udita Singh, AOR
Mr. Ajay Vikram Singh, AOR
Mr. Towseef Ahmad Dar, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Aftab Ali Khan, AOR
Mr. Brahmjeet Singh, Adv.
Mr. Mansur Ali Khan, Adv.
Mr. Ishaan, Adv.
Ms. Shruti Bisht, AOR
Mrs. V. D. Khanna, AOR
49
Mr. Swarnendu Chatterjee, AOR
Mr. Vijay K. Jain, AOR
Mr. Charudatta Vijayrao Mahindrakar, AOR
Mr. Abhisar Bhanu, AOR
Mr. B. Karunakaran, AOR
Mr. Padhmnabha Raja, Adv.
Mr. Aditya Sharma, AOR
Ms. Aditi, Adv.
Mr. Rakshit Raj Chauhan, Adv.
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Ms. Megha Karnwal, AOR
Mr. Pankaj Pandey, Adv.
Mr. Girish Tripathi, Adv.
Mr. Chandrika Prasad Mishra, AOR
M/S. Dharmaprabhas Law Associates, AOR
Mr. Ankur Kashyap, AOR
Mr. Alok Singh, Adv.
Mr. Samir Malik, Adv.
Mr. Ajay Jatav, Adv.
Mr. Ankit Borker, Adv.
Ms. Ishita Pandey, Adv.
Ms. Shivangi Singh, Adv.
Mr. Raj Shekhar Sharma, Adv.
Ms. Alpana Sharma, AOR
Mr. M. Y. Deshmukh, AOR
Ms. Manjeet Kirpal, Adv.
Ms. Sanyukta N. Suryawanshi, Adv.
Mr. Aswathaman D., Adv.
Mr. Atharva D. Kale, Adv.
Mr. Prakash Kumar Singh, AOR
Mr. Gharote Anurag A, AOR
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Alapati Sahithya Krishna, Adv.
Ms. Hetvi Ketan Patel, Adv.
Mr. Rushabh N. Kapadia, Adv.
50
Ms. Taniya Bansal, Adv.
Petitioner-in-person
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Ms. Ananyaa Mazumdar, Adv.
Mr. Vivek Agarwal, Adv.
Mr. Subhasish Bhowmick, AOR
Mr. Soumya Dutta, AOR
Mr. Ishaan, Adv.
Ms. Shruti Bisht, AOR
Mr. Shibashish Misra, AOR
Mrs. Priyanka Deshpande, Adv.
Dr. R. R. Deshpande, AOR
Mr. Niteen Kumar Sinha , AOR
Ms. Jasmine Damkewala, AOR
M/S. M R Law Associates, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Ms. Akanksha Bhatia, Adv.
Mr. Annu Mishra, Adv.
Ms. Rita Jha, AOR
Mr. Sangramsingh R. Bhonsle, AOR
Mr. Nitin Lonkar, Adv.
Ms. Sonali Suryawanshi, Adv.
Ms. Pradnya Bheke, Adv.
Mr. Dikshant Mandhan, Adv.
Mr. Shankey Agrawal, AOR
Ms. Tulika Mukherjee, AOR
Ms. Anuradha Mishra, AOR
Mr. Ankit Kumar Vats, Adv.
Mr. Ashutosh Ghade, AOR
Mr. Anantha Narayana M.G., AOR
51
Mr. Ranjan Mukherjee, AOR
Mr. Rajat Joseph, AOR
Mr. Gharote Anurag A, AOR
Mr. Harsh Singhal, AOR
Ms. Smita Amratlal Vora, AOR
Mr. Pranab Prakash, AOR
Mr. Mrinmay Bhattmewara, Adv.
Mrs. Samprati Bhattmewara, Adv.
Mr. Vivek Gupta, AOR
Mr. Srisatya Mohanty , AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Ms. Pooja Singh, Adv.
Mr. Ashish Kumar Tiwari, AOR
Ms. Akanksha Dubey, Adv.
Mr. Anurag Tiwari, Adv.
Mr. Sahib Patel, Adv.
Ms. Rita Jha, AOR
Mr. Mudit Gupta , AOR
Mr. Sachin Saini, AOR
Ms. G. Indira, AOR
Ms. Deepa Rathore, Adv.
Mr. P Gandepan, Adv.
Ms. Amrita Kumari, Adv.
Ms. Anjali Singh, Adv.
Ms. Raniba Pangnila, Adv.
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Neeraj Lalwani , AOR
Mr. Vikas Bansal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mrs. Amita Gupta, AOR
Ms. Baani Khanna, AOR
52
Mr. Robin Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Kapil Balwani, Adv.
Ms. Tejal Nagauri, Adv.
M/S. Subash Chandran & Kavitha Law Associates, AOR
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
M/s Shakti Chaturvedi, Adv.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Kapil Balwani, Adv.
Ms. Tejal Nagauri, Adv.
Mr. Shovan Mishra, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Tushar Singh, Adv.
Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Mr. V. Kandha Prabhu, Adv.
Mr. Guneswaran Pv, Adv.
Ms. Suchismita Bhuyan, Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Jinendra Jain, AOR
Mr. Krishna Sharma, Adv.
Ms. Bijay Lakshmi, Adv.
Mr. M.n. Mishra, Adv.
Mr. Manoj Gautam, Adv.
Mr. Swarnendu Chatterjee, AOR
Ms. N. Annapoorani, AOR
Mr. Soayib Qureshi, AOR
Mr. Sandeep Bajaj, Adv.
Mrs. Aakansha Nehra, Adv.
Ms. Muskan Sengar, Adv.
Ms. Swati Mishra, Adv.
Mr. Om Prakash, Adv.
Mr. Nitish Pande, Adv.
Mr. Chandresh Pratap, Adv.
Mr. Amish Kumar, Adv.
53
Mr. Sarthak Udaipuria, Adv.
Mr. Abhaya Nath Das, Adv.
Ms. Monica Goel, Adv.
Mr. B C Bhatt, Adv.
Mr. Satish Kumar, AOR
Mr. Jayesh K. Unnikrishnan, AOR
Ms. Sasmita Tripathy, Adv.
Ms. Smriti Parija, Adv.
Ms. Pendem Ramya Krishna, Adv.
Ms. Gitanjali Tripathy, Adv.
Ms. Gautami Budhapriya, Adv.
Ms. Pankhuri Bhardwaj, AOR
Mr. Kailas More, AOR
Ms. Nirmala D.borade, Adv.
Mr. Akash Yadav, Adv.
Mr. Durgesh Kumar Gupta, Adv.
Mr. Sitesh Kumar, Adv.
Mr. Rajat Mittal, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Tushar Singh, Adv.
Ms. Shwetal Shepal, Adv.
Mr. Aditya Khanna, Adv.
Mr. Chander Shekhar Ashri, AOR
Mr. Raunaq Dalal, Adv.
Mr. Sukhinder Singh, Adv.
Ms. Stuti Wason, Adv.
Mr. Deepkaran Dalal, AOR
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR
Mr. Milind Kumar, AOR
Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. Sudhir Naagar, AOR
Mr. Piyush Aggarwal, Adv.
Mr. Aditya Chauhan, Adv.
Mr. Arun Kumar Nagar, Adv.
Mr. Raunaq Dalal, Adv.
Mr. Sukhinder Singh, Adv.
54
Ms. Stuti Wason, Adv.
Mr. Deepkaran Dalal, AOR
Ms. Malvika Kapila, AOR
Mr. Anoop Prakash Awasthi, AOR
Ms. Shruti Vaibhav, Adv.
Mr. Rushikanta Dash, Adv.
Mr. Shubham Dubey, Adv.
Mr. Ashutosh Jha, AOR
Ms. Nidhi Jaswal, AOR
Mr. Nimit Saigal, Adv.
Mr. Apoorv Agarwal, Adv.
Mr. Vaibhav Manu Srivastava, AOR
Mr. Mukund P. Unny , AOR
Mr. Rakesh K. Sharma, AOR
Mr. Nagarkatti Kartik Uday, AOR
Ms. Malvika Kapila, AOR
Ms. Adviteeya, Adv.
Mr. Nishant, AOR
Mr. Sanchit Garga, AOR
Mr. Avinash B. Amarnath, AOR
Mr. Namit Saxena, AOR
Mr. Siddharth Praveen Acharya, AOR
Mr. Lakshaya Sharma, Adv.
Mr. Bhuvnesh Vyas, Adv.
Ms. Rashmi Malhotra, AOR
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Varun Goel, Adv.
