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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(2)They shall come into force on the date of their publication in the Official Gazette.
Vide G.S.R. 1003(E), dated 22-12-1987, published in the Gazette of India, Ext., Pt. II, section 3(i), dated 22-12-1987.