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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(1)(j) in The Pandharpur Temples Act, 1973

(j)to accept as trustee (either managing or custodian or both), other trusts endowments or any institutions which are connected with the Temples of Pandharpur ;