Ms. Payal Gupta, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Mr. Akash Aggarwal, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Mr. Akshat Bajpai, AOR
Mr. Sushil Kumar, Adv.
Mr. Shobhit Trehan, Adv.
55
Ms. Renuka Parmanand, Adv.
Mr. Mohammad Aslam , AOR
Mr. Manoj Kumar A., Adv.
Mr. Vairawan A.s, AOR
Petitioner-in-person
Ms. Supriya Juneja, AOR
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, AOR
Mr. Alekshendra Sharma, Adv.
Mr. Aditya Kumar, Adv.
Mr. Agam Sharma, AOR
Mr. Devendra Kumar Shukla, AOR
Mr. Akshay Girish Ringe, AOR
Ms. Qurratulain, AOR
Mr. Sabarish Subramanian, AOR
Mr. Rakesh Sharma R., AOR
Mr. Raunaq Dalal, Adv.
Mr. Sukhinder Singh, Adv.
Ms. Stuti Wason, Adv.
Mr. Deepkaran Dalal, AOR
Mr. Sabarish Subramanian, AOR
Mr. Shilp Vinod, AOR
Mr. Shakti Kanta Pattanaik, AOR
Mr. Arjun Krishnan, AOR
Mr. Srisatya Mohanty , AOR
Mr. Anant Kumar Vatsya, AOR
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Mr. D. P. Singh Yadav, Adv.
Ms. Aneeta Yadav, Adv.
Ms. Aakanksha Tiwari, Adv.
56
Mr. Shiv Sagar Tiwari, AOR
Mr. Ansar Ahmad Chaudhary, AOR
M/S. Vaibhav & Dash Law Associates, AOR
Ms. Deb Deepa Majumdar, AOR
Mr. Nitin Bhanwala, Adv.
Mr. Prateek Raj, Adv.
Ms. Tanya Agarwal, Adv.
Ms. Shweta Priya, Adv.
Mrs. Shubhangi Tuli, AOR
Mr. Prashant Padmanabhan, AOR
Mr. Aditya Kumar Choudhary, Adv.
Mr. Sandeep Pandey, Adv.
Mr. Rajesh Singh Chauhan, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Vikas Bansal, Adv.
Mr. Ram Kishor Singh Yadav, AOR
Dr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Harikrishnan P.v, Adv.
Mr. C.kavin Ananth, Adv.
Mr. P.krishnadevan, Adv.
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Sourav Singh, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Somanatha Padhan, AOR
Mr. Satish Pandey, AOR
Mr. Abdul Qadir, Adv.
Mrs. Shawariya Muzaffar, Adv.
Mr. Sandeep Kumar Sen, AOR
Mr. Parmanand Pandey, AOR
Mr. Utkarsh Pandey, Adv.
M/S. S & S Legal, AOR
57
Mr. Kuldip Singh, AOR
Ms. Anuradha Mishra, AOR
Mr. Ankit Lumar Vats, Adv.
Mr. Akshat Shrivastava, AOR
Ms. Pallavi Langar, AOR
Ms. Rachitta Rai, AOR
Mr. Adeel Ahmed, AOR
Ms. Mohini Priya, AOR
Mr. Raghavendra M. Kulkarni, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Anupam Raina, AOR
Mr. Sriram P., AOR
Mr. Aman Gupta, AOR
Mr. Anup Kashyap, Adv.
Mr. H. Chandra Sekhar, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Shrirang Katneshwarkar, Adv.
Mr. Vijay Singh, Adv.
Mr. Mrinmay Bhattmewara, Adv.
Mrs. Samprati Bhattmewara, Adv.
Mr. Vivek Gupta, AOR
Mr. Mayilsamy K, Adv.
Mr. Arun Pandiyan S, Adv.
Mr. P. Soma Sundaram, AOR
Ms. Priya Sharma, Adv.
Mr. Shrey Ravi Dambhare, AOR
Mr. Srajan Shankar Kulshrestha, Adv.
Mr. Akash, Adv.
Mr. Ashish Pandey, AOR
Ms. Ranu Purohit , AOR
58
Mr. Nishant Bishnoi, AOR
Ms. Srishti Prabhakar, Adv.
Mr. Raghav Khanna, Adv.
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
M/S. Lambat & Legiteam, AOR
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Mr. Amitabh Pandey, Adv.
Mr. Saket Gogia, Adv.
Mr. Dhawesh Pahuja, AOR
Mr. Piyush Sharma, AOR
Mr. Anuj Kumar Sharma, Adv.
Mr. Aditya Dikshit, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Bhakti Vardhan Singh, AOR
Ms. Niharika Ahluwalia, AOR
Mr. Avadh Bihari Kaushik, AOR
Ms. Saloni Mahajan, Adv.
Mr. Rishabh Kumar, Adv.
Mr. Shirish K. Deshpande, AOR
Ms. Rucha Pravin Mandlik, Adv.
Mr. Mohit Gautam, Adv.
Mr. Raghav Arora, Adv.
Mr. Anand Dilip Landge, AOR
M/S. Karanjawala & Co., AOR
M/S. Gururaj & Nayak, AOR
Mr. Naresh Kumar, AOR
Ms. Shruti Bisht, AOR
Mr. Soumya Dutta, AOR
Mr. Joby P. Varghese, AOR
Ms. Smita Amratlal Vora, AOR
Mr. Manikya Khanna, AOR
Mr. Shoumendu Mukherji, AOR
Ms. Megha Sharma, Adv.
Mr. Arup Banerjee, AOR
59
Mr. D.D.Sharma, Adv.
Mr. Amitabh Poddar, Adv.
Mr. Somanatha Padhan, AOR
Mr. Praveen Swarup, AOR
Mr. Rishi Kapoor, AOR
Mr. Omkar Jayant Deshpande , AOR
Mr. Sarthak Shankar, Adv.
Mr. Swetank Shantanu, AOR
M/S. S & S Legal, AOR
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Ms. Kritika Bhatnagar, Adv.
Ms. Kavya, Adv.
Mr. Shantanoo Saxena, Adv.
Mr. Om Shankar Srivastav, Adv.
Ms. Vidhi Pankaj Thaker, AOR
Mr. Narender Kumar Verma, AOR
Mr. Sagar Pahune Patil, AOR
Mr. Gharote Anurag A, AOR
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Kashif Irshad Khan, Adv.
Mr. Ishan Roy Chowdhary, Adv.
Ms. Surbhi Mehta, AOR
M/S. Ap & J Chambers, AOR
Mr. Dhawesh Pahuja, Adv.
Mr. Nilesh Sharma, Adv.
Mr. A Velan, AOR
Ms. Bharti Tyagi, AOR
Mr. Rajesh Srivastava, AOR
Mr. Gaurav Verma, Adv.
Ms. Riddhi Gupta, Adv.
60
Mr. Arpit Sharma, Adv.
Ms. Rangoli Seth, AOR
Mr. Punit Vinay, AOR
Mr. S. S. Jauhar, AOR
Mr. Ansar Ahmad Chaudhary, AOR
Mr. Vmz Chambers, AOR
Mr. Mahesh Kumar, Adv.
Mr. Yash Ahlawat, Adv.
Mr. Varun Prasad, Adv.
Ms. Radhika Kapoor, Adv.
Mr. Bogisam Sriniwasan Kumar, Adv.
Mr. Yogendra Kumar, Adv.
Mr. Aniruddha Purshottam, Adv.
Ms. Devika Khanna, Adv.
Mr. Ashok Anand, AOR
Mr. Soumitra Deb, Adv.
Mr. Kedar Nath Tripathy, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Ms. Pratiksha Sharma, AOR
Mr. Ankit Acharya, Adv.
Ms. Ritu Chaudhary, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Ayush Jain, Adv.
Mr. Aditya Sharma, AOR
Ms. Aditi, Adv.
Mr. Rakshit Raj Chauhan, Adv.
Mr. Chand Qureshi, AOR
Mr. Sudhir Naagar, AOR
Mr. Piyush Aggarwal, Adv.
Mr. Arun Kumar Nagar, Adv.
Mr. Aditya Chauhan, Adv.
Mr. Vivek Gupta, AOR
Mr. Ankit Verma, Adv.
Mr. Govind Gupta, Adv.
Mr. Rohit Amit Sthalekar, AOR
Ms. Shobha Ramamoorthy, AOR
Mr. Ganesh Kumar R., AOR
61
Mr. Shivansh Bharatkumar Pandya , AOR
Mr. Yogesh Tiwari, Adv.
