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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 6 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

6. Deductions from gratuity .-The gratuity will be subject to deductions on account of overpayments made to a working journalist by the newspaper establishment liable to pay such gratuity and monies borrowed by the working journalist from such newspaper establishment.