Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 5 December, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021
INDIAN OIL CORPORATION LTD ....Petitioner
Through: Mr Shaurya Dahiya, Mr. Aditya
Sharma, Advs.
versus
STUP CONSULTANTS PVT. LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 05.12.2025
I.A. 30406/2025
1. This is an application filed on behalf of the respondent under Section 151 of the CPC, 1908 seeking release of the amounts deposited by the petitioner in terms of the Order dated 11.11.2021.
2. For the reasons stated in the application, issue notice to the petitioner through all modes including electronic on the respondent taking steps within 1 week from today, returnable on 24.12.2025.
JASMEET SINGH, J DECEMBER 5, 2025/AS This is a digitally signed order.
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