Mr. Vikrant Singh Bais, AOR
Mr. Mohan Kumar, AOR
Mr. Vikash Chandra Shukla , AOR
Mr. Tavish Bhushan Prasad, AOR
Mr. Jay Kishor Singh, AOR
Dr. P. George Giri, Adv.
Ms. Jasmin Kurian Giri, Adv.
Mr. Ginesh P, Adv.
Mr. P. George Giri, AOR
Mr. Harisha S.R., AOR
Mr. Krishna Dev Jagarlamudi, AOR
Mr. Manish Kumar Vikkey, AOR
Mr. Loveleen Kaithwas, Adv.
Mr. Ravi Bharuka, AOR
Mr. Kartik Kurmy, Adv.
Mr. Praveen Kumar, AOR
Ms. Sunaina Kumar, Adv.
Ms. Ritika Kurmy, Adv
Mr. Rahul Karmakar, Adv.
Mr. Sourav Guchhait, Adv.
Mr. Soumit Ganguli, Adv.
Mr. Subhro Prokas Mukherjee, AOR
Ms. Ruchi Gupta , AOR
Mr. Ram Lal Roy, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Jitesh Malik, Adv.
Ms. Jatin Hooda, Adv.
Mr. Satish Kumar, AOR
Mr. Shibashish Misra, AOR
Petitioner-in-person
Mr. Mayank Kshirsagar, AOR
62
Mr. Sumit R. Sharma, AOR
Mr. Kanhaiya Singhal, AOR
Mr. Pradeep Kumar Yadav, Adv.
Mr. Sanjeev Malhotra, AOR
Mr. Anil Kumar, AOR
Mr. Sabarish Subramanian, AOR
Mr. Nitin Saluja, AOR
Mr. Vikash Chandra Shukla , AOR
Mr. Jugul Kishor Gupta, AOR
Mr. Ankit Borker, Adv.
Mr. Vinay Kumar Aherodiya, Adv.
Mr. Ravi Choudhary, Adv.
Mr. Mukesh Verma, Adv.
Mr. Anand Kumar, Adv.
Mr. Alok Singh, Adv.
Mr. Suyash Pande, Adv.
Mr. Om Kukreja, Adv.
Mr. Shubham Tripathi, Adv.
Mr. Vishwajeet Pandey, Adv.
Mr. Pranay Gadge, Adv.
Mr. Jaydip Pati, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Dev Aaryan, Adv.
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Prem Malhotra, AOR
Mr. Parinav Gupta, Adv.
Dr. Mrs. Vipin Gupta, AOR
Mrs. Shashi Verma, Adv.
Mr. Aman Gupta, AOR
Mr. Anup Kashyap, Adv.
Mr. Shashank Singh, AOR
Mr. Avinash Kumar Singh, Adv.
Mr. Pulkit Agarwal, AOR
M/S. Subash Chandran & Kavitha Law Associates,
AOR
63
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
Ms. Shakti Chaturvedi, Adv.
M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Suja Joshi, Adv.
Ms. Kashmira Lambat, Adv.
Mr. Pallav Mongia, AOR
Mr. Shashank Dwivedi, Adv.
Mr. Anubhav Mishra, Adv.
Mr. Narender Kumar Verma, AOR
Mr. Bharat Bhushan, AOR
Mr. Kumar Abhishek, Adv.
Mr. Vijay Pal, Adv.
Mr. Anubhav, AOR
Dr. R. R. Deshpande, AOR
Ms. Priyanka Deshpande, Adv.
Mr. Kiran Kumar Patra, AOR
Mr. Sunil Mund, Adv.
Mr. Preetish Sahu, Adv.
Mr. Siddharth Praveen Acharya, AOR
Mr. Lakshaya Sharma, Adv.
Mr. Bhuvnesh Vyas, Adv.
Mr. Amith Krishnan H , AOR
Mr. Siddharth, AOR
Mr. Prateek Goyal, Adv.
Mr. Harshit Manwani, Adv.
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
Mr. Vikash Chandra Shukla , AOR
Mr. C. Solomon, AOR
Mr. Adeel Ahmed, AOR
Mr. Anil Kumar, AOR
64
Mr. R.r Jangu, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Rohit Kumar, Adv.
Mr. Joginder Mann, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Nishant Anand, Adv.
Mr. Neeraj Agarwal, Adv.
Mr. Abhishek Kishor, Adv.
Mr. Narendra Kumar, Adv.
Mr. Sudip Lodh, Adv.
Mr. Ranjay Kumar Dubey, AOR
Mr. Farrukh Rasheed, AOR
Mr. Seraj Amad, Adv.
Mr. Ashish Sharma, Adv.
Mr. Wills Mathews, Adv.
Ms. S Soorya Gayathry, Adv.
Ms. Shweta Garg, AOR
Mr. Binay Kumar Das, AOR
Mr. Prem Malhotra, AOR
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Mr. Kushagra Sharma, Adv.
Mr. Anuj Agarwal, Adv.
Mr. Akarsh Khare, Adv.
Mr. Sarvam Ritam Khare, AOR
Mr. K. V. Vijayakumar, AOR
Mr. Amol B. Karande, AOR
Mr. K. Paari Vendhan, AOR
Mr. Rishabh Sancheti, Adv.
Mr. Armaan Arora, Adv.
Mr. Satya Kam Sharma , AOR
Mr. Chandan Kumar, AOR
Mr. Arup Banerjee, AOR
Mr. D.D.Sharma, Adv.
Mr. Amitabh Poddar, Adv.
Ms. Neha Malik, AOR
Mr. Pramod Tiwari, Adv.
65
Mr. Vivek Tiwari, Adv.
Mr. Jitesh Sharma, Adv.
Mr. Jagadish Kumar Jha, Adv.
Mr. Amit Bhardwaj, Adv.
Mr. Piyush Sardana, Adv.
Mr. Ravi Ketan, Adv.
Dr. Vinod Kumar Tewari, AOR
Mr. Alok Tripathi, AOR
Mr. Rakesh K. Sharma, AOR
Mr. M. P. Srivignesh, AOR
Mr. Lakshman Raja T., Adv.
Mr. Sharavena Raghul Asr, Adv.
Mr. Mithun Kumaar N, Adv.
Mr. Gokul Athithya R P, Adv.
Mr. Mohammad Aslam , AOR
Mr. Ramesh Thakur, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Satish Pandey, AOR
Mr. Alok Tripathi, AOR
Mr. Rakesh K. Sharma, AOR
Mr. M. P. Srivignesh, AOR
Mr. Lakshman Raja T., Adv.
Mr. Sharavena Raghul Asr, Adv.
Mr. Mithun Kumaar N, Adv.
Mr. Gokul Athithya R P, Adv.
Mr. M. P. Srivignesh, AOR
Mr. Lakshman Raja T., Adv.
Mr. Sharavena Raghul Asr, Adv.
Mr. Mithun Kumaar N, Adv.
Mr. Gokul Athithya R P, Adv.
Mr. Ramesh Thakur, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Satish Pandey, AOR
Mr. Sudhir Naagar, AOR
Mr. Piyush Aggarwal, Adv.
Mr. Arun Kumar Nagar, Adv.
Mr. Aditya Chauhan, Adv.
Mr. Subhasish Bhowmick, AOR
66
Mr. Subhash Chandran K.R, AOR
Mr. Varinder Kumar Sharma, AOR
Ms. Pallavi Pratap, AOR
Caveator-in-person, AOR
Dr. Mrs. Vipin Gupta, AOR
Mr. Mayank Kshirsagar, AOR
Mr. Amarjeet Singh, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Vikas Bansal, Adv.
Mr. Abhishek Kumar Singh, AOR
Ms. Tulika Mukherjee, AOR
Ms. Ashmita Bisarya, Adv.
Mr. Nirmal Kumar Ambastha, AOR
Mr. Joby P. Varghese, AOR
Mr. Sachin Pahwa, Adv.
Mr. Sandeep Lamba, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Anantha Narayana M.g., AOR
Mr. Ganesh Kumar R., AOR
Mr. Praveen Chaturvedi, AOR
Mr. Anubhav , AOR
Dr. Sunil Kumar Agarwal, AOR
Mr. Naresh Kumar, Adv.
Mr. Amarjeet Sahani, Adv.
Mr. Anuj Kumar Agarwal, Adv.
Mrs. Amita Agarwal, Adv.
Mr. Pravir Choudhary, AOR
Mr. Sujit Kumar Mishra, AOR
Mr. Anil Kumar, Adv.
Mr. Sunil Agarwal, Adv.
Mr. M. A. Chinnasamy, AOR
Mr. C Raghavendren, Adv.
