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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(i) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(i)"Liquor" includes Country liquor, foreign liquor, Beer, Rectified Spirit, Denatured Spirit, E.N.A., Absolute Alcohol and all kinds of liquids consisting of or containing alcohol except Power Alcohol;