Mr. Balaji Srinivasan, AOR
67
Ms. Aakriti Priya, Adv.
M/S. Venkat Palwai Law Associates, AOR
Mr. Shiv Sagar Tiwari, AOR
M/S. Parekh & Co., AOR
Mrs. Anjali Jha Manish, AOR
Mr. Shiv Sagar Tiwari, AOR
Mr. Anant Misra, Adv.
Mr. Asheesh Kumar, Adv.
Mr. Aditya Kumar, Adv.
Mr. Rohit K. Singh, AOR
Mr. Kedar Nath Tripathy, AOR
Mr. Ansar Ahmad Chaudhary, AOR
Mr. Sanjeev Malhotra, AOR
Mr. Roshan Santhalia, AOR
Petitioner-in-person
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Babul Kumar, Adv.
Mr. Yuvraj Singh, Adv.
Ms. Monika, Adv.
Mr. Hemant Kumar Mishra, Adv.
Ms. Aswathi M.k., AOR
Mr. Arjun Krishnan, AOR
Mr. Ganesh Kumar R., AOR
Mr. Devendra Kumar Shukla, AOR
Mr. Abhishek Kumar Suman, Adv.
M/S. Qua Legal, AOR
Ms. Pragya Choudhary, Adv.
Mr. Rohit Amit Sthalekar, AOR
Mr. Vikram Hegde, AOR
Mr. Sanjay Kumar Tyagi, AOR
Mr. Rishi Matoliya, AOR
68
Mr. Rohit Amit Sthalekar, AOR
Ms. Damini Viswakarma, Adv.
M/s Juristrust Law Offices, AOR
Mr. Diwakar Singh, Adv.
Mr. Parijat Chandan, Adv.
Mr. Neelaksh, Adv.
Mr. Nitesh Ranjan, AOR
Mr. Siddharth Batra, AOR
Ms. Shivani Chawla, Adv.
Mr. Chinmay Dubey, Adv.
Mr. Rhythm Katyal, Adv.
Ms. Archna Yadav, Adv.
Mr. Parth Poonia, Adv.
Mr. Geet Ahuja, AOR
Mr. Mayank Pandey, AOR
Mr. Aniruddha Purushotham, AOR
Mr. S. Udaya Kumar Sagar, AOR
Mr. Anoop Prakash Awasthi, AOR
Mr. Nivesh Kumar, AOR
Mr. Pulkit Agarwal, AOR
Mr. Gopal Prasad, AOR
Ms. Shalya Agarwal, Adv.
Dr. Sunil Kumar Agarwal, AOR
Mr. Amarjeet Sahani, Adv.
Mr. Alok Kumar, Adv.
Mr. Rajiv Agnihotri, Adv.
Mr. Manish Kumar Gupta, AOR
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Ms. Anu Gupta, AOR
Mr. S. Parthasarathi, AOR
Mr. Shrirang Bharat Varma, AOR
Mr. Amol Chitale, Adv.
Mr. Sarthak Sharma, Adv.
Mrs. Pragya Baghel, AOR
69
Mr. Pankaj Kumar Mishra, AOR
Ms. Sugandha Jain, Adv.
Mr. Prabodh Kumar, AOR
Ms. Sugandha Jain, Standing Counsel
Mr. Prabodh Kumar, AOR
Mr. Gopal Jha, AOR
Mr. Umesh Kumar Yadav, Adv.
Mr. Ankolekar Gurudatta, AOR
Mr. Chandra Bhushan Prasad, AOR
Ms. Ranu Purohit , AOR
Mr. Yadav Narender Singh, AOR
M/S. Dharmaprabhas Law Associates, AOR
Mr. Sudhanshu Prakash, AOR
Ms. Anisha Agarwal, Adv.
Mr. Sharath Bk, Adv.
Mr. Karan Malik, Adv.
Mr. Bijender Singh, Adv.
Mr. Ambar Qamaruddin, AOR
Mr. Anando Mukherjee, AOR
Mr. Somiran Sharma, AOR
Mr. Sudipto Sircar, AOR
Mr. Beno Bencigar, Adv.
Mr. Parijat Kishore, AOR
M/S. Gururaj & Nayak, AOR
Mr. Siddharth Praveen Acharya, AOR
Mr. Lakshaya Sharma, Adv.
Mr. Bhuvnesh Vyas, Adv.
Mr. Deepak Agrawal, AOR
Mr. Sumeer Sodhi, AOR
Mr. Ankur Kumar, Adv.
Ms. Ruchi Gupta, AOR
70
Mr. Shubham Bhalla, AOR
Ms. Iyer Shruti Gopal, Adv.
Ms. Nishita Jagetia, Adv.
Mr. Ang Bajaj, Adv.
Mr. Anandh K, AOR
Mr. Nishad L.s., AOR
Mr. Yadav Narender Singh, AOR
Mr. G. Balaji, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Vairawan A.s, AOR
Mr. Akshat Srivastava, AOR
Mr. Sajal Jain, AOR
Mr. Yadav Narender Singh, AOR
Mr. Abhay Singh, AOR
Mr. G Ananda Selvam, Adv.
Mr. Habib Muzaffar, Adv.
Mr. P.vasu, Adv.
Mr. P. Srinivasan, AOR
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Ms. Ishika Neogi, Adv.
Mr. Bharathimohan M., Adv.
Mr. Vairawan A.S, AOR
Mr. C. Solomon, AOR
M/S. Subash Chandran & Kavitha Law Associates,
AOR
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
Ms. Shakti Chaturvedi, Adv.
Mr. Potturi Suresh Kumar, Adv.
Mr. Manoranjan Kumar Gupta, Adv.
Mr. Sravan Kumar Karanam, AOR
71
Mr. Sudipto Sircar, AOR
Mr. Rohit Amit Sthalekar, AOR
Mr. Nitin Lonkar, Adv.
Ms. Sonali Suryawanshi, Adv.
Ms. Pradnya Bheke, Adv.
Mr. Dikshant Mandhan, Adv.
Mr. Shankey Agrawal, AOR
M/S. Krishna & Nishani Law Chambers, AOR
Mr. Anil C Nishani, Adv.
Mr. Vishwesh R Murnal, Adv.
Mr. Gaurav Chavan, Adv.
Mr. Avinash Sharma, AOR
Mr. Anand Dilip Landge, AOR
Mr. P. Soma Sundaram, AOR
Ms. Paromita Majumdar, AOR
Mr. Nikhil Goel, Adv.
Mr. Siddharth Sharma, AOR
Ms. Ishika Chauhan, Adv.
Ms. Shiwani Tushir, AOR
Mr. Sandeep Choudhary , AOR
Mr. Chritarth Palli , AOR
Mr. Gunjan Kumar, AOR
Mr. Suvidutt M.s., AOR
Mr. Shilp Vinod, AOR
Mr. Abhishek Gupta, AOR
Mr. Biju Thankappen, AOR
Ms. Manjeet Kirpal, AOR
Mr. Nihar Dharmadhikari, Adv.
Mr. H. K. Chaturvedi, AOR
Mrs. Anjali Chaturvedi, Adv.
Mr. Sagar Chaturvedi, Adv.
Ms. Megha Chaturvedi, Adv.
Mr. D. Mahesh Babu, AOR
72
Mr. Ashok Anand, AOR
Mr. Anshuman Singh, AOR
Mr. Piyush Goyal, Adv.
Mr. Durga Dutt, AOR
Mr. Pradeep Yadav, Adv.
Ms. Ravleen Kaur Kalsi, Adv.
Mr. Prem Malhotra, AOR
Mr. Mahesh Prakash Shinde, Adv.
Mr. Ashok Kumar Gupta Ii, AOR
Mr. Danish Zubair Khan, AOR
Dr. Lokendra Malik, Adv.
Mr. Vishweshwar Mishra, Adv.
Mr. Umesh Pal, Adv.
Mr. Makardhvaj Yadav, Adv.
Mr. Prashant Pathak, Adv.
Mr. Satyam Pandey, AOR
Mr. Navneet Dugar, AOR
Mr. Prithvi Pal, AOR
Mr. Krishna Dev Jagarlamudi, AOR
Petitioner-in-person
Mr. Kaustubh Shukla, AOR
Mrs. Sudha Gupta, AOR
Mr. R. S. Rathi, Adv.
Ms. Kusum, Adv.
Ms. Christi Jain, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Saurabh Jain, Adv.
Mr. Prayag Jain, Adv.
Mr. Kaushik Poddar, AOR
Mr. Amol B. Karande, AOR
Ms. Shiwani Tushir, AOR
Ms. Aswathi M.k., AOR
M/S. Khaitan & Co., AOR
Ms. Nandita Chauhan, Adv.
73
Mr. Vishal Srivastava, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Ms. Ranu Purohit , AOR
Mr. Kaushik Laik, AOR
Mr. Ashay Kaushik, Adv.
Mr. H.n. Thangal, Adv.
Mr. Mayilsamy K, Adv.
Mr. Arun Pandiyan S, Adv.
Mr. P. Soma Sundaram, AOR
Mr. M. P. Srivignesh, AOR
Mr. Lakshman Raja T., Adv.
Mr. Sharavena Raghul Asr, Adv.
Mr. Mithun Kumaar N, Adv.
Mr. Gokul Athithya R P, Adv.
Mr. Sandeep Kumar Dwivedi, AOR
Ms. Damini Viswakarma, Adv.
M/s Juristrust Law Offices, AOR
Ms. Anushree Prashit Kapadia, AOR
Ms. Shivangi Chawla, Adv.
Ms. Shrutika Garg, Adv.
Mr. Pranay Bhardwaj, Adv.
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
M/S. D.S.K. Legal, AOR
Mr. Jatin Pore, Adv.
Mr. Vishal Mandal, Adv.
Mr. Aabhas Kshetarpal, AOR
Mr. K. Paari Vendhan, AOR
Mr. Rishabh Sancheti, Adv.
Mr. Nishant Kumar, Adv.
Mr. Armaan Arora, Adv.
Mr. Amit Srivastava, Adv.
Mr. Manish Kumar Vikkey, AOR
Mr. Shivraj Gaonkar, AOR
Mr. Rahul Gupta, Adv.
74
Mr. Satish Kumar, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mrs. Anjali Jha Manish, AOR
Mr. Shishir Pinaki, AOR
Mr. A. Lakshminarayanan, AOR
Petitioner-in-person
Mr. Satish Pandey, AOR
Mrs. Abdul Qadir, Adv.
Mrs. Smriti Saxena, Adv.
Mr. Subhasish Bhowmick, AOR
M/S. Subash Chandran & Kavitha Law Associates,
AOR
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
Ms. Shakti Chaturvedi, Adv.
Mr. Chanakya Keswani, Adv.
Ms. Mumtaz Bhalla, AOR
Mr. Gaurav Goel, AOR
Mr. Debojyoti Bhattacharya, Adv.
Mrs. Momota C. Bhattacharya, Adv.
Ms. Shalini Kaul, AOR
Mr. Pulkit Srivastava, AOR
Mr. M. Veeraragavan, AOR
Ms. Usha Nandini V., AOR
Mr. P. Soma Sundaram, AOR
Mr. Ravindra S. Garia, AOR
Mr. Praveen Swarup, AOR
Mr. Krishnamohan K., AOR
Mr. Lakshman Singh, Adv.
Mr. Abhijit Sengupta, AOR
75
Mr. Anil Kumar, AOR
Mr. Biju P Raman, AOR
Mr. John Thomas Arakal, Adv.
Mr. Anuj Kapoor, AOR
Mr. Aman Varma, AOR
Mr. Sameer Abhyankar, AOR
Ms. Yashika Sharma, Adv.
Mr. Aryan Srivastava, Adv.
Mr. P. Soma Sundaram, AOR
Mr. Amit Kumar, Adv.
Mr. Tilak Vij, Adv.
Ms. Neelam Singh, AOR
M/S. Subash Chandran & Kavitha Law Associates,
AOR
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
Ms. Shakti Chaturvedi, Adv.
Mr. Kuldeep Rai, Adv.
Mr. Ranjan Nikhil Dharnidhar, AOR
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Ms. Kritika Bhatnagar, Adv.
Ms. Kavya, Adv.
Mr. Shantanoo Saxena, Adv.
Mr. Om Shankar Shivastav, Adv.
Mr. Karunakar Mahalik, AOR
Mrs. Kumudini Priyadarshini, Adv.
Mr. Lalit Shrinkhla, Adv.
Ms. Alpana Sharma, AOR
Mrs. Geetha.t, Adv.
Ms. Divya Mishra, Adv.
Ms. Yashika Anand, Adv.
Mrs. Suresh Kumari, Adv.
Mr. Narender Kumar Verma, AOR
76
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Kapil Balwani, Adv.
Ms. Tejal Nagauri, Adv.
Mr. Shantanu Sagar, AOR
Mr. Anil Kumar, Adv.
Mr. Gunjesh Ranjan, Adv.
Ms. Niharika Rai, Adv.
M/S. Shree Chakra Chambers, AOR
Mr. G. N. Reddy, Adv.
Ms. Priyanka Prakash, AOR
Ms. Shiwani Tushir, AOR
Mr. Palash Singhai, AOR
Mr. Govind Jee, AOR
Mr. Ujjwal Bhardwaj, Adv.
Mr. Vishal Arun Mishra, AOR
Mr. S. Gowthaman, AOR
Mr. Abhisar Thakral, Adv.
Mr. Selvam P, Adv.
Mr. Sameer Aslam, Adv.
Mr. Sukesh Ghosh, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Toslim Ali, Adv.
Mr. Ashis Kumar Choudhary, Adv.
Mr. Nikhil Kumar Sharma, Adv.
Ms. Ranu Purohit , AOR
Mr. Somesh Chandra Jha, AOR
Mr. M. Veeraragavan, AOR
Mr. Rajesh Sen, Adv.
Mrs. Shibani Bhattacharjee, Adv.
Mr. Shaveer Ahmed, AOR
Ms. Smita Amratlal Vora, AOR
Mr. Aditya Dev Triguna, Adv.
Mr. Dhawesh Pahuja, AOR
Mr. Deshpande Chinmay Arvind, AOR
77
Mr. Akash Vajpai, AOR
Mr. Vivek Tiwari, Adv.
Mr. Jitesh Sharma, Adv.
Mr. Jagadish Kumar Jha, Adv.
Mr. Amit Bhardwaj, Adv.
Mr. Piyush Sardana, Adv.
Mr. Amit Kumar Pandey, Adv.
Dr. Vinod Kumar Tewari, AOR
M/S. Black & White Solicitors, AOR
Mr. Suhaskumar Kadam, Adv.
Mr. Ashutosh Dubey, AOR
Mrs. Rajshri Dubey, Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. H B Dubey, Adv.
Ms. Chanda Trikha, Adv.
Mr. R. Anbhule, Adv.
Mr. Shivaji M. Jadhav, AOR
Mr. Brij Kishor Sah, Adv.
M/S. Black & White Solicitors, AOR
Mr. Suhaskumar Kadam, Adv.
Mr. Anish Agarwal, AOR
Mr. Prabhas Bajaj, AOR
Mr. Pramod Dayal, AOR
Mr. Rutwik Panda, AOR
Ms. Nikhar Berry, Adv.
Ms. Anshu Malik, Adv.
Mr. Iyengar Shubharanjani Ananth, AOR
Mr. Ashish Kumar Upadhyay, AOR
Mr. Nihal Ahmad, AOR
Ms. Devina Sehgal, AOR
M/S Vns Legal Partners, AOR
Mr. V N Subramaniam, Adv.
Mr. Abhishek Kumar Singh, AOR
Mr. M. Veeraragavan, AOR
78
Mr. Harisha S.r., AOR
Mr. Ankolekar Gurudatta, AOR
Mr. M. A. Chinnasamy, AOR
Mr. C Raghavendren, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Charanya Lakshmikumaran, AOR
Ms. Medha Sinha, Adv.
Mr. Swastik Mishra, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Somanatha Padhan, AOR
Mr. Ravindra S. Garia, AOR
Ms. Supriya Juneja, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Ankolekar Gurudatta, AOR
M/S. Black & White Solicitors, AOR
Mr. Suhaskumar Kadam, Adv.
Mr. Sandeep Kumar Sen, AOR
Mr. Nitin Lonkar, Adv.
Ms. Sonali Surywanshi, Adv.
Ms. Pradnya Bheke, Adv.
Mr. Dikshant Mandhan, Adv.
Mr. Shankey Agrawal, AOR
Mr. Shirish K. Deshpande, AOR
Ms. Rucha Pravin Mandlik, Adv.
Mr. Mohit Gautam, Adv.
Mr. Raghav Arora, Adv.
Mr. Shashwat Singh, Adv.
Mr. R. Ilam Paridi, AOR
Mr. Saurav Beniwal, Adv.
Ms. Shalu Sharma, AOR
Mr. Vignesh Adithiya S, Adv.
Mr. Manu Srinath, AOR
79
Ms. Bharti Tyagi, AOR
Mr. Vikash Chandra Shukla , AOR
Dr. Linto K.b., AOR
Mr. Kumar Gaurav, Adv.
Mr. Gaurav Pratap Singh, Adv.
M/S. Dharmaprabhas Law Associates, AOR
Mr. Yugansh Mittal, AOR
Mr. Sachin Pahwa, Adv.
Mrs. Parampreet Kaur Pahwa, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Karan Kapoor, Adv.
Mr. Manik Kapoor, Adv.
Ms. Srishti Singla, Adv.
Mr. Shrey Kapoor, AOR
Mr. Apoorv Shukla, AOR
Ms. Prabhleen A. Shukla, Adv.
Mr. Amrendra Kumar Mehta, AOR
Mr. Ashwin V. Kotemath, Adv.
Mr. Harisha S.r., AOR
Ms. Kirti Patwardhan, AOR
Mr. Vivek C Solshe, Adv.
Mr. Varun V Solshe, Adv.
Ms. Shisba Chawla, AOR
Mr. Vipin Kumar, AOR
Mr. Nisha Rani, Adv.
Ms. Srishti Govil, AOR
Mr. Ashwin V. Kotemath, Adv.
Mr. Harisha S.r., AOR
Mr. Arup Banerjee, AOR
Mr. D.d.sharma, Adv.
Mr. Amitabh Poddar, Adv.
Mr. Ajit Sharma, AOR
Mr. Aravindh S., AOR
M/S. U.n. Mishra , AOR
80
Mr. Upendra Narayan Mishra, Adv.
Mr. Karunakar Mahalik, Adv.
Mr. Awadhesh Kumar Dubey, Adv.
Mr. Kausar Raza Faridi, AOR
Dr. Sunil Kumar Agarwal, AOR
Ms. Shweta Bhardwaj, Adv.
Mr. Amarjeet Sahani, Adv.
Petitioner-in-person
Mr. Anil Kumar, AOR
M/S. Mitter & Mitter Co., AOR
Mr. Rakesh Dahiya, AOR
Mr. Rn Mahlawat, Adv.
Ms. Drishti Malpani, Adv.
Mr. Soumik Ghosal, AOR
Mr. Vikas Valiya, Adv.
Mr. Ashutosh Chaturvedi, Adv.
M/S. U.N. Mishra , AOR
Mr. Upendra Narayan Mishra, Adv.
Mr. Mahendra Kumar Upadhyay, Adv.
Mr. Karunakar Mahalik, Adv.
Mr. Gaurav Goel, AOR
Mrs. Aparna Rohtagi Jain, Adv.
Mr. Jns Tyagi, Adv.
Mr. Shubham Kaushik, Adv.
Mr. Karan Aggarwal, Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Devika A.L., Adv.
Mr. Santhosh K, Adv.
Mr. Aniruddha Deshmukh, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Yogesh Subhash Kolte, AOR
Ms. Kirti Patwardhan, AOR
Mr. K. S. Mahadevan, Adv.
Ms. Swati Bansal, Adv.
81
Mr. R. Rangarajan, Adv.
Mr. Aravind Gopinathan, Adv.
Mr. Rajesh Kumar, AOR
Mr. Ishaan George, AOR
Ms. Dr. Rukma George, Adv.
Mr. Archit Jain, Adv.
Mr. Ashhab Khan, Adv.
Mr. Aman Ahluwalia, Adv.
Petitioner-in-person
Mr. Somiran Sharma, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mrs. Vandana Beri, Adv.
Mr. Kanishk Mor, Adv.
Ms. Shobha Ramamoorthy, AOR
Ms. Sujal Gupta, Adv.
Ms. Neha Mehta Satija, AOR
Mr. Krishnamohan K., AOR
Mr. Ravi Shanker Jha, Adv.
Ms. Pooja, Adv.
Mr. Vishal Arun Mishra, AOR
Petitioner-in-person
Ms. Asha Gopalan Nair, AOR
Ms. Surabhi Singh, Adv.
Mr. Aftab Ali Khan, AOR
Mr. Satish Pandey, AOR
Ms. Priya Sharma, Adv.
Mr. Shrey Ravi Dambhare, AOR
Ms. Shalu Sharma, AOR
Miss Madhulika Upadhyay, AOR
Petitioner-in-person
Mr. Anil Kumar, AOR
M/S. Unuc Legal Llp, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Anmol Wadhwa, Adv.
82
Mr. Ashish Kumar Upadhyay, AOR
Mr. Anish Maheshwari, Adv.
Mr. Aayushmaan Vatsyayana, AOR
Mr. Harsha Vinoy, Adv.
Mr. Vijay Kumar Maurya, Adv.
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Dev Aaryan, Adv.
Ms. Udita Singh, Adv.
Mrs. Divya Sharma, Adv.
Mr. Lakshmi Raman Singh, AOR
Mr. Nishant Bishnoi, AOR
Ms. Srishti Prabhakar, Adv.
Mr. Raghav Khanna, Adv.
Ms. Malvika Kapila, AOR
Mr. Pulkit Agarwal, AOR
Mr. Shashank Singh, AOR
Mr. Anish R. Shah, AOR
Mr. Shekhar Kumar, AOR
Mr. Sadashiv, AOR
Mr. Sanchit Garga, AOR
Mr. Sadashiv, AOR
Ms. Goldy Goyal, AOR
Mr. M L Sharma, Adv.
Mr. Rajat Sharma, Adv.
Mr. Sushl K Sharma, Adv.
Ms. Minakshi Sharma, Adv.
Mr. Surinder Kumar Jain, Adv.
Mr. Harsh Gupta, Adv.
Mr. M.L Sharma, Adv.
Mr. Rajat Sharma, Adv.
Mr. Sushil K Sharma, Adv.
Ms. Minakshi Sharma, Adv.
Mr. Surinder Kumar Jain, Adv.
Mr. Harsh Gupta, Adv.
Ms. Goldy Goyal, AOR
Mr. Kumar Anurag Singh, Adv.
83
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Ms. Pooja Singh, Adv.
Mr. R. Vishnu Kumar, Adv.
Mr. R. Ilam Paridi, AOR
Mr. Aman Kumar, Adv.
Mr. Saurav Beniwal, Adv.
Mr. Sidhant Verma, Adv.
Ms. Mansi Vate, Adv.
Ms. Goldy Goyal, AOR
Mr. Gurmeet Singh Makker, AOR
Dr. P. George Giri, Adv.
Ms. Jasmin Kurian Giri, Adv.
Mr. Ginesh P, Adv.
Mr. P. George Giri, AOR
Dr. Shashi Kiran, Sr. Adv.
Mr. Satish Chandra, Adv.
Ms. Sangeeta Bhalla, Adv.
Ms. Anju Sen, Adv.
Mr. Prathvi Raj Chauhan, AOR
Mr. Preetam Shah, Adv.
Mr. K. Krishna Kumar, AOR
Mr. Sukesh Ghosh, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Toslim Ali, Adv.
Mr. Ashis Kumar Choudhary, Adv.
Mr. Nikhil Kumar Sharma, Adv.
Mr. Vivek Mathur, AOR
Petitioner-in-person
Mr. Abhishek Bharti, Adv.
Mr. Balaji Srinivasan, AOR
Ms. Aarti Mahto, Adv.
Ms. Sumita Hazarika, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Yadav Narender Singh, AOR
Mr. Vikas Kumar, AOR
Mr. Kedar R Seludkar, Adv.
Mr. Arun Kumar, Adv.
Mr. Jayati Arora, Adv.
84
Mr. Sarad Kumar Singhania, AOR
Mr. Raghvendra Shukla, Adv.
Mr. V. Ramasubramanian, AOR
Mr. Tarun Gupta, AOR
Mr. Rathod Rajesh Ranjit, AOR
Ms. Pallavi Langar, AOR
Ms. Pallavi Langar, AOR
Mr. Sukesh Ghosh, Adv.
Mr. Chand Qureshi, AOR
Dr. Md Sarvar Aalam, Adv.
Mr. Keshav Dev, Adv.
Mr. Vivek Mathur, AOR
Dr. Sunil Kumar Agarwal, AOR
Mr. Amarjeet Sahani, Adv.
Mr. Sachin Kumar Srivastava, Adv.
Mr. K. Jayakaran, Adv.
Mr. Madan Lal Daga, Adv.
Mr. Ashish Pandey, AOR
Mr. Nikilesh Ramachandran, AOR
Mr. Aakash Sirohi, AOR
M/S. Gururaj & Nayak, AOR
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Mr. Christopher Dsouza, AOR
Mr. Prabhat Kumar Rai, Adv.
Mr. Sandeep Malik, Adv.
Mr. Anu, Adv.
Mr. Satpal, Adv.
Mr. Ajit Kumar, Adv.
Mr. Bhim Kishor, Adv.
Mr. Ajay Kumar Singh Yadav, Adv.
Mr. Amit, AOR
Dr. P. George Giri, Adv.
85
Ms. Jasmin Kurian Giri, Adv.
Mr. Ginesh P, Adv.
Mr. Vikas Sharma, Adv.
Mr. P. George Giri, AOR
Mr. Rohit Anil Rathi, AOR
Mr. Sameer Kumar, AOR
Mr. Purushottam Sharma Tripathi, AOR
Mr. Amit, Adv.
Mr. Ravi Chandra Prakash, Adv.
Ms. Vani Vyas, Adv.
Mr. Prakhar Singh, Adv.
Ms. Thanuja V., Adv.
Mr. P. Srinivasan, AOR
Mr. Nishad L.S., AOR
Mr. Harsha Gollamudi, Adv.
Mr. Dawneesh Shaktivats, AOR
Mr. Parikshit Angadi, Adv.
Mr. Anirudh Sanganeria, AOR
Mr. Abhay Anand Jena, AOR
Mr. Satish Pandey, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Vishal Meghwal, AOR
Mr. Anantha Narayana M.g., AOR
Mr. Ravindra Sadanand Chingale, AOR
Petitioner-in-person
M/S. V. Maheshwari & Co., AOR
Mr. Vinod Sharma, AOR
Miss Meha Ashok Aggarwal, AOR
Mr. Vasu Kalra, Adv.
Mr. Deshpande Chinmay Arvind, AOR
Mr. Shantanu Sagar, AOR
Mr. Manoneet Dwivedi, Adv.
Mr. Prakash Kumarmangalam, Adv.
86
Mr. Abhishek Kumar Gupta, Adv.
Mr. Amol B. Karande, AOR
Mr. Siddhartha Iyer, AOR
Mr. Faisal Sherwani, AOR
Mr. Adeel Ahmed, AOR
Mr. Ashish Pandey, AOR
Mr. Priyam Kaushik, Adv.
Mr. Harshith Pottangi, Adv.
Mr. Lucky Sharma, Adv.
Mr. Sharad Chauhan, AOR
Ms. Sharmishtha Shukla, Adv.
Mr. Ashish Pandey, Adv.
Mr. Divyesh Pratap Singh, AOR
M/S. V. Maheshwari & Co., AOR
Mr. Manoj Kumar A., Adv.
Mr. Vairawan A.S, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Alok Sangwan, Sr. A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Sumit Kumar Sharma, Adv.
Ms. Sabarni Som, Adv.
Mr. Rajat Sangwan, Adv.
Mr. Shikhar Narwal, Adv.
Mr. Aman Dev Sharma, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Swati Setia, AOR
Mr. Amol B. Karande, AOR
Mr. Arpit Sharma, Adv.
Ms. Rangoli Seth, AOR
Mr. Vinod Sharma, AOR
Mr. Praveen Swarup, AOR
Ms. Amrita Sarkar, AOR
Mr. Samar Vijay Singh, AOR
87
Ms. Sabarni Som, Adv.
Mr. Aman Dev Sharma, Adv.
Mr. Keshav Mittal, Adv.
Mr. Sunando Raha, Adv.
Mr. Sk Sayan Uddin, Adv.
Mr. Kunal Malik, AOR
Mr. Akash Singh Rana, Adv.
Mr. Sarwar Jahan, Adv.
Mr. Soumit Ganguli, Adv.
Mr. Subhro Prokas Mukherjee, AOR
Mr. Vivek Mathur, AOR
Mr. Prasanna S., AOR
Mr. Sunando Raha, Adv.
Mr. Sk Sayan Uddin, Adv.
Mr. Kunal Malik, AOR
Mr. Akash Singh Rana, Adv.
Mr. Sarwar Jahan, Adv.
Mr. Soumit Ganguli, Adv.
Mr. Subhro Prokas Mukherjee, AOR
Mr. Anjani Kumar Mishra, AOR
Mr. Sadashiv, AOR
Mr. Subhasish Mohanty, AOR
Ms. Amrita Sarkar, AOR
Mr. Vinayak Sharma, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Nitin Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
Mr. A. Karthik, AOR
Mr. Alok Sangwan, Sr. A.A.G.
Mr. Samar Vijay Singh, AOR
Ms. Sumit Kumar Sharma, Adv.
Mr. Rajat Sangwan, Adv.
Mr. Shikhar Narwal, Adv.
Mr. Sachin S, Adv.
Mr. A. Karthik, AOR
Mr. Udayaditya Banerjee, AOR
88
Mr. Ranjit Kumar Sharma, AOR
Mr. Ramendra Mohan Patnaik, AOR
Mr. Akshat Bajpai, AOR
Mr. Shobhit Trehan, Adv.
Mr. Sushil Kumar, Adv.
Mr. Atul Pandey, Adv.
Ms. Renuka Parmanand, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Bhakti Vardhan Singh, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Chitwan Sharma, Adv.
Mr. Agam Sharma, AOR
Ms. Ishita M Puranik, Adv.
Ms. Jigisha Agarwal, Adv.
Ms. Aniya, Adv.
Mr. Praveen Swarup, AOR
Mr. M. A. Chinnasamy, AOR
Mr. C Raghavendren, Adv.
Mr. Vishal Meghwal, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. S. S. Dharma Teja, AOR
Mr. K.sita Rama Rao, Adv.
Mr. Shree Pal Singh, AOR
Ms. Mehaak Jaggi , AOR
M/S. Devasa & Co., AOR
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Ranjit Kotian, Adv.
Mr. Satish Pandey, AOR
Ms. Deeplaxmi Subhash Matwankar, AOR
89
Mr. Shrirang Bharat Varma , AOR
Mr. Raunaq Dalal, Adv.
Mr. Sukhinder Singh, Adv.
Mr. Deepkaran Dalal, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Anand Varma, AOR
Mr. Ayush Gupta, Adv.
Mr. Gharote Anurag A, AOR
Mr. M. A. Chinnasamy, AOR
Mr. C Raghavendren, Adv.
Mr. Vineet Dwivedi , AOR
Mr. Karan Dewan, Adv.
Ms. Aanchal Jain, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Ms. Sakshi Kakkar, AOR
Ms. Harshita Choubey, Adv.
Mr. Siddhartha Iyer, AOR
Mr. Chhatresh Kumar Sahu, Adv.
Ms. Swati Vaibhav, AOR
Mr. Manav, Adv.
Mr. Rajesh Kumar, AOR
Mr. Krishan Kant Kumar, Adv.
M/S. Subash Chandran & Kavitha Law Associates, AOR
Mr. Subash Chandran, Adv.
Mrs. Kavitha K T, Adv.
Mr. Sharat Gopal, Adv.
Mr. Syamkrishanan K, Adv.
Ms. Meenal Pandagare, Adv.
Mr. Akash Awana, Adv.
Ms. Shakti Chaturvedi, Adv.
Mr. Siddharth Mehta, Adv.
Ms. Samridhi S. Jain, AOR
Ms. Harshada Shrikhande, Adv.
Mr. Chaitanya Dixit, Adv.
Mr. Vaibhav Kaushik, Adv.
Mr. Jatin Uppal, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
90
Ms. Swathi H. Prasad, AOR
Mr. Bijo Mathew Joy , AOR
Mr. Satyajeet Kharde, Adv.
Mr. Sunny Jadhav, Adv.
Mr. Sunil Kumar Verma, AOR
Mr. Udayaditya Banerjee, AOR
Mr. Adarsh Kumar Pandey, Adv.
Mr. Arvind Kumar Sharma, AOR
Dr. Hemant Gupta, A.A.G.
Mr. Samar Vijay Singh, AOR
Ms. Sabarni Som, Adv.
Ms. Payal Gupta, Adv.
Mr. Rony John, Adv.
Mr. Danish Zubair Khan, AOR
Dr. Lokendra Malik, Adv.
Mr. Binay Kumar Das, AOR
Mr. Sandeep Jha, Adv.
Mr. Ram Ekbal Roy, Adv.
Mr. Aman Nihal, Adv.
Mr. Sanjay Kumar Singh, Adv.
Mrs. Revathy Raghavan, AOR
Mr. Adolf Mathew, Adv.
Mr. Shishir Pinaki, AOR
Mr. Shreekant Neelappa Terdal, AOR
Mr. Gopala Binnu Kumar, Adv.
Mr. Ashutosh Srivastava, Adv.
Mr. Rohit Singh, Adv.
Mr. Rajeev Singh, AOR
M/S. Unuc Legal Llp, AOR
Mr. Pawan R Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Ms. Anindita Mitra, AOR
Mr. Ajit Pravin Wagh, AOR
Mr. Avinish Kr Saurabh, Adv.
Mr. Sudarshan Rajan, AOR
Mr. Anando Mukherjee, AOR
Mr. Akshat Shrivastava, AOR
91
Mr. Navneet Dugar, AOR
Ms. Swati Ghildiyal, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. H. Chandra Sekhar, AOR
M/S. Brajesh Pandey & Associates, AOR
Mr. Brajesh Pandey, Adv.
Mr. Kanchan Kumar Jha, Adv.
Mr. Paramhans Sahani, Adv.
Mr. Hemant Kumar Niranjan, Adv.
Ms. Poonam Seth, Adv.
Mr. D.k Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Tavleen Singh, Adv.
Mr. Vallabhi Shukla, Adv.
Mr. Rohit Kumar, Adv.
Mr. Joginder Mann, Adv.
Mr. Gowardhan Prasad Tiwari, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Nishant Anand, Adv.
Mr. Pranaya Kumar Mohapatra, AOR
Dr. Vijendra Singh, AOR
Ms. Ashwina Lakra, Adv.
Mr. Rohit Amit Sthalekar, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mr. A. Venayagam Balan, AOR
Mrs. Santhanalakshmi, Adv.
Mr. Kartikeya Singh, AOR
Mr. Sandeep Chaturvedi, Adv.
Mr. Shyamal Kumar, AOR
Mr. Subhashchandra Sagar, Adv.
Mr. E. C. Vidya Sagar, AOR
Ms. Mridula Ray Bharadwaj, AOR
Mr. Abhimynu, Adv.
Ms. Prachiti Ramesh Deshpande, AOR
Mr. Kaustubh Singh, AOR
Ms. Upma Shrivastava, AOR
92
Mr. Nishchay Sharma, Adv.
Mr. Prabhakar Sil, Adv.
Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil, Adv.
Mr. Jyotish Pandey, Adv.
Mr. Aman Jha, AOR
Mr. Rishi Tutu, Adv.
Mr. Kshitij Mayank, Adv.
Mr. Srijan Sahu, Adv.
Mr. Sahil Tagotra, AOR
Ms. Shankari Mishra, Adv.
Mr. Vivek Ram R, Adv.
Ms. Anuradha Mutatkar, AOR
Mr. Hiren Dasan, AOR
Mr. Mahendra Mali, Adv.
Mr. Deepanshu Rana, Adv.
Mr. Aman Jha, AOR
Mr. Rishi Tutu, Adv.
Mr. Kshiti Mayank, Adv.
Mr. Srijan Sahu, Adv.
Mr. Rajnish Kumar Jha, AOR
Mr. Amandeep Singh, Adv.
Mr. Avinash Sharma, AOR
Mr. Jayender S. Chandail, Adv.
Mr. Shaveer Ahmed, AOR
Mr. Kamal Mohan Gupta, AOR
Ms. Mehraj, Adv.
Ms. Bharti Verma, Adv.
Mr. Sunando Raha, Adv.
Mr. Sk Sayan Uddin, Adv.
Mr. Kunal Malik, AOR
Mr. Akash Singh Rana, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Arun Poomulli, Adv.
Mr. T.k. Nayak, Adv.
Mr. A. Lakshminarayanan, AOR
Dr. P. George Giri, Adv.
Ms. Jasmin Kurian Giri, Adv.
93
Mr. Ginesh P, Adv.
Mr. Vikas Sharma, Adv.
Mr. P. George Giri, AOR
Mr. Chandrashekhar A. Chakalabbi, AOR
Ms. Upma Shrivastava, AOR
Mr. Nishchay Sharma, Adv.
Mr. Prabhakar Sil, Adv.
Mr. Ishaan George, AOR
Mr. Pranav Sarthi, AOR
Mr. Dilip Rawat, Adv.
Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Ms. Jagrati Singh, AOR
Mr. Jugul Kishor Gupta, AOR
Mr. Ankit Borker, Adv.
Mr. Vinay Kumar Aherodiya, Adv.
Mr. Ravi Choudhary, Adv.
Mr. Mukesh Verma, Adv.
Mr. Anand Kumar, Adv.
Mr. Alok Singh, Adv.
Mr. D. Siva Rami Reddy, AOR
Mr. Vijay S Khamkar, Adv.
Mr. Siddhartha Chowdhury, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Rajarajan, Adv.
Ms. Meha Ashok Aggarwal, Adv.
Mr. Vasu Kalra, Adv.
Mr. Guntur Prabhakar, AOR
Mr. Prakash Ranjan Nayak, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Dr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Harikrishnan P.v, Adv.
Mr. C.Kavin Ananth, Adv.
Mr. P.krishnadevan, Adv.
94
Mr. Satya Kam Sharma , AOR
Mr. Abhishek Gautam, AOR
Mr. Pawan Reley, AOR
Dr. Nanda Kishore, AOR
Mr. Chinmay Deshpande, Adv.
Mr. Anirudh Sanganeria, AOR
Mr. Iftekhar Ahmed, Adv.
Mr. Saiful Islam, Adv.
Mr. Mohd. Faisal, AOR
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
Mr. Rajeev Kumar Srivastava, Adv.
Ms. Sushma, Adv.
Mr. Ajay Amritraj, AOR
M/S. Gururaj & Nayak, AOR
Mr. C B Gururaj, Adv.
Ms. Ilashri Gaur, Adv.
Mr. Namit Saxena, AOR
Ms. Mridula Ray Bharadwaj, AOR
Mr. Sunny Raman, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Diary No.55970/2024, Diary No.57024/2024, Diary No.2857/2025, Diary No.3107/2025, Diary No.3352/2025 Diary No.3876/2025, Diary No.4408/2025, Diary No.4440/2025, Diary No.4446/2025, Diary No.4684/2025, Diary No.5139/2025, Diary No.5948/2025, Diary No.6289/2025, Diary No.6290/2025, Diary No.6506/2025, Diary No.7471/2025, Diary No.7535/2025, Diary No.8341/2025, Diary No.8869/2025, Diary No.8922/2025, Diary No.9121/2025, Diary No.9279/2025, Diary No.9969/2025, Diary No.10101/2025, Diary No.11884/2025, Diary No.13110/2025, Diary No.13156/2025, Diary No.13184/2025, Diary No.13962/2025, Diary No.14365/2025, Diary No.14617/2025, Diary No.14874/2025, Diary No.15538/2025, Diary No.18118/2025, Diary No.18297/2025, Diary No.18412/2025 The learned counsel appearing for the petitioner(s)/appellant(s) seeks permission of this Court to withdraw these special leave petitions/appeals. 95 Permission granted.
Accordingly, these special leave petitions/appeals are dismissed as withdrawn.
Diary No.2866/2025, Diary No.9405/2025, Diary No.9599/2025, Diary No.9600/2025, Diary No.13569/2025, Diary No.13903/2025, Diary No.14765/2025, Diary No.16992/2025, Diary No. 18493/2025 The learned counsel appearing for the petitioner(s)/appellant(s) submitted that the defects pointed out by the Registry have already been cured.
Registry is directed to verify the same and do the needful. SLP(Crl.) D.No. 7508/2025 Learned counsel for the petitioner submitted that the defects pointed out by the registry is non tenable.
Registry to verify and proceed further as per rules. Dy. No. 16064/2025 Application filed by the learned counsel for the petitioner seeking discharge is allowed.
Registry to proceed further as per rules.
Dy. No. 8958/2025 Learned counsel for the petitioner submitted that custody certificate of the petitioner is not available as the petitioner is already in jail and there is no pairokar and it is evident from the order of the Trial Court that the petitioner is already in custody. In view of the above, the defect regarding custody certificate is waived. Registry is directed to list the matter before the court.
96Dy.No. 11879/2025 As prayed by learned counsel for the petitioner, the matter is adjourned.
List the matter after two weeks.
Rest of the matters Six weeks’ time from today is granted to cure the defects as pointed out by the Registry, failing which the matter(s) shall stand dismissed without further reference to the Court.
(KANCHAN CHOUHAN) (VEENA RANI NAGPAL